← All Benches
ITAT Chennai Bench
24,556 judgments
DCIT CORPORATE CIRCLE 1(2), CHENNAI vs CONGRUENT SOLUTIONS PVT. LTD., CHENNAI
ITA 2846/CHNY/2017[2013-14]Status: Disposed17/10/2018AY 2013-14
MATRIMONY.COM LIMITED,CHENNAI vs DCIT CORPORATE CIRCLE 4(1), CHENNAI
ITA 2560/CHNY/2017[2007-08]Status: Disposed17/10/2018AY 2007-08
ACIT CORPORATE CIRCLE 3 (1), CHENNAI vs TAMIL NADU ARASU CABLE TV CORPORATION LIMITED, CHENNAI
ITA 543/CHNY/2018[2015-16]Status: Disposed16/10/2018AY 2015-16
SHRI. M RAMARATHINAM,SIVAKASI vs ITO TDS WARD, MADURAI
ITA 499/CHNY/2018[2016-17]Status: Disposed16/10/2018AY 2016-17
SASIKALA RAGHUPATHY,CHENNAI vs ACIT CENTRAL CIRCLE 3(1), CHENNAI
ITA 366/CHNY/2018[2008-09]Status: Disposed16/10/2018AY 2008-09
CAMERON MANUFACTURING INDIA PVT LTD,COIMBATORE vs DCIT, CORPORATE CIRCLE-1, COIMBATORE
ITA 336/CHNY/2018[2013-14]Status: Disposed16/10/2018AY 2013-14
S LATHA,KOVILPAGTTI vs ITO WARD 2, TUTITCORIN
ITA 1820/CHNY/2018[2009-10]Status: Disposed16/10/2018AY 2009-10
S SEKAR,KOVILPATTI vs ITO WARD 4, TUTICORIN
ITA 1819/CHNY/2018[2009-10]Status: Disposed16/10/2018AY 2009-10
M/S TAMILNADU CHEMISTS & ALLIED DISTRIBUTORS ALLIANCE LTD (IN LIQUIDATION),CHENNAI vs ITO CORP WARD 3 (1), CHENNAI
ITA 406/CHNY/2018[2009-10]Status: Disposed15/10/2018AY 2009-10
ACIT, CORPORATE CIRCLE-2, COIMBATORE vs ANUGRAHA VALVE CASTINGS LTD, COIMBATORE
ITA 379/CHNY/2018[2012-13]Status: Disposed15/10/2018AY 2012-13
MUKTHA INFRASTRUCTURE (P) LTD,CHENNAI vs ITO, CORPORATE WARD -4(1), CHENNAI
ITA 361/CHNY/2018[2010-11]Status: Disposed15/10/2018AY 2010-11
NIRMALA KUMARI CHORDIA,CHENNAI vs ITO NCW 5(2), CHENNAI
ITA 1636/CHNY/2018[2012-13]Status: Disposed15/10/2018AY 2012-13
SARALADEVI BETALA,CHENNAI vs ITO NON CORPORATE WARD 6(3), CHENNAI
ITA 1264/CHNY/2018[2015-16]Status: Disposed15/10/2018AY 2015-16
IL & FS WATER LTD.,CHENNAI vs ITO WARD 10(1), MUMBAI
ITA 1250/CHNY/2018[2010-11]Status: Disposed15/10/2018AY 2010-11
ACIT CIRCLE 1, SALEM vs TAMIL NADU STATE TRANSPORT CORPORATION (SALEM) LTD., SALEM
ITA 3169/CHNY/2017[2011-12]Status: Disposed15/10/2018AY 2011-12
DCIT CORPORATE CIRCLE 2(1), CHENNAI vs ETA GENERAL PVT. LTD., CHENNAI
ITA 709/CHNY/2018[2012-13]Status: Disposed12/10/2018AY 2012-13
ACIT, CENTRAL CIRCLE-1, MADURAI vs THEVANESAM ERUDHAYA AMMAL EDUCATIONAL TRUST, TUTICORIN
ITA 231/CHNY/2018[2014-15]Status: Disposed12/10/2018AY 2014-15
ACIT, CENTRAL CIRCLE-1, MADURAI vs THEVANESAM ERUDHAYA AMMAL EDUCATIONAL TRUST, TUTICORIN
ITA 230/CHNY/2018[2013-14]Status: Disposed12/10/2018AY 2013-14
ACIT, CENTRAL CIRCLE-1, MADURAI vs THEVANESAM ERUDHAYA AMMAL EDUCATIONAL TRUST, TUTICORIN
ITA 229/CHNY/2018[2012-13]Status: Disposed12/10/2018AY 2012-13
ACIT, CENTRAL CIRCLE-1, MADURAI vs THEVANESAM ERUDHAYA AMMAL EDUCATIONAL TRUST, TUTICORIN
ITA 228/CHNY/2018[2011-12]Status: Disposed12/10/2018AY 2011-12
