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ITAT Cochin Bench

5,691 judgments

SAVE A FAMILY PLAN (INDIA),KANJOOR vs DCIT (EXEMPTIONS), KOCHI

ITA 4/COCH/2022[2015-2016]Status: Disposed20/1/2023AY 2015-2016

SMT. BEENA PILLAI (Judicial Member), Ms. PADMAVATHY S. (Accountant Member)

SREE NARAYANA GURUDEVA TRUST.,THRISSUR vs THE ACIT ,CPC, , THRISSUR

ITA 31/COCH/2022[2013-14]Status: Disposed20/1/2023AY 2013-14

SMT. BEENA PILLAI (Judicial Member), Ms. PADMAVATHY S. (Accountant Member)

SREEKANTESWARAKSHETRA YOGAM,KOZHIKKODE vs DCIT, BENGALURU

ITA 86/COCH/2021[2014-15]Status: Disposed20/1/2023AY 2014-15

SMT. BEENA PILLAI (Judicial Member), Ms. PADMAVATHY S. (Accountant Member)

M/S.ROADS AND BRIDGES DEVELOPMENT CORPN OF KERALA LTD,ERNAKULAM vs THE ACIT, KOCHI

ITA 33/COCH/2021[2016-17]Status: Disposed20/1/2023AY 2016-17

SMT. BEENA PILLAI (Judicial Member), MS. PADMAVATHY S (Accountant Member)

BLUE MOANA DEVELOPERS PRIVATE LIMITED,VAZUTHACAUD vs PRINCIPAL COMMISSIONER OF INCOME TAX, TRIVANDRUM

ITA 284/COCH/2021[2015-2016]Status: Disposed20/1/2023AY 2015-2016

SMT. BEENA PILLAI (Judicial Member), Ms. PADMAVATHY S. (Accountant Member)

THE DCIT, KOCHI vs M/S.SABINE HOSPITAL & RESEARCH CENTRE P.LTD, MUVATTUPUZHA

ITA 395/COCH/2020[2017-18]Status: Disposed20/1/2023AY 2017-18

SMT. BEENA PILLAI (Judicial Member), Ms. PADMAVATHY S. (Accountant Member)

THE ACIT, KOCHI vs M/S.COCHIN SHIPYARD LTD, KOCHI

ITA 659/COCH/2019[2013-14]Status: Disposed20/1/2023AY 2013-14

SMT. BEENA PILLAI (Judicial Member), Ms. PADMAVATHY S. (Accountant Member)

THE ACIT, KOCHI vs M/S.COCHIN SHIPYARD LTD, KOCHI

ITA 658/COCH/2019[2012-13]Status: Disposed20/1/2023AY 2012-13

SMT. BEENA PILLAI (Judicial Member), Ms. PADMAVATHY S. (Accountant Member)

THE ACIT, KOCHI vs M/S.COCHIN SHIPYARD LTD, KOCHI

ITA 657/COCH/2019[2011-12]Status: Disposed20/1/2023AY 2011-12

SMT. BEENA PILLAI (Judicial Member), Ms. PADMAVATHY S. (Accountant Member)

THE ACIT, KOCHI vs M/S.COCHIN SHIPYARD LTD, KOCHI

ITA 656/COCH/2019[2010-11]Status: Disposed20/1/2023AY 2010-11

SMT. BEENA PILLAI (Judicial Member), Ms. PADMAVATHY S. (Accountant Member)

THE ACIT, KOCHI vs M/S.COCHIN SHIPYARD LTD, KOCHI

ITA 655/COCH/2019[2009-10]Status: Disposed20/1/2023AY 2009-10

SMT. BEENA PILLAI (Judicial Member), Ms. PADMAVATHY S. (Accountant Member)

SMT. MARIES JOSEPH,THRISSUR vs DCIT, INT. TAXATION, KOCHI, KOCHI

ITA 613/COCH/2022[2015-2016]Status: Disposed2/1/2023AY 2015-2016

SHRI N. V. VASUDEVAN (Vice President), MS. PADMAVATHY S (Accountant Member)

SMT. MARIES JOSEPH,THRISSUR vs DCIT, INT. TAXATION, KOCHI, KOCHI

ITA 566/COCH/2022[2015-2016]Status: Disposed2/1/2023AY 2015-2016

SHRI N. V. VASUDEVAN (Vice President), MS. PADMAVATHY S (Accountant Member)

ANUPAMA CHATHANKANDATH ,PALAKKAD vs THE ACIT CIRCLE-1, PALAKKAD

ITA 27/COCH/2022[2013-14]Status: Disposed2/1/2023AY 2013-14

SHRI N. V. VASUDEVAN (Vice President), MS. PADMAVATHY S (Accountant Member)

ANUPAMACHATHANKANDATH,PALAKKAD vs THE ACIT CIRCLE-1, PALAKKAD

ITA 26/COCH/2022[2012-13]Status: Disposed2/1/2023AY 2012-13

SHRI N. V. VASUDEVAN (Vice President), MS. PADMAVATHY S (Accountant Member)

SRI.S.BASKAR SAIT,TRICHUR vs THE DCIT, TRICHUR

ITA 226/COCH/2018[2003-04]Status: Disposed2/1/2023AY 2003-04

SHRI N. V. VASUDEVAN (Vice President), Ms. PADMAVATHY S. (Accountant Member)

SRI.S.BASKAR SAIT,TRICHUR vs THE DCIT, TRICHUR

ITA 225/COCH/2018[2002-03]Status: Disposed2/1/2023AY 2002-03

SHRI N. V. VASUDEVAN (Vice President), Ms. PADMAVATHY S. (Accountant Member)

THE ACIT, ERNAKULAM vs M/S.HOLIDAY MARKETING P. LTD, COCHIN

ITA 32/COCH/2017[2008-09]Status: Disposed2/1/2023AY 2008-09

SHRI N. V. VASUDEVAN (Vice President), MS. PADMAVATHY S (Accountant Member)

ASIANET SATELLITE COMMUNICATIONS P. LTD,TRIVANDRUM vs THE PR CIT, TRIVANDRUM

ITA 5/COCH/2021[2016-17]Status: Disposed21/12/2022AY 2016-17

ROSE GEORGE KOLLANUR,THRISSUR vs ITO WARD 2(2), THRISSUR, THRISSUR

ITA 610/COCH/2022[2014-2015]Status: Disposed19/12/2022AY 2014-2015