← All Benches
ITAT Chennai Bench
24,667 judgments
SUDARSHAN KUMAR PARAKH,CHENNAI vs ITO CORPORATE WARD 4(4), CHENNAI
ITA 2453/CHNY/2017[2013-14]Status: Disposed6/9/2019AY 2013-14
SUTHERLAND GLOBAL SERVICES PRIVATE LIMITED,CHENNAI vs DCIT INTERNATIONAL TAXATION II(2), CHENNAI
ITA 1795/CHNY/2017[2010-11]Status: Disposed6/9/2019AY 2010-11
SUTHERLAND GLOBAL SERVICES PRIVATE LIMITED,CHENNAI vs DCIT, CHENNAI
ITA 1141/CHNY/2017[2009-10]Status: Disposed6/9/2019AY 2009-10
GEA BGR INDIA LIMITED,CHENNAI vs ACIT (OSD), CHENNAI
ITA 1124/CHNY/2017[2012-13]Status: Disposed6/9/2019AY 2012-13
SUTHERLAND GLOBAL SERVICES PRIVATE LIMITED,CHENNAI vs ITO, CHENNAI
ITA 1210/CHNY/2016[2008-09]Status: Disposed6/9/2019AY 2008-09
AYUSH JAIN,CHENNAI vs ITO, NCW 4(1), CHENNAI
ITA 889/CHNY/2019[2015-16]Status: Disposed5/9/2019AY 2015-16
VINOD KUMAR BANTIA,CHENNAI vs ITO NCW 6(4), CHENNAI
ITA 882/CHNY/2019[2010-11]Status: Disposed5/9/2019AY 2010-11
MOOTHA KANJAYALAL PRAMOD KUMAR HUF,CHENNAI vs ITO NCW 5(3), CHENNAI
ITA 881/CHNY/2019[2013-14]Status: Disposed5/9/2019AY 2013-14
VIKAS KOTHARI,CHENNAI vs ITO, NCW-6(4), CHENNAI
ITA 880/CHNY/2019[2015-16]Status: Disposed5/9/2019AY 2015-16
GOUTHAM CHAND MUNOTH,CHENNAI vs ITO, NCW -9(3), CHENNAI
ITA 879/CHNY/2019[2015-16]Status: Disposed5/9/2019AY 2015-16
TARUNA JAIN,CHENNAI vs ITO, NCW-9(3), CHENNAI
ITA 878/CHNY/2019[2010-11]Status: Disposed5/9/2019AY 2010-11
NARENDRA KUMAR JAIN,CHENNAI vs ITO NCW 5(2), CHENNAI
ITA 876/CHNY/2019[2013-14]Status: Disposed5/9/2019AY 2013-14
NISHA,CHENNAI vs DCIT NON CORP CIR-9(1), CHENNAI
ITA 875/CHNY/2019[2015-16]Status: Disposed5/9/2019AY 2015-16
ACIT CORPORATE CIRCLE 2, COIMBATORE vs ELGI RUBBER COMPANY LTD., COIMBATORE
ITA 849/CHNY/2019[2013-14]Status: Disposed5/9/2019AY 2013-14
JAGADEESAN SANGEETHA LAVANYA,CHENNAI vs ITO, NON CORP WARD -3(3), CHENNAI
ITA 818/CHNY/2019[2014-15]Status: Disposed5/9/2019AY 2014-15
HULAS KUMAR (HUF),CHENNAI vs ACIT, NCW 4(1), CHENNAI
ITA 410/CHNY/2019[2015-16]Status: Disposed5/9/2019AY 2015-16
RAJENDRA KUMAR HIRAWAT (HUF),CHENNAI vs ACIT NON CORPORATE CIRCLE 23(1), CHENNAI
ITA 407/CHNY/2019[2015-16]Status: Disposed5/9/2019AY 2015-16
SHRI. RAJENDRA KUMAR HIRAWAT,CHENNAI vs ACIT NON CORPORATE CIRCLE 23 (1), CHENNAI
ITA 406/CHNY/2019[2015-16]Status: Disposed5/9/2019AY 2015-16
M.RAMAMURTHY,MADURAI vs ITO NON CORPORATE WARD-3(2), MADURAI
ITA 1588/CHNY/2019[2007-08]Status: Disposed5/9/2019AY 2007-08
SRINIVASA EDUCATIONAL TRUST,KRISHNAGIRI vs ITO EXEMPTIONS WARD, SALEM
ITA 1328/CHNY/2019[2013-14]Status: Disposed5/9/2019AY 2013-14
