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ITAT Chennai Bench

24,566 judgments

KS HOLDINGS PRIVATE LTD,CHENNAI vs ITO, CORPORATE WARD 4(3), CHENNAI

ITA 65/CHNY/2018[2014-15]Status: Disposed12/12/2018AY 2014-15

ACIT, NON CORPORATE CIRCLE-1, COIMBATORE vs SRI VIGNESHWARA FOUNDRY, COIMBATORE

ITA 60/CHNY/2018[2012-13]Status: Disposed12/12/2018AY 2012-13

KARUNA ELECTRICALS,CHENNAI vs ACIT CENTRALIZED PROCESSING CELL - TDS, GHAZIABAD

ITA 2333/CHNY/2018[2016-17]Status: Disposed12/12/2018AY 2016-17

KARUNA ELECTRICALS,CHENNAI vs ACIT CENTRALIZED PROCESSING CELL - TDS, GHAZIABAD

ITA 2332/CHNY/2018[2015-16]Status: Disposed12/12/2018AY 2015-16

KARUNA ELECTRICALS,CHENNAI vs ACIT CENTRALIZED PROCESSING CELL - TDS, GHAZIABAD

ITA 2331/CHNY/2018[2015-16]Status: Disposed12/12/2018AY 2015-16

KARUNA ELECTRICALS,CHENNAI vs ACIT CENTRALIZED PROCESSING CELL - TDS, GHAZIABAD

ITA 2330/CHNY/2018[2015-16]Status: Disposed12/12/2018AY 2015-16

KARUNA ELECTRICALS,CHENNAI vs ACIT CENTRALIZED PROCESSING CELL - TDS, GHAZIABAD

ITA 2329/CHNY/2018[2015-16]Status: Disposed12/12/2018AY 2015-16

KARUNA ELECTRICALS,CHENNAI vs ACIT CENTRALIZED PROCESSING CELL - TDS, GHAZIABAD

ITA 2328/CHNY/2018[2014-15]Status: Disposed12/12/2018AY 2014-15

KARUNA ELECTRICALS,CHENNAI vs ACIT CENTRALIZED PROCESSING CELL - TDS, GHAZIABAD

ITA 2327/CHNY/2018[2014-15]Status: Disposed12/12/2018AY 2014-15

EKAMBARESHWAR HOUISNG DEVELOPMENT AND EXPORTS PVT LTD.,CHENNAI vs ITO CORPORATE WARD 2(1), CHENNAI

ITA 2232/CHNY/2018[2002-03]Status: Disposed12/12/2018AY 2002-03

PUSHPA SOHANLALJI FOMRA,CHENNAI vs ITO NON CORPORATE WARD 12(3), CHENNAI

ITA 2136/CHNY/2018[2012-13]Status: Disposed12/12/2018AY 2012-13

PUSHPA SOHANLALJI FOMRA,CHENNAI vs ITO NON CORPORATE WARD 12(3), CHENNAI

ITA 2134/CHNY/2018[2010-11]Status: Disposed12/12/2018AY 2010-11

PUSHPA SOHANLALJI FOMRA,CHENNAI vs ITO NON CORPORATE WARD 12(3), CHENNAI

ITA 2133/CHNY/2018[2009-10]Status: Disposed12/12/2018AY 2009-10

SINGIRI SRIKANTH PADMAPRIYA,CHENNAI vs DCIT NON CORPORATE CIRCLE 12(1), CHENNAI

ITA 2662/CHNY/2017[2013-14]Status: Disposed12/12/2018AY 2013-14

ACIT CORPORATE CIRCLE 6(2), CHENNAI vs SUNDARAM AUTO COMPONENTS PVT. LTD., CHENNAI

ITA 2094/CHNY/2018[2014-15]Status: Disposed11/12/2018AY 2014-15

ACIT CORPORATE CIRCLE 6(2), CHENNAI vs SUNDARAM AUTO COMPONENTS PVT. LTD., CHENNAI

ITA 2093/CHNY/2018[2013-14]Status: Disposed11/12/2018AY 2013-14

S.PRAVEEN KUMAR,CHENNAI vs ITO WARD 1 (TIRUVALLUR), KANCHEEPURAM

ITA 1905/CHNY/2018[2011-12]Status: Disposed11/12/2018AY 2011-12

VALIPI REDDY RAJINI REDDY,CHENNAI vs ACIT COMPANY CIRCLE V(4), CHENNAI

ITA 1153/CHNY/2018[2011-12]Status: Disposed11/12/2018AY 2011-12

SELVI WINES,MADURAI vs ITO WARD 4, VIRUDHUNAGAR

ITA 1041/CHNY/2018[1996-97]Status: Disposed11/12/2018AY 1996-97

SANJAY KHANNA,CHENNAI vs DCIT NON CORPORATE CIRCLE 6, CHENNAI

ITA 972/CHNY/2018[2014-15]Status: Disposed7/12/2018AY 2014-15