← All Benches
ITAT Chennai Bench
24,556 judgments
MR. HEMENDRA KUMAR,CHENNAI vs ITO WARD 1, KANCHEEPURAM
ITA 1301/CHNY/2018[2014-15]Status: Disposed23/10/2018AY 2014-15
MRS PADMINI BAI,CHENNAI vs ITO WARD 1, KANCHIPURAM
ITA 1300/CHNY/2018[2014-15]Status: Disposed23/10/2018AY 2014-15
ILJIN AUTOMOTIVE PRIVATE LIMITED,KANCHEEPURAM vs ACIT COMPANY CIRCLE 2(3), CHENNAI
ITA 1219/CHNY/2018[2005-06]Status: Disposed23/10/2018AY 2005-06
ACIT NON CORP CIRCLE 1, COIMBATORE vs SHRI. JOSE C ABRAHAM, COIMBATORE
ITA 1096/CHNY/2018[2010-11]Status: Disposed23/10/2018AY 2010-11
ACIT NON CORP CIRCLE 1, COIMBATORE vs SHRI. JOSE C ABRAHAM, COIMBATORE
ITA 1095/CHNY/2018[2009-10]Status: Disposed23/10/2018AY 2009-10
MUKUNCHAND BOTHRA & SONS (HUF),CHENNAI vs ITO, CHENNAI
ITA 55/CHNY/2017[2006-07]Status: Disposed23/10/2018AY 2006-07
MUKUNCHAND BOTHRA & SONS (HUF),CHENNAI vs ITO, CHENNAI
ITA 54/CHNY/2017[2005-06]Status: Disposed23/10/2018AY 2005-06
MUKUNCHAND BOTHRA & SONS (HUF),CHENNAI vs ITO, CHENNAI
ITA 53/CHNY/2017[2002-03]Status: Disposed23/10/2018AY 2002-03
MUKUNCHAND BOTHRA & SONS (HUF),CHENNAI vs ITO, CHENNAI
ITA 52/CHNY/2017[2001-02]Status: Disposed23/10/2018AY 2001-02
DCIT CORPORATE CIRCLE 1(2), CHENNAI vs CCCL-EDAC ENERGY LTD., CHENNAI
ITA 3211/CHNY/2017[2013-14]Status: Disposed23/10/2018AY 2013-14
E-LOGISTICS PVT LTD,CHENNAI vs CIT-9, CHENNAI
ITA 2174/CHNY/2017[2005-06]Status: Disposed23/10/2018AY 2005-06
ACIT CORPORATE CIRCLE 6(1), CHENNAI vs SANMINA SCI TECHNOLOGY INDIA PVT LTD., KANCHEEPURAM
ITA 917/CHNY/2018[2013-14]Status: Disposed22/10/2018AY 2013-14
ACIT CORP CIR 1 (1), CHENNAI vs M/S ASIAN PEROXIDE LTD, CHENNAI
ITA 452/CHNY/2018[2014-15]Status: Disposed22/10/2018AY 2014-15
ACIT CORP CIR 1 (1), CHENNAI vs M/S ASIAN PEROXIDE LTD, CHENNAI
ITA 451/CHNY/2018[2013-14]Status: Disposed22/10/2018AY 2013-14
COMMUNITY DEVELOPMENT CENTRE,THENI vs ITO WARD 1(1), THENI
ITA 1375/CHNY/2018[2011-12]Status: Disposed22/10/2018AY 2011-12
COMMUNITY DEVELOPMENT CENTRE,THENI vs ITO WARD 1(1), THENI
ITA 1374/CHNY/2018[2010-11]Status: Disposed22/10/2018AY 2010-11
EXPERIENCED HITECH CONSULTANCY SERVICES PVT. LTD.,CHENNAI vs ACIT CORPORATE CIRCLE 2(1), CHENNAI
ITA 1289/CHNY/2018[2013-14]Status: Disposed22/10/2018AY 2013-14
DCIT CORPORATE CIRCLE 2(2), CHENNAI vs HINDUJA FOUNDRIES LTD., CHENNAI
ITA 2694/CHNY/2017[2014-15]Status: Disposed22/10/2018AY 2014-15
MR. HARI PODDAR & OTHERS, LEGAL HEIRS OF LATE SMT. PRATIBHA PODDAR,ERODE vs DCIT, ERODE
ITA 1286/CHNY/2006[1998-99]Status: Disposed22/10/2018AY 1998-99
M SULOCHANA,MADURAI vs ITO WARD II(5), MADURAI
ITA 1504/CHNY/2018[2010-11]Status: Disposed17/10/2018AY 2010-11