← All Benches
ITAT Chennai Bench
24,566 judgments
COMPETITION TEAM TECHNOLOGIES (I) PVT. LTD.,SRIPERUMBUDUR vs ITO CORPORATE WARD 1(3), CHENNAI
ITA 2422/CHNY/2018[2015-16]Status: Disposed17/12/2018AY 2015-16
ACIT CIRCLE 3(1), TRICHY vs G.CHANDRA, TRICHY
ITA 2256/CHNY/2018[2013-14]Status: Disposed17/12/2018AY 2013-14
ACIT NON CORPORATE CIRCLE 20 (1), CHENNAI vs SHRI. S SREENIVASAN, CHENNAI
ITA 1604/CHNY/2018[2010-11]Status: Disposed17/12/2018AY 2010-11
ACIT NON CORPORATE CIRCLE 22 (1), CHENNAI vs M/S TAG CORPORATION, CHENNAI
ITA 1599/CHNY/2018[2013-14]Status: Disposed17/12/2018AY 2013-14
L.G.BALAKRISHNAN & BROS LIMITED,COIMBATORE vs DCIT CORPORATE CIRCLE 1, COIMBATORE
ITA 1924/CHNY/2017[2013-14]Status: Disposed17/12/2018AY 2013-14
GEM HOSPITAL AND RESEARCH CENTRE PRIVATE LIMITED,COIMBATORE vs ACIT CORPORATE CIRCLE 2, COIMBATORE
ITA 1620/CHNY/2017[2014-15]Status: Disposed17/12/2018AY 2014-15
RAMANUJAM VENKATESH,CHENNAI vs ITO, CHENNAI
ITA 1467/CHNY/2017[2014-15]Status: Disposed17/12/2018AY 2014-15
ACIT, CHENNAI vs K.D.PARAKH, CHENNAI
ITA 3281/CHNY/2016[2005-06]Status: Disposed17/12/2018AY 2005-06
DCIT, CHENNAI vs S.RAJARATHINAM, CHENNAI
ITA 1458/CHNY/2016[2012-13]Status: Disposed17/12/2018AY 2012-13
DCIT, CHENNAI vs S.RAJARATHINAM, CHENNAI
ITA 1457/CHNY/2016[2010-11]Status: Disposed17/12/2018AY 2010-11
ACIT NON CORPORATE CIRCLE 1(10, CHENNAI vs C.SUBBA REDDY (HUF), CHENNAI
ITA 1464/CHNY/2018[2014-15]Status: Disposed14/12/2018AY 2014-15
COMPUTER AGE MANAGEMENT SERVICES PVT. LTD.,CHENNAI vs DCIT LTU 2, CHENNAI
ITA 1142/CHNY/2018[214-15]Status: Disposed14/12/2018
COMPUTER AGE MANAGEMENT SERVICES PVT. LTD.,CHENNAI vs DCIT LTU 2, CHENNAI
ITA 1140/CHNY/2018[2012-13]Status: Disposed14/12/2018AY 2012-13
M/S C SUBBA REDDY (HUF),CHENNAI vs ACIT NON CORPORATE CIRCLE 1, CHENNAI
ITA 1079/CHNY/2018[2014-15]Status: Disposed14/12/2018AY 2014-15
DCIT CENTRAL CIRCLE 1(1), CHENNAI vs M/S ORCHID PHARMA LTD (FORMERLY KNOWS AS M/S ORCHID CHEMICALS & PHARMACEUTICALS LTD), CHENNAI
ITA 651/CHNY/2018[2014-15]Status: Disposed13/12/2018AY 2014-15
DCIT CENTRAL CIRCLE 1(1), CHENNAI vs M/S ORCHID PHARMA LTD (FORMERLY KNOWS AS M/S ORCHID CHEMICALS & PHARMACEUTICALS LTD), CHENNAI
ITA 650/CHNY/2018[2013-14]Status: Disposed13/12/2018AY 2013-14
ITO NON CORPORATE WARD 20(4), CHENNAI vs IMMNUEL CHARLES, CHENNAI
ITA 2366/CHNY/2018[2009-10]Status: Disposed13/12/2018AY 2009-10
SUGUNA CHARITABLE TRUST,COIMBATORE vs DCIT (EXEMPTIONS), COIMBATORE
ITA 3159/CHNY/2017[2013-14]Status: Disposed13/12/2018AY 2013-14
RAMESH SHROFF,CHENNAI vs ACIT NON CORPORATE CIRCLE 3, CHENNAI
ITA 2710/CHNY/2017[2011-12]Status: Disposed13/12/2018AY 2011-12
DXN HERBAL MANUFACTURING INDIA PVT. LTD.,PONDICHERRY vs ACIT, PONDICHERRY
ITA 2438/CHNY/2014[2010-11]Status: Disposed13/12/2018AY 2010-11
