← All Benches

ITAT Chennai Bench

24,667 judgments

LATE UGAMA KAVAR LEGALHEIR RAJENDRA KUMAR BAGMAR,CHENNAI vs ACIT NON CORP CIRCLE 6(1), CHENNAI

ITA 2649/CHNY/2018[2010-11]Status: Disposed26/7/2019AY 2010-11

RR DONNELLEY INDIA OUTSOURCE PRIVATE LIMITED,CHENNAI vs DCIT, CHENNAI

ITA 245/CHNY/2018[2010-11]Status: Disposed26/7/2019AY 2010-11

RR DONNELLEY INDIA OUTSOURCE PRIVATE LIMITED,CHENNAI vs DCIT, CHENNAI

ITA 244/CHNY/2018[2006-07]Status: Disposed26/7/2019AY 2006-07

SMT D LAKSHMI,VELLORE vs ITO WARD 1, VELLORE

ITA 1225/CHNY/2018[2014-15]Status: Disposed26/7/2019AY 2014-15

DCIT LTU-2, CHENNAI vs INDIAN OVERSEAS BANK, CHENNAI

ITA 1895/CHNY/2017[2012-13]Status: Disposed26/7/2019AY 2012-13

DCIT LTU-2, CHENNAI vs INDIAN OVERSEAS BANK, CHENNAI

ITA 1894/CHNY/2017[2008-09]Status: Disposed26/7/2019AY 2008-09

INDIAN OVERSEAS BANK,CHENNAI vs ACIT LTU 1, CHENNAI

ITA 1881/CHNY/2017[2012-13]Status: Disposed26/7/2019AY 2012-13

INDIAN OVERSEAS BANK,CHENNAI vs ACIT LTU 1, CHENNAI

ITA 1880/CHNY/2017[2009-10]Status: Disposed26/7/2019AY 2009-10

INDIAN OVERSEAS BANK,CHENNAI vs ACIT LTU 1, CHENNAI

ITA 1879/CHNY/2017[2008-09]Status: Disposed26/7/2019AY 2008-09

RR DONNELLEY INDIA OUTSOURCE PRIVATE LIMITED,CHENNAI vs DCIT, CHENNAI

ITA 711/CHNY/2016[2006-07]Status: Disposed26/7/2019AY 2006-07

A R HOLDINGS AND ELECTRONICS P LTD,CHENNAI vs ITO CORPORATE WARD - 11(4), CHENNAI

ITA 58/CHNY/2018[2014-15]Status: Disposed25/7/2019AY 2014-15

A R HOLDINGS AND ELECTRONICS P LTD,CHENNAI vs ITO CORPORATE WARD - 11(4), CHENNAI

ITA 57/CHNY/2018[2013-14]Status: Disposed25/7/2019AY 2013-14

DCIT, CORP CIR-1(2), CHENNAI vs BEST & CROMPTON ENGG LTD, CHENNAI

ITA 3179/CHNY/2018[2013-14]Status: Disposed25/7/2019AY 2013-14

W.M.M.SHAMSUDEEN,CHENNAI vs ITO NON CORPORATE WARD 12(4), CHENNAI

ITA 2224/CHNY/2018[2007-08]Status: Disposed25/7/2019AY 2007-08

ITO NON CORPORATE WARD 13(4), CHENNAI vs S.GEETHA SARATHI, CHENNAI

ITA 1986/CHNY/2018[2012-13]Status: Disposed25/7/2019AY 2012-13

ACIT CORPORATE CIRCLE 2, MADURAI vs TVS SRICHAKRA LIMITED, MADURAI

ITA 1928/CHNY/2018[2013-14]Status: Disposed25/7/2019AY 2013-14

DCIT (EXEMPTIONS) CHENNAI CIRCLE, CHENNAI vs THE COUNCIL OF SEVENTH DAY ADVENTIST EDUCATIONAL INSTITUTIONS, CHENNAI

ITA 1014/CHNY/2018[2010-11]Status: Disposed25/7/2019AY 2010-11

DCIT (EXEMPTIONS) CHENNAI CIRCLE, CHENNAI vs THE COUNCIL OF SEVENTH DAY ADVENTIST EDUCATIONAL INSTITUTIONS, CHENNAI

ITA 1013/CHNY/2018[2009-10]Status: Disposed25/7/2019AY 2009-10

DCIT (EXEMPTIONS) CHENNAI CIRCLE, CHENNAI vs THE COUNCIL OF SEVENTH DAY ADVENTIST EDUCATIONAL INSTITUTIONS, CHENNAI

ITA 1012/CHNY/2018[2008-09]Status: Disposed25/7/2019AY 2008-09

IMMACULATE JUDITH,NEYVELI vs ACIT CUDDALORE CIRCLE, CUDDALORE

ITA 2992/CHNY/2017[2012-13]Status: Disposed25/7/2019AY 2012-13