← All Benches
ITAT Chennai Bench
24,667 judgments
C.DHANASEKARAN,CHENNAI vs ITO NON CORPORATE WARD 4(3), CHENNAI
ITA 2654/CHNY/2018[2014-15]Status: Disposed30/7/2019AY 2014-15
ACIT CENTRAL CIRCLE I(4), CHENNAI vs RR INDUSTRIES LTD., CHENNAI
ITA 3191/CHNY/2017[2011-12]Status: Disposed30/7/2019AY 2011-12
ACIT CENTRAL CIRCLE I(4), CHENNAI vs RR INDUSTRIES LTD., CHENNAI
ITA 3190/CHNY/2017[2010-11]Status: Disposed30/7/2019AY 2010-11
ACIT CENTRAL CIRCLE I(4), CHENNAI vs RR INDUSTRIES LTD., CHENNAI
ITA 3189/CHNY/2017[2009-10]Status: Disposed30/7/2019AY 2009-10
TAJ MADRAS FLIGHT KITCHEN P LTD.,CHENNAI vs ACIT, CHENNAI
ITA 1705/CHNY/2014[2007-08]Status: Disposed30/7/2019AY 2007-08
ACIT, CHENNAI vs TAJ MADRAS FLIGHT KITCHEN PRIVATE LIMITED, CHENNAI
ITA 1569/CHNY/2014[2007-08]Status: Disposed30/7/2019AY 2007-08
SOUTH INDIA SURGICALS CO. LTD.,CHENNAI vs ACIT, CHENNAI
ITA 916/CHNY/2019[2015-16]Status: Disposed29/7/2019AY 2015-16
UNITEX FASIONS (INDIA) PRIVATE LIMITED,CHENNAI vs ITO CORPORATE WARD 3(3), CHENNAI
ITA 1014/CHNY/2019[2012-13]Status: Disposed29/7/2019AY 2012-13
LAKSHMI VALLABH SHARMA,SALEM vs ITO WARD 1(2), SALEM
ITA 1009/CHNY/2019[2015-16]Status: Disposed29/7/2019AY 2015-16
VIMAL KUMAR SHARMA,SALEM vs ITO WARD 1(2), SALEM
ITA 1008/CHNY/2019[2015-16]Status: Disposed29/7/2019AY 2015-16
BHAWARLAL SHARMA,SALEM vs ITO WARD 1(2), SALEM
ITA 1007/CHNY/2019[2015-16]Status: Disposed29/7/2019AY 2015-16
T.NALLATHAMBI,CHENNAI vs ITO NON CORPORATE WARD 19(10, CHENNAI
ITA 3051/CHNY/2018[2009-10]Status: Disposed29/7/2019AY 2009-10
DCIT CORPORATE CIRCLE 5(2), CHENNAI vs PNG TOLLWAY LTD., CHENNAI
ITA 238/CHNY/2019[2014-15]Status: Disposed26/7/2019AY 2014-15
ESSK EDUCATIONAL CHARITIES,VILLUPURAM vs ITO WARD 1, VILLUPURAM
ITA 1246/CHNY/2019[2010-11]Status: Disposed26/7/2019AY 2010-11
RURAL EDUCATION AND ACTION FOR LIBERATION,VILLUPURAM vs ITO WARD 1, VILLUPURAM
ITA 1244/CHNY/2019[2012-13]Status: Disposed26/7/2019AY 2012-13
RURAL EDUCATION AND ACTION FOR LIBERATION,VILLUPURAM vs ITO WARD 1, VILLUPURAM
ITA 1243/CHNY/2019[2011-12]Status: Disposed26/7/2019AY 2011-12
SUNITHA LEATHER TRADING CO (MADRAS) PVT LIMITED,CHENNAI vs ITO CORPORATE WARD 6(4), CHENNAI
ITA 1063/CHNY/2019[2013-14]Status: Disposed26/7/2019AY 2013-14
SUNITHA LEATHER TRADING CO (MADRAS) PVT LIMITED,CHENNAI vs ITO CORPORATE WARD 6(4), CHENNAI
ITA 1062/CHNY/2019[2007-08]Status: Disposed26/7/2019AY 2007-08
A VIJAYAKUMARI,PATTUKKOTTAI vs ITO, NCW-1, THANJAVUR
ITA 3435/CHNY/2018[2014-15]Status: Disposed26/7/2019AY 2014-15
RAJENDRA KUMAR BAGMAR,CHENNAI vs ACIT NON CORP. CIRCLE 6(1), CHENNAI
ITA 2650/CHNY/2018[2010-11]Status: Disposed26/7/2019AY 2010-11
