← All Benches
ITAT Chennai Bench
24,566 judgments
SHRI. AHMED SHAKIR,CHENNAI vs DCIT COMPANY CIRCLE II(1), CHENNAI
ITA 752/CHNY/2018[2009-10]Status: Disposed24/12/2018AY 2009-10
ABHINANDAN,VELLORE vs ACIT CIRCLE 1, VELLORE
ITA 715/CHNY/2018[2014-15]Status: Disposed24/12/2018AY 2014-15
SAMBHAV KUMAR ATHIRAJ,VELLORE vs ACIT CIRCLE 1, VELLORE
ITA 714/CHNY/2018[2014-15]Status: Disposed24/12/2018AY 2014-15
HEBAL CONSTRUCTIONS PVT. LTD.,CHENNAI vs DCIT COMPANY CIRCLE II(2), CHENNAI
ITA 2061/CHNY/2018[2011-12]Status: Disposed24/12/2018AY 2011-12
ACIT CENTRAL CIRCLE 2 (2), CHENNAI vs M/S JUBILEE PLOT & HOUSING PRIVATE LIMITED, CHENNAI
ITA 1452/CHNY/2018[2015-16]Status: Disposed24/12/2018AY 2015-16
ACIT CENTRAL CIRCLE 2 (2), CHENNAI vs M/S JUBILEE PLOT & HOUSING PRIVATE LIMITED, CHENNAI
ITA 1451/CHNY/2018[2014-15]Status: Disposed24/12/2018AY 2014-15
ACIT CENTRAL CIRCLE 2 (2), CHENNAI vs M/S JUBILEE PLOT & HOUSING PRIVATE LIMITED, CHENNAI
ITA 1450/CHNY/2018[2013-14]Status: Disposed24/12/2018AY 2013-14
ACIT CENTRAL CIRCLE 2 (2), CHENNAI vs M/S JUBILEE PLOT & HOUSING PRIVATE LIMITED, CHENNAI
ITA 1449/CHNY/2018[2012-13]Status: Disposed24/12/2018AY 2012-13
ACIT CENTRAL CIRCLE 2 (2), CHENNAI vs M/S JUBILEE PLOT & HOUSING PRIVATE LIMITED, CHENNAI
ITA 1448/CHNY/2018[2011-12]Status: Disposed24/12/2018AY 2011-12
ACIT CENTRAL CIRCLE 2 (2), CHENNAI vs M/S JUBILEE PLOT & HOUSING PRIVATE LIMITED, CHENNAI
ITA 1447/CHNY/2018[2010-11]Status: Disposed24/12/2018AY 2010-11
ACIT CENTRAL CIRCLE 2 (2), CHENNAI vs M/S JUBILEE PLOT & HOUSING PRIVATE LIMITED, CHENNAI
ITA 1446/CHNY/2018[2010-11]Status: Disposed24/12/2018AY 2010-11
ACIT CENTRAL CIRCLE 2 (2), CHENNAI vs M/S JUBILEE PLOT & HOUSING PRIVATE LIMITED, CHENNAI
ITA 1445/CHNY/2018[2009-10]Status: Disposed24/12/2018AY 2009-10
KANDHAIAH POULTRY FARM,NAMAKKAL vs ITO WARD 2, NAMAKKAL
ITA 3080/CHNY/2017[2012-13]Status: Disposed24/12/2018AY 2012-13
KANDHAIAN POULTRY FARM,NAMAKKAL vs ITO WARD 2, NAMAKKAL
ITA 3079/CHNY/2017[2012-13]Status: Disposed24/12/2018AY 2012-13
S.RAMU,CHENNAI vs ACIT CORPORATE CIRCLE 1(3), CHENNAI
ITA 2837/CHNY/2017[2006-07]Status: Disposed24/12/2018AY 2006-07
V.RAMESH,CHENNAI vs ACIT CORPORATE CIRCLE 1(3), CHENNAI
ITA 2836/CHNY/2017[2006-07]Status: Disposed24/12/2018AY 2006-07
ALKA JAIN,CHENNAI vs ITO NON CORPORATE WARD 4(1), CHENNAI
ITA 2057/CHNY/2018[2011-12]Status: Disposed20/12/2018AY 2011-12
ALKA JAIN,CHENNAI vs ITO NON CORPORATE WARD 4(1), CHENNAI
ITA 2056/CHNY/2018[2010-11]Status: Disposed20/12/2018AY 2010-11
KAHNAYALAL ANIL KUMAR,CHENNAI vs ITO NCW 5(1), CHENNAI
ITA 2044/CHNY/2018[2014-15]Status: Disposed20/12/2018AY 2014-15
ARVIND HEALTHCARE (P) LTD.,CHENNAI vs ITO COMPANY WARD 1(1), CHENNAI
ITA 2032/CHNY/2018[2003-04]Status: Disposed20/12/2018AY 2003-04