← All Benches
ITAT Chennai Bench
24,667 judgments
DCIT, CENTRAL CIT-2(4), CHENNAI vs A GANDHIMATHI, KANCHEEPURAM
ITA 12/CHNY/2019[2011-12]Status: Disposed10/9/2019AY 2011-12
CLAYFIN TECHNOLOGIES PRIVATE LIMITED,CHENNAI vs ITO CORPORATE WARD 3(2), CHENNAI
ITA 1072/CHNY/2019[2014-15]Status: Disposed10/9/2019AY 2014-15
CLAYFIN TECHNOLOGIES PRIVATE LIMITED,CHENNAI vs ITO CORPORATE WARD 3(2), CHENNAI
ITA 1071/CHNY/2019[2013-14]Status: Disposed10/9/2019AY 2013-14
R.MAHALAKSHMI,CHENNAI vs ACIT NON CORPORATE CIRCLE 17(1), CHENNAI
ITA 3106/CHNY/2018[2008-09]Status: Disposed10/9/2019AY 2008-09
ACIT NON CORPORATE CIRCLE 3, CHENNAI vs M.G.SEKAR, CHENNAI
ITA 2724/CHNY/2018[2014-15]Status: Disposed10/9/2019AY 2014-15
ACIT NON CORPORATE CIRCLE 3, CHENNAI vs SEKAR SARADA, CHENNAI
ITA 2672/CHNY/2018[2014-15]Status: Disposed10/9/2019AY 2014-15
P PRAMOD JAIN,CHENNAI vs JCIT RANGE VI (NOW DCIT NON CORPORATE CIRCLE 9 ), CHENNAI
ITA 1480/CHNY/2018[2011-12]Status: Disposed10/9/2019AY 2011-12
ACIT NON CORPORATE CIRCLE 3, CHENNAI vs SPERO PROPERTY MANAGEMENT, CHENNAI
ITA 3151/CHNY/2017[2012-13]Status: Disposed10/9/2019AY 2012-13
ITO WARD 5, TIRUNELVELI vs B.MADAN MOHAN, TIRUNELVELI
ITA 1917/CHNY/2017[2006-07]Status: Disposed10/9/2019AY 2006-07
ACIT, PONDICHERRY vs M/S. PREMIER DISTILLERIES PVT. LTD., PONDICHERRY
ITA 636/CHNY/2019[2013-14]Status: Disposed9/9/2019AY 2013-14
ACIT, PONDICHERRY vs M/S. PREMIER DISTILLERIES PVT. LTD., PONDICHERRY
ITA 635/CHNY/2019[2012-13]Status: Disposed9/9/2019AY 2012-13
ACIT, PONDICHERRY vs M/S. PREMIER DISTILLERIES PVT. LTD., PONDICHERRY
ITA 634/CHNY/2019[2011-12]Status: Disposed9/9/2019AY 2011-12
ACIT, PONDICHERRY vs M/S. PREMIER DISTILLERIES PVT. LTD., PONDICHERRY
ITA 633/CHNY/2019[2010-11]Status: Disposed9/9/2019AY 2010-11
ACIT CORPORATE CIRCLE-6(2), CHENNAI vs SHRIRAM VENTURE LIMITED, CHENNAI
ITA 1939/CHNY/2019[2012-13]Status: Disposed9/9/2019AY 2012-13
ACIT CIRCLE 1, NAMAKKAL vs K.M.RAMASAMY, NAMAKKAL
ITA 1850/CHNY/2019[2014-15]Status: Disposed9/9/2019AY 2014-15
ACIT NON CORPORATE CIRCLE 7(1), CHENNAI vs DR.K.SENTHILNATHAN, CHENNAI
ITA 1518/CHNY/2019[2011-1]Status: Disposed9/9/2019
ACIT CORPORATE CIRCLE 6(2), CHENNAI vs STERIL-GENE LIFE SCIENCES PVT. LTD., CHENNAI
ITA 1428/CHNY/2019[2014-15]Status: Disposed9/9/2019AY 2014-15
ACIT, CENTRAL CIR-2(1), CHENNAI vs MEERA ARUN, CHENNAI
ITA 3559/CHNY/2018[2009-10]Status: Disposed9/9/2019AY 2009-10
ITO (EXEMPTIONS WARD), TRICHY vs THE TIRUCHIRAPALLI DISTRICT BUS OPERATORS ASSOCIATION, TRICHY
ITA 2820/CHNY/2018[2014-15]Status: Disposed9/9/2019AY 2014-15
ACIT NON CORPORATE CIRCLE 15, CHENNAI vs VADIEVELU ANBAZHGAN, CHENNAI
ITA 2622/CHNY/2018[2013-14]Status: Disposed9/9/2019AY 2013-14
