← All Benches
ITAT Chennai Bench
24,602 judgments
ACIT CIRCLE 1, KUMBAKONAM vs S.MAHADEVAN, MAYILADUTHURAI
ITA 2207/CHNY/2018[2011-12]Status: Disposed2/1/2019AY 2011-12
TOSHNITEK INTERNATIONAL,CHENNAI vs DCIT NON CORPORATE CIRCLE 10, CHENNAI
ITA 1173/CHNY/2018[2013-14]Status: Disposed2/1/2019AY 2013-14
ITO NON CORPORATE WARD 6(4), CHENNAI vs THE RAILWAY EMPLOYEES CO-OP CREDIT SOCIETY LTD., CHENNAI
ITA 1138/CHNY/2018[2014-15]Status: Disposed2/1/2019AY 2014-15
ITO NON CORPORATE WARD 6(4), CHENNAI vs THE RAILWAY EMPLOYEES CO-OP CREDIT SOCIETY LTD., CHENNAI
ITA 1137/CHNY/2018[2011-12]Status: Disposed2/1/2019AY 2011-12
ITO NON CORPORATE WARD 6(4), CHENNAI vs THE RAILWAY EMPLOYEES CO-OP CREDIT SOCIETY LTD., CHENNAI
ITA 1136/CHNY/2018[2010-11]Status: Disposed2/1/2019AY 2010-11
KHIVRAJ & CO.,CHENNAI vs DCIT NON CORPORATE CIRCLE 5, CHENNAI
ITA 3234/CHNY/2017[2011-12]Status: Disposed2/1/2019AY 2011-12
TOSHNITEK INTERNATIONAL,CHENNAI vs DCIT, CHENNAI
ITA 302/CHNY/2017[2012-13]Status: Disposed2/1/2019AY 2012-13
THE TIRUVANNAMALAI DISTRICT CENTRAL CO-OP BANK LTD.,TIRUVANNAMALAI vs ACIT CIRCLE 1, VELLORE
ITA 2503/CHNY/2017[2013-14]Status: Disposed2/1/2019AY 2013-14
ACIT CIRCLE 1, VELLORE vs THE TIRUVANNAMALAI DISTRICT CENTRAL CO-OP. BANK LTD., TIRUVANNAMALAI
ITA 2477/CHNY/2017[2014-15]Status: Disposed2/1/2019AY 2014-15
ACIT CIRCLE 1, VELLORE vs THE TIRUVANNAMALAI DISTRICT CENTRAL CO-OP. BANK LTD., TIRUVANNAMALAI
ITA 2476/CHNY/2017[2013-14]Status: Disposed2/1/2019AY 2013-14
ITO CORPORATE WARD 2, MADURAI vs MADRAS SUSPENSIONS LIMITED, MADURAI
ITA 1884/CHNY/2017[2013-14]Status: Disposed2/1/2019AY 2013-14
ACIT NON CORPORATE CIRCLE 2, CHENNAI vs TAMILNADU COOPERATIVE STATE AGRICULTURAL & RURAL DEVELOPMENT BANK, CHENNAI
ITA 1552/CHNY/2017[2010-11]Status: Disposed2/1/2019AY 2010-11
DCIT, CHENNAI vs JAI BHAWANI STEEL ENTERPRISES LIMITED, THIRUVALLUR
ITA 1988/CHNY/2014[2007-08]Status: Disposed2/1/2019AY 2007-08
M/S SRI KUMARAN EDUCATIONAL TRUST,CHENNAI vs ITO (EXEMPTIONS) WARD 3, CHENNAI
ITA 601/CHNY/2018[2009-10]Status: Disposed2/1/2019AY 2009-10
ACIT CENTRAL CIRCLE 3 (1), CHENNAI vs M/S BGR ENERGY SYSTEMS LTD, CHENNAI
ITA 473/CHNY/2018[2009-10]Status: Disposed2/1/2019AY 2009-10
ACIT CENTRAL CIRCLE 3 (1), CHENNAI vs M/S BGR ENERGY SYSTEMS LTD, CHENNAI
ITA 472/CHNY/2018[2008-09]Status: Disposed2/1/2019AY 2008-09
AMTEX SOFTWARE SOLUTIONS PVT LTD.,CHENNAI vs ACIT (OSD) CORPORATE RANGE 1, CHENNAI
ITA 399/CHNY/2018[2013-14.]Status: Disposed2/1/2019
AVM CHARITIES,CHENNAI vs ITO EXEMPTIONS WARD 1, CHENNAI
ITA 286/CHNY/2018[2014-15]Status: Disposed2/1/2019AY 2014-15
ACIT NON CORP. CIRCLE 2, COIMBATORE vs COTTON CODE GARMENTS, COIMBATORE
ITA 2117/CHNY/2018[2013-14]Status: Disposed2/1/2019AY 2013-14
MANALI PETROCHEMICALS LTD.,CHENNAI vs DCIT LTU(A), CHENNAI
ITA 2080/CHNY/2018[2004-05]Status: Disposed2/1/2019AY 2004-05
