← All Benches
ITAT Chennai Bench
24,548 judgments
ACIT, CHENNAI vs PERI SOFTWARE SOLUTIONS PRIVATE LIMITED, CHENNAI
ITA 184/CHNY/2018[2013-14]Status: Disposed30/8/2018AY 2013-14
LAKSHMI ELECTRICAL CONTROL SYSTEMS LTD.,COIMBATORE vs ACIT CORPORATE CIRCLE 2, COIMBATORE
ITA 2984/CHNY/2017[2013-14]Status: Disposed30/8/2018AY 2013-14
MMC HEALTHCARE LIMITED,CHENNAI vs DCIT CORPORATE WARD 4(1), CHENNAI
ITA 2978/CHNY/2017[2013-14]Status: Disposed30/8/2018AY 2013-14
ANAND KHATANG,CHENNAI vs ITO NON CORPORATE WARD 4(1), CHENNAI
ITA 2080/CHNY/2017[2014-15]Status: Disposed30/8/2018AY 2014-15
ITO, TIRUPPUR vs A.G.ACHIATHAL (WIFE AND LEGAL HEIR OF LATE A.C.GOVINDASAMY), KANGEYAM
ITA 3268/CHNY/2016[2011-12]Status: Disposed30/8/2018AY 2011-12
A.R.FOUNDATIONS P LTD.,CHENNAI vs DCIT CORPORATE CIRCLE 1(1), CHENNAI
ITA 924/CHNY/2018[2014-15]Status: Disposed28/8/2018AY 2014-15
ACIT CENTRAL CIRCLE 2(3), CHENNAI vs R.R.TOOLS P. LTD., CHENNAI
ITA 1078/CHNY/2018[2013-14]Status: Disposed28/8/2018AY 2013-14
DCIT, MADURAI vs G.MURUGAN, SANKARANKOIL
ITA 531/CHNY/2016[2008-09]Status: Disposed28/8/2018AY 2008-09
M/S. TANECH AGRO CHEMICALS LTD.,CHENNAI vs ACIT, CHENNAI
ITA 84/CHNY/2018[2012-13]Status: Disposed27/8/2018AY 2012-13
ORIGINAL KERALA JEWELLERS,CHENNAI vs DCIT NON CORPORATE CIRCLE 2, CHENNAI
ITA 83/CHNY/2018[2013-14]Status: Disposed27/8/2018AY 2013-14
THIRUMANGALAM AGRI PRODUCERS CO-OP MARKETING SOCIETY LTD,MADURAI vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE II, MADURAI
ITA 442/CHNY/2018[2010-11]Status: Disposed27/8/2018AY 2010-11
DCIT, CHENNAI vs V.G.P.HOUSING PVT. LTD., CHENNAI
ITA 177/CHNY/2018[2006-07]Status: Disposed27/8/2018AY 2006-07
DCIT, CHENNAI vs V.G.P.HOUSING PVT. LTD., CHENNAI
ITA 176/CHNY/2018[2006-07]Status: Disposed27/8/2018AY 2006-07
DCIT, CORPORATE CIRCLE 3(2), CHENNAI vs V.G.P.FINANCE LTD., CHENNAI
ITA 174/CHNY/2018[2005-06]Status: Disposed27/8/2018AY 2005-06
DCIT, CORPORATE CIRCLE 3(2), CHENNAI vs V.G.P.FINANCE LTD., CHENNAI
ITA 173/CHNY/2018[2005-06]Status: Disposed27/8/2018AY 2005-06
VAANI ESTATES PVT LTD.,CHENNAI vs ITO CORPORATE WARD 3(4), CHENNAI
ITA 1352/CHNY/2018[2014-15]Status: Disposed27/8/2018AY 2014-15
BALKISHAN RATHI,MUMBAI vs ITO NON CORPORATE WARD 11(5), CHENNAI
ITA 1032/CHNY/2018[2013-14]Status: Disposed27/8/2018AY 2013-14
ACIT CORPORATE CIRCLE 3(1), CHENNAI vs TRACTORS AND FARM EQUIPMENTS PRIVATE LIMITED, CHENNAI
ITA 3086/CHNY/2017[2014-15]Status: Disposed27/8/2018AY 2014-15
B.RANGANATHAN,CHENNAI vs DCIT NON CORPORATE CIRCLE 10(1), CHENNAI
ITA 2592/CHNY/2017[2011-12]Status: Disposed27/8/2018AY 2011-12
FATHIMA FARHANA,CHENNAI vs ITO NON CORPORATE WARD 11(4), CHENNAI
ITA 1728/CHNY/2017[2011-12]Status: Disposed27/8/2018AY 2011-12