← All Benches

ITAT Chennai Bench

24,619 judgments

ACIT CIRCLE 1, SALEM vs M/S TAMILNADU STATE TRANSPORT CORPORATION (SLEM) LTD, SALEM

ITA 814/CHNY/2018[2012-13]Status: Disposed5/7/2019AY 2012-13

ACIT CIRCLE 1, SALEM vs M/S TAMILNADU STATE TRANSPORT CORPORATION (SLEM) LTD, SALEM

ITA 813/CHNY/2018[2008-09]Status: Disposed5/7/2019AY 2008-09

SHREYANS BADOLA,CHENNAI vs ITO NON CORPORATE WARD 6(3), CHENNAI

ITA 3043/CHNY/2018[2014-15]Status: Disposed5/7/2019AY 2014-15

SUBRAMANIAN SIVARAJ,COIMBATORE vs ITO NON CORPORATE WARD 4(2), COIMBATORE

ITA 1462/CHNY/2018[2013-14]Status: Disposed5/7/2019AY 2013-14

ITO NON CORPORATE WARD 12(1), CHENNAI vs SRIMURUGAN PARAMASIVAM, CHENNAI

ITA 1993/CHNY/2017[2013-14]Status: Disposed5/7/2019AY 2013-14

PRABHA CHANDRASEKSAR,CHENNAI vs ITO, NCW 2(5), CHENNAI

ITA 598/CHNY/2019[2008-09]Status: Disposed4/7/2019AY 2008-09

ITO WARD 5, NAMAKKAL vs M/S SL. SPL 140 TIRUCHENGODU CO OPERATIVE HOUSING SOCIETY LTD, NAMAKKAL

ITA 527/CHNY/2018[2014-15]Status: Disposed4/7/2019AY 2014-15

SARITA SARAF,CHENNAI vs ACIT, COR CIR-5(2), CHENNAI

ITA 3247/CHNY/2018[2014-15]Status: Disposed4/7/2019AY 2014-15

MUKESHKUMARJAIN,CHENNAI vs ACIT NON CORPORATE WARD 5(1), CHENNAI

ITA 2973/CHNY/2018[2013-14]Status: Disposed4/7/2019AY 2013-14

T.S. PALANISAMY,ERODE vs ITO, ERODE

ITA 2904/CHNY/2016[2009-10]Status: Disposed4/7/2019AY 2009-10

VAAGAI BUSINESS SERVICES AND EDUCATION PRIVATE LIMITED,CHENNAI vs ITO CORPORATE WARD 3(4), CHENNAI

ITA 798/CHNY/2019[2013-14]Status: Disposed3/7/2019AY 2013-14

SRI KRISHNA EDUCATIONAL & SOCIAL TRUST,MADURAI vs ITO (EXEMPTION), MADURAI

ITA 1502/CHNY/2019[1998-99]Status: Disposed3/7/2019AY 1998-99

R.LAKSHMINARAYANAMOORTHY,COIMBATORE vs DCIT CORPORATE CIRCLE 1, COIMBATORE

ITA 2783/CHNY/2018[2011-12]Status: Disposed3/7/2019AY 2011-12

NITHYA MURTHY GENERAL CONTRACTORS,CHENNAI vs ITO NON CORPORATE WARD 15(3), CHENNAI

ITA 2554/CHNY/2018[2014-15]Status: Disposed3/7/2019AY 2014-15

RAJESH MITTAL,CHENNAI vs DEPUTY COMMISSIONER OF INCOME TAX, NON CORPORATE CIRCLE -12(1), CHENNAI

ITA 2130/CHNY/2017[2014-15]Status: Disposed3/7/2019AY 2014-15

TANFAC INDUSTREIS LIMITED,CHENNAI vs ACIT CORPORATE CIRCLE 3(1), CHENNAI

ITA 1047/CHNY/2019[2016-17]Status: Disposed2/7/2019AY 2016-17

SAMSONS RUBBER INDUSTRIES P LTD.,CHENNAI vs ITO CORPORATE WARD 6(1), CHENNAI

ITA 1044/CHNY/2019[2013-14]Status: Disposed2/7/2019AY 2013-14

ACIT LTU-1, CHENNAI vs MAHINDRA HOLIDAYS AND RESORTS INDIA LIMITED, CHENNAI

ITA 1042/CHNY/2019[2015-16]Status: Disposed2/7/2019AY 2015-16

D.JAYARAMAN,CHENNAI vs ACIT CIRCLE 1, CHENNAI

ITA 3338/CHNY/2018[2009-10]Status: Disposed2/7/2019AY 2009-10

RAMESH KUMAR KOTHARI,CHENNAI vs ITO NON CORPORATE WARD 6(1), CHENNAI

ITA 2502/CHNY/2018[2012-13]Status: Disposed2/7/2019AY 2012-13