← All Benches
ITAT Chennai Bench
24,667 judgments
ACIT NON CORPORATE CIRCLE 18(1), CHENNAI vs SWAPNA DUTT CHALASANI, CHENNAI
ITA 2394/CHNY/2018[2009-10]Status: Disposed9/9/2019AY 2009-10
ACIT NON CORPORATE CIRCLE 14(1), CHENNAI vs P.K.PEER MOHAMAD, CHENNAI
ITA 1966/CHNY/2018[2009-10]Status: Disposed9/9/2019AY 2009-10
LATHA KUMARI,CHENNAI vs ITO BW VI(2), CHENNAI
ITA 1662/CHNY/2018[2008-09]Status: Disposed9/9/2019AY 2008-09
DCIT, CHENNAI vs OIRNETAL CUISINES PVT. LTD., CHENNAI
ITA 538/CHNY/2017[2009-10]Status: Disposed9/9/2019AY 2009-10
THE ASSISTANT COMMISSIONER OF INCOME TAX, CORPORATE CIRCLE -5(2), CHENNAI vs R R CONSTRUCTIONS AND INFRASTRUCTURE INDIA PVT.LTD., CHENNAI
ITA 2321/CHNY/2017[2014-15]Status: Disposed9/9/2019AY 2014-15
DCIT, CHENNAI vs R.R. CONSTRUCTIONS & INFRASTRUCTURE PRIVATE LTD., CHENNAI
ITA 185/CHNY/2017[2013-14]Status: Disposed9/9/2019AY 2013-14
DCIT, CHENNAI vs RR CONSTRUCTIONS & INFRASTRUCTURE INDIA PVT. LTD., CHENNAI
ITA 1010/CHNY/2016[2011-12]Status: Disposed9/9/2019AY 2011-12
ACIT, CHENNAI vs M/S. TAJMAHAL AGRO INDUSTRIES PVT LTD., CHENNAI
ITA 1940/CHNY/2010[2007-08]Status: Disposed9/9/2019AY 2007-08
M/S. TAJMAHAL AGRO INDUSTRIES (P) LTD.,CHENNAI vs ITO, CHENNAI
ITA 1874/CHNY/2010[2007-08]Status: Disposed9/9/2019AY 2007-08
M/S. TAJMAHAL AGRO INDUSTRIES (P) LTD.,CHENNAI vs ITO, CHENNAI
ITA 1873/CHNY/2010[2006-07]Status: Disposed9/9/2019AY 2006-07
M/S. TAJMAHAL AGRO INDUSTRIES (P) LTD.,CHENNAI vs ITO, CHENNAI
ITA 1872/CHNY/2010[2004-05]Status: Disposed9/9/2019AY 2004-05
C.SHANMUGARAJ (HUF),KANGEYAM vs ITO WARD 2(4), SALEM
ITA 758/CHNY/2019[2014-15]Status: Disposed6/9/2019AY 2014-15
C.SHANMUGARAJ (HUF),KANGEYAM vs ITO WARD 2(4), SALEM
ITA 757/CHNY/2019[2013-14]Status: Disposed6/9/2019AY 2013-14
R. SIVADOSS,NEEDAMANGALAM vs ITO, WARD-2, THIRUVARUR
ITA 2233/CHNY/2019[2010-11]Status: Disposed6/9/2019AY 2010-11
AKSHAYA INFRASTRUCTURE PVT LTD,PONDICHERRY vs ITO, WARD-1, PONDICHERRY
ITA 203/CHNY/2019[2014-15]Status: Disposed6/9/2019AY 2014-15
MEDOPHARM,CHENNAI vs ACIT NON CORPORATE CIRCLE-13(1), CHENNAI
ITA 1376/CHNY/2019[2013-14]Status: Disposed6/9/2019AY 2013-14
COMPUTER MANAGAMENT & TECHNICAL EDUCATION SOCIETY,TRICHY vs ACIT CIRCLE IV, TRICHY
ITA 1165/CHNY/2019[1999-00]Status: Disposed6/9/2019AY 1999-00
THE SOUTHERN INDIA CHAMBER OF COMMERCE AND INDUSTRY,CHENNAI vs ITO EXEMPTION WARD 2, CHENNAI
ITA 1070/CHNY/2019[2013-14]Status: Disposed6/9/2019AY 2013-14
T.S.HAJEE MOOSA & CO,CHENNAI vs ACIT NON CORPORATE CIRCLE 11, CHENNAI
ITA 2686/CHNY/2018[2015-16]Status: Disposed6/9/2019AY 2015-16
SUDARSHAN KUMAR PARAKH,CHENNAI vs ITO CORPORATE WARD 4(4), CHENNAI
ITA 2454/CHNY/2017[2014-15]Status: Disposed6/9/2019AY 2014-15
