← All Benches
ITAT Chennai Bench
24,566 judgments
ACIT NON CORP CIRCLE 1 (1) FORMERLY KNOWN AS BUSINESS CIRCLE 1, CHENNAI vs M/S DEOLITE HASKINS & SELLS, CHENNAI
ITA 2579/CHNY/2017[2013-14]Status: Disposed6/12/2018AY 2013-14
ACIT NON CORP CIRCLE 1 (1) FORMERLY KNOWN AS BUSINESS CIRCLE 1, CHENNAI vs M/S DEOLITE HASKINS & SELLS, CHENNAI
ITA 2578/CHNY/2017[2010-11]Status: Disposed6/12/2018AY 2010-11
S.SRINIVASAN,CHENNAI vs ACIT NON CORPORATE CIRCLE 9, CHENNAI
ITA 2139/CHNY/2018[2005-06]Status: Disposed5/12/2018AY 2005-06
MOHAN ALAGAPPAN,CHENNAI vs ITO NON CORPORATE WARD 10 (4), CHENNAI
ITA 1602/CHNY/2018[2009-10]Status: Disposed5/12/2018AY 2009-10
DCIT CORPORATE CIRCLE 2(1), CHENNAI vs FULLERTON INDIA CREDIT COMPANY LTD., CHENNAI
ITA 1473/CHNY/2018[2012-13]Status: Disposed5/12/2018AY 2012-13
DCIT CORPORATE CIRCLE 2(1), CHENNAI vs FULLERTON INDIA CREDIT COMPANY LTD., CHENNAI
ITA 1472/CHNY/2018[2011-12]Status: Disposed5/12/2018AY 2011-12
M/S FULLERTON INDIA CREDIT COMPANY LIMITED,CHENNAI vs DCIT CORPORATE CIRCLE 2 (1), CHENNAI
ITA 1085/CHNY/2018[2012-13]Status: Disposed5/12/2018AY 2012-13
M/S FULLERTON INDIA CREDIT COMPANY LIMITED,CHENNAI vs DCIT CORPORATE CIRCLE 2 (1), CHENNAI
ITA 1084/CHNY/2018[2011-12]Status: Disposed5/12/2018AY 2011-12
M/S FULLERTON INDIA CREDIT COMPANY LIMITED,CHENNAI vs DCIT CORPORATE CIRCLE 2 (1), CHENNAI
ITA 1083/CHNY/2018[2010-11]Status: Disposed5/12/2018AY 2010-11
DCIT CIRCLE 1, DINDIGUL vs K.R.V.INFRASTRUCTURS, DINDIGUL
ITA 1919/CHNY/2017[2009-10]Status: Disposed5/12/2018AY 2009-10
ACIT CORPORATE CIRCLE 2, MADURAI vs SRI KRISHNA NAGAI MALIGAI (P) LTD, MADURAI
ITA 1901/CHNY/2017[2012-13]Status: Disposed5/12/2018AY 2012-13
ACIT, CHENNAI vs M/S. SUBHAVARSHA INFOTECH, CHENNAI
ITA 2805/CHNY/2016[2012-13]Status: Disposed5/12/2018AY 2012-13
SUBHAVARSHA INFOTECH,CHENNAI vs DCIT, CHENNAI
ITA 2365/CHNY/2016[2012-13]Status: Disposed5/12/2018AY 2012-13
TRIMETUS TECHNOLOGIES PRIVATE LIMITED,CHENNAI vs ACIT CORPORATE CIRCLE 3(1), CHENNAI
ITA 3031/CHNY/2018[2014-15]Status: Disposed4/12/2018AY 2014-15
THE DHARMAPURI DISTRICT CO OPERATIVE MILK PRODUCERS UNION LTD,KRISHNAGIRI vs ADDL CIT RANGE 1, SALEM
ITA 1585/CHNY/2018[2008-09]Status: Disposed4/12/2018AY 2008-09
SUGANRAJ SUNIL KUMAR,CHENNAI vs ITO NON CORPORATE WARD 12(4), CHENNAI
ITA 1502/CHNY/2018[2013-14]Status: Disposed4/12/2018AY 2013-14
ACIT CENTRAL CIRCLE 2(4), CHENNAI vs A.VIVEKANANDAN, CHENNAI
ITA 2736/CHNY/2017[2008-09]Status: Disposed4/12/2018AY 2008-09
R KAARTHIK KUMAAR,UDUMALPET vs ITO, WARD -2(4), TIRUPUR
ITA 81/CHNY/2018[2013-14]Status: Disposed3/12/2018AY 2013-14
SHRI. P JANAKIRAMAN,CHENNAI vs ACIT NON CORPORATE CIRCLE 7 (1), CHENNAI
ITA 745/CHNY/2018[2012-13]Status: Disposed3/12/2018AY 2012-13
THIRU THAANIGAI SPINNING MILLS PRIVATE LIMITED,COIMBATORE vs ITO CORPORATE WARD 4, COIMBATORE
ITA 595/CHNY/2018[2013-14]Status: Disposed3/12/2018AY 2013-14
