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ITAT Cochin Bench

5,691 judgments

NANU RAJEES,KANNUR vs ITO - WARD 4, KANNUR RANGE, KANNUR

ITA 894/COCH/2022[2005-06]Status: Disposed20/1/2023AY 2005-06

SMT. BEENA PILLAI (Judicial Member), Ms. PADMAVATHY S. (Accountant Member)

MR. BABY ABRAHAM,ERNAKULAM vs THE JOINT COMMISSIONER OF INCOME TAX, NON CORPORATE RANGE 1, KOCHI, KOCHI

ITA 786/COCH/2022[2013-2014]Status: Disposed20/1/2023AY 2013-2014

SMT. BEENA PILLAI, Ms. PADMAVATHY S. (Accountant Member)

SULPHI SAINUDEEN SUNJU,ALAPPUZHA vs THE ITO WARD 1 & TPS, ALAPPUZHA, ALAPPUZHA

ITA 701/COCH/2022[2017-2018]Status: Disposed20/1/2023AY 2017-2018

SMT. BEENA PILLAI (Judicial Member), Ms. PADMAVATHY S. (Accountant Member)

AKKAVILA SAJEENAN AGGREGATES ,KOLLAM vs THE ACIT CENTRAL CIRCLE, KOLLAM, KOLLAM

ITA 694/COCH/2022[2019-2020]Status: Disposed20/1/2023AY 2019-2020

SMT. BEENA PILLAI (Judicial Member), Ms. PADMAVATHY S. (Accountant Member)

AKKAVILA SAJEENAN AGGREGATES ,KOLLAM vs THE ACIT CENTRAL CIRCLE, KOLLAM, KOLLAM

ITA 693/COCH/2022[2018-2019]Status: Disposed20/1/2023AY 2018-2019

SMT. BEENA PILLAI (Judicial Member), Ms. PADMAVATHY S. (Accountant Member)

HI-LITE BUILDERS PRIVATE LIMITED ,KOZHIKODE vs DCIT, CENTRAL CIRCLE-1, KOZHIKODE, KOZHIKODE

ITA 620/COCH/2022[2009-2010]Status: Disposed20/1/2023AY 2009-2010

SMT. BEENA PILLAI (Judicial Member), Ms. PADMAVATHY S. (Accountant Member)

SREEKUMARI AMMA,THIRUVANANTHAPURAM vs DCIT, CENTRAL CIRCLE, THIRUVANANTHAPURAM, THIRUVANANTHAPURAM

ITA 607/COCH/2022[2017-2018]Status: Disposed20/1/2023AY 2017-2018

SMT. BEENA PILLAI (Judicial Member), MS. PADMAVATHY S (Accountant Member)

SREEKUMARI AMMA,THIRUVANANTHAPURAM vs DCIT, CENTRAL CIRCLE, THIRUVANANTHAPURAM, THIRUVANANTHAPURAM

ITA 606/COCH/2022[2016-2017]Status: Disposed20/1/2023AY 2016-2017

SMT. BEENA PILLAI (Judicial Member), MS. PADMAVATHY S (Accountant Member)

SREEKUMARI AMMA,THIRUVANANTHAPURAM vs DCIT, CENTRAL CIRCLE, THIRUVANANTHAPURAM, THIRUVANANTHAPURAM

ITA 605/COCH/2022[2015-2016]Status: Disposed20/1/2023AY 2015-2016

SMT. BEENA PILLAI (Judicial Member), MS. PADMAVATHY S (Accountant Member)

SREEKUMARI AMMA,THIRUVANANTHAPURAM vs DCIT, CENTRAL CIRCLE, THIRUVANANTHAPURAM, THIRUVANANTHAPURAM

ITA 604/COCH/2022[2014-2015]Status: Disposed20/1/2023AY 2014-2015

SMT. BEENA PILLAI (Judicial Member), MS. PADMAVATHY S (Accountant Member)

SREEKUMARI AMMA,THIRUVANANTHAPURAM vs DCIT, CENTRAL CIRCLE, THIRUVANANTHAPURAM, THIRUVANANTHAPURAM

ITA 603/COCH/2022[2013-2014]Status: Disposed20/1/2023AY 2013-2014

SMT. BEENA PILLAI (Judicial Member), MS. PADMAVATHY S (Accountant Member)

SREEKUMARI AMMA,THIRUVANANTHAPURAM vs DCIT, CENTRAL CIRCLE, THIRUVANANTHAPURAM, THIRUVANANTHAPURAM

ITA 602/COCH/2022[2012-2013]Status: Disposed20/1/2023AY 2012-2013

SMT. BEENA PILLAI (Judicial Member), MS. PADMAVATHY S (Accountant Member)

SREEKUMARI AMMA,THIRUVANANTHAPURAM vs DCIT, CENTRAL CIRCLE, THIRUVANANTHAPURAM, THIRUVANANTHAPURAM

ITA 601/COCH/2022[2011-2012]Status: Disposed20/1/2023AY 2011-2012

SMT. BEENA PILLAI (Judicial Member), MS. PADMAVATHY S (Accountant Member)

M.K RAJENDRAN PILLAI,PATHANAMTHITTA vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, KOLLAM, KOLLAM

ITA 586/COCH/2022[2018-2019]Status: Disposed20/1/2023AY 2018-2019

HON’BLE SHRI SATBEER SINGH GODARA, J.M. AND HON’BLE SHRI MANOJ KUMAR AGGARWAL, A.M. Sr. No Appeal Numbers

M.K RAJENDRAN PILLAI,PATHANAMTHITTA vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, KOLLAM, KOLLAM

ITA 585/COCH/2022[2017-2018]Status: Disposed20/1/2023AY 2017-2018

HON’BLE SHRI SATBEER SINGH GODARA, J.M. AND HON’BLE SHRI MANOJ KUMAR AGGARWAL, A.M. Sr. No Appeal Numbers

M.K RAJENDRAN PILLAI,PATHANAMTHITTA vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, KOLLAM, KOLLAM

ITA 584/COCH/2022[2016-2017]Status: Disposed20/1/2023AY 2016-2017

HON’BLE SHRI SATBEER SINGH GODARA, J.M. AND HON’BLE SHRI MANOJ KUMAR AGGARWAL, A.M. Sr. No Appeal Numbers

M.K RAJENDRAN PILLAI,PATHANAMTHITTA vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, KOLLAM, KOLLAM

ITA 583/COCH/2022[2015-2016]Status: Disposed20/1/2023AY 2015-2016

HON’BLE SHRI SATBEER SINGH GODARA, J.M. AND HON’BLE SHRI MANOJ KUMAR AGGARWAL, A.M. Sr. No Appeal Numbers

M.K RAJENDRAN PILLAI,PATHANAMTHITTA vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, KOLLAM, KOLLAM

ITA 582/COCH/2022[2014-2015]Status: Disposed20/1/2023AY 2014-2015

HON’BLE SHRI SATBEER SINGH GODARA, J.M. AND HON’BLE SHRI MANOJ KUMAR AGGARWAL, A.M. Sr. No Appeal Numbers

M.K RAJENDRAN PILLAI,PATHANAMTHITTA vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, KOLLAM, KOLLAM

ITA 581/COCH/2022[2013-2014]Status: Disposed20/1/2023AY 2013-2014

HON’BLE SHRI SATBEER SINGH GODARA, J.M. AND HON’BLE SHRI MANOJ KUMAR AGGARWAL, A.M. Sr. No Appeal Numbers

M.K RAJENDRAN PILLAI,PATHANAMTHITTA vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, KOLLAM, KOLLAM

ITA 580/COCH/2022[2012-2013]Status: Disposed20/1/2023AY 2012-2013

HON’BLE SHRI SATBEER SINGH GODARA, J.M. AND HON’BLE SHRI MANOJ KUMAR AGGARWAL, A.M. Sr. No Appeal Numbers