← All Benches
ITAT Chhattisgarh Bench
638 judgments
THE ASSISTANT COMMI.OF INCOME TAX vs RANA PROJECTS INTERNATIONAL LTD. RAIPUR
TAXC/103/20107/9/2015
SMT. MADHU SONI vs ASSISTANT COMMISSIONER OF INCOME TAX
TAXC/8/201231/8/2015
YASST. COMMISSI OF INCOME TAX vs SHRI RAJEEV AGRAWAL
TAXC/21/20125/8/2015
COMMISSIONER OF INCOME TAX, RAIPUR vs M/S SIMPLEX FABRICATORS, BHILAI
ITA/20/200428/1/2015
Income Tax Officer Tds Raipur vs Naya Raipur Deve. Autho.
TAXC/36/201310/7/2014
COMMISSIONER OF INCOME TAX, RAIPUR vs PRAKASH CHANDRA NAHTA
ITA/50/200328/4/2014
COMMISSIONER OF INCOME TAX, RAIPUR vs M/S THEATRE PRASHANT STA.ROAD,DHAMTARI
ITA/51/200328/4/2014
COMMISIONER OF INCOME TEX vs FATECHAND BHUSANIA H.U.F.
ITA/22/200214/4/2014
HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE PRASHANT KUMAR MISHRA
COMMISSIONER OF INCOME TAX vs M/S CORAL BARTER PVT. LTD.
TAXC/18/201210/3/2014
HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE PRASHANT KUMAR MISHRA
COMMISSIONER OF INCOME TAX, vs M/S CAROL BARTER PVT LTD.
TAXC/19/201210/3/2014
COMMISSIONER OF INCOME TAX vs M/S CHHATTISGARH IRON AND STEEL WORKS
ITA/4/20029/3/2014
COMMISSIONER OF INCOME TAX, RAIPUR vs M/S HIRA INDUSTRIES LTD., RAIPUR
ITA/89/20033/3/2014
COMM.OF I.T.,BILASPUR C.G. vs R.K.GROUPS,DHURKOT,BILASPUR C.G.
ITA/56/200216/9/2013
HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE R.S. SHARMA
COMMISSIONER OF INCOME TAX,RAIPUR vs SMT. SUSHILA DEVI JAIN
TAXC/176/201028/8/2013
HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE SUNIL KUMAR SINHA
COMMISSIONER OF INCOME TAX vs HULAS DEVI JAIN
TAXC/175/201028/8/2013
HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE SUNIL KUMAR SINHA
INCOME TAX OFFICER, BHILAI vs SUSHILA DEVI JAIN
TAXC/42/201128/8/2013
INCOME TAX OFFICER, BHILAI vs HULAS DEVI JAIN
TAXC/40/201128/8/2013
INCOME TAX OFFICER WARD 21 RAIPUR vs M/S BHOJRAJ HIRALAL SHOP NO.32/83
TAXC/15/20064/8/2013
INCOME TAX OFFICER, RAIPUT vs B S BHATIYA AND COMPANY
TAXC/35/200817/7/2013
ASST.COMM. INCOME TAX CIRCLE vs NANDLAL JASWANI RAIPUR
TAXC/38/20114/7/2013