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ITAT Chennai Bench

24,566 judgments

DAMODARAN & SONS,CHENNAI vs ITO NON CORPORATE WARD 9(5), CHENNAI

ITA 2179/CHNY/2018[2014-15]Status: Disposed7/12/2018AY 2014-15

LAXMI DEVI MAHESWARI,CHENNAI vs ITO NON CORPORATE WARD 9(1), CHENNAI

ITA 2178/CHNY/2018[2014-15]Status: Disposed7/12/2018AY 2014-15

VIJAY KUMAR MAHESWARI,CHENNAI vs ITO NON CORPORATE WARD 9(4), CHENNAI

ITA 2177/CHNY/2018[2014-15]Status: Disposed7/12/2018AY 2014-15

VINAY KUMAR MAHESWARI,CHENNAI vs ITO NON CORPORATE WARD 9(4), CHENNAI

ITA 2176/CHNY/2018[2014-15]Status: Disposed7/12/2018AY 2014-15

GAYATHRI DEVI,CHENNAI vs ITO NON CORPORATE WARD 9(3), CHENNAI

ITA 2175/CHNY/2018[2014-15]Status: Disposed7/12/2018AY 2014-15

S.RAJAGOPAL,COIMBATORE vs DCIT CORPORATE CIRCLE 2, COIMBATORE

ITA 2257/CHNY/2018[2013-14]Status: Disposed6/12/2018AY 2013-14

ACIT CENTRAL CIRCLE 3(3), CHENNAI vs MAILAM SUBRAMANIYA SWAMY EDUCATIONAL TRUST, VILLUPURAM

ITA 2088/CHNY/2018[2012-13]Status: Disposed6/12/2018AY 2012-13

ACIT CENTRAL CIRCLE 3(3), CHENNAI vs MAILAM SUBRAMANIYA SWAMY EDUCATIONAL TRUST, VILLUPURAM

ITA 2087/CHNY/2018[2011-12]Status: Disposed6/12/2018AY 2011-12

ACIT CENTRAL CIRCLE 3(3), CHENNAI vs MAILAM SUBRAMANIYA SWAMY EDUCATIONAL TRUST, VILLUPURAM

ITA 2086/CHNY/2018[2010-11]Status: Disposed6/12/2018AY 2010-11

ACIT CENTRAL CIRCLE 3(3), CHENNAI vs MAILAM SUBRAMANIYA SWAMY EDUCATIONAL TRUST, VILLUPURAM

ITA 2085/CHNY/2018[2009-10]Status: Disposed6/12/2018AY 2009-10

PANKAJ KUMAR AGARWAL,CHENNAI vs ITO NON CORPORATE WARD 10(1), CHENNAI

ITA 1420/CHNY/2018[2014-15]Status: Disposed6/12/2018AY 2014-15

RAJNISH AGARWAL,CHENNAI vs ITO NON CORPORATE WARD 10(1), CHENNAI

ITA 1419/CHNY/2018[2014-15]Status: Disposed6/12/2018AY 2014-15

SAMPATTI AGARWAL,CHENNAI vs ITO NON CORPORATE WARD 10(3), CHENNAI

ITA 1418/CHNY/2018[2014-15]Status: Disposed6/12/2018AY 2014-15

R.K.AGARWAL & SONS (HUF),CHENNAI vs ITO NON CORPORATE WARD 10(5), CHENNAI

ITA 1417/CHNY/2018[2014-15]Status: Disposed6/12/2018AY 2014-15

RAMKISHAN AGARWAL,CHENNAI vs ACIT NON CORPORATE CIRCLE 10(1), CHENNAI

ITA 1416/CHNY/2018[2014-15]Status: Disposed6/12/2018AY 2014-15

RAJNISH AGARWAL & SONS (HUF),CHENNAI vs ITO NON CORPORATE WARD 10(5), CHENNAI

ITA 1415/CHNY/2018[2014-15]Status: Disposed6/12/2018AY 2014-15

MAMTA AGARWAL,CHENNAI vs ITO NON CORPORATE WARD 10(3), CHENNAI

ITA 1414/CHNY/2018[2014-15]Status: Disposed6/12/2018AY 2014-15

PANKAJ AGARWAL & SONS (HUF),CHENNAI vs ITO NON CORPORATE WARD 10(3), CHENNAI

ITA 1413/CHNY/2018[2014-15]Status: Disposed6/12/2018AY 2014-15

TRANSCOASTAL CARGO & SHIPPING LIMITED,CHENNAI vs JCIT TDS RANGE 3, CHENNAI

ITA 2980/CHNY/2017[2011-12]Status: Disposed6/12/2018AY 2011-12

ACIT NON CORP CIRCLE 1 (1) FORMERLY KNOWN AS BUSINESS CIRCLE 1, CHENNAI vs M/S DEOLITE HASKINS & SELLS, CHENNAI

ITA 2580/CHNY/2017[2014-15]Status: Disposed6/12/2018AY 2014-15