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ITAT Chennai Bench

24,667 judgments

DCIT, CHENNAI vs INDO TECH TRANSFORMERS LIMITED, CHENNAI

ITA 1379/CHNY/2017[2006-07]Status: Disposed16/9/2019AY 2006-07

ACIT, CHENNAI vs M/S. MAINETTI INDIA PVT.LTD., CHENNAI

ITA 253/CHNY/2019[2014-15]Status: Disposed13/9/2019AY 2014-15

ACIT, CHENNAI vs M/S. MAINETTI INDIA PVT.LTD., CHENNAI

ITA 252/CHNY/2019[2013-14]Status: Disposed13/9/2019AY 2013-14

SHRI C. MURUGESAN,CHENNAI vs ITO, NCW - 22 (3), CHENNAI

ITA 1868/CHNY/2019[2012-13]Status: Disposed13/9/2019AY 2012-13

SRI VINAYAGA AQUA MINERALS,DHARMAPURI vs ITO WARD 1, DHARMAPURI

ITA 1564/CHNY/2019[2010-11]Status: Disposed13/9/2019AY 2010-11

K.VIKRAMAN,DHARMAPURI vs ITO WARD 1, DHARMAPURI

ITA 1563/CHNY/2019[2010-11]Status: Disposed13/9/2019AY 2010-11

H.KANNAN,MADURAI vs ACIT NON CORPORATE CIRCLE 2, MADURAI

ITA 1315/CHNY/2019[2014-15]Status: Disposed13/9/2019AY 2014-15

SKM ANIMAL FEEDS AND FOODS (I) PVT LTD,ERODE vs ACIT-2, ERODE

ITA 3174/CHNY/2018[2013-14]Status: Disposed13/9/2019AY 2013-14

SHRI. AMIT JAIN PROP M/S AMIT S FRAGRANCES,ERODE vs ACIT CIRCLE 1, ERODE

ITA 1817/CHNY/2018[2015-16]Status: Disposed13/9/2019AY 2015-16

SHRI. AMIT JAIN PROP M/S AMIT S FRAGRANCES,ERODE vs ACIT CIRCLE 1, ERODE

ITA 1816/CHNY/2018[2014-15]Status: Disposed13/9/2019AY 2014-15

SHRI. S NACHIMUTHU (HUF),NAMAKKAL vs ITO WARD 2, NAMAKKAL

ITA 1769/CHNY/2018[2000-01]Status: Disposed13/9/2019AY 2000-01

SRI. S NACHIMUTHU,NAMAKKAL vs ITO WARD 2, NAMAKKAL

ITA 1768/CHNY/2018[2000-01]Status: Disposed13/9/2019AY 2000-01

DCIT CIRCLE 1, TIRUPUR vs EASTMAN EXPORTS GLOBAL CLOTHING (P) LIMITED, TIRUPUR

ITA 1677/CHNY/2019[2016-17]Status: Disposed12/9/2019AY 2016-17

DCIT CIRCLE 1, TIRUPUR vs EASTMAN EXPORTS GLOBAL CLOTHING (P) LIMITED, TIRUPUR

ITA 1676/CHNY/2019[2013-14]Status: Disposed12/9/2019AY 2013-14

S.BAKKIAM,NAMAKKAL vs ITO WARD 1, NAMAKKAL

ITA 1404/CHNY/2019[2015-16]Status: Disposed12/9/2019AY 2015-16

TTK HEALTHCARE LIMITED,CHENNAI vs ACIT, CHENNAI

ITA 3271/CHNY/2018[2014-15]Status: Disposed12/9/2019AY 2014-15

TTK HEALTHCARE LIMITED,CHENNAI vs ACIT, CHENNAI

ITA 3270/CHNY/2018[2013-14]Status: Disposed12/9/2019AY 2013-14

C.ANITHA,CHENNAI vs ITO NON CORPORATE WARD 1(1), CHENNAI

ITA 1038/CHNY/2018[2012-13]Status: Disposed12/9/2019AY 2012-13

DCIT, CHENNAI vs M/S. TAMIL NADU ROAD DEVELOPMENT CORPORATION LTD., CHENNAI

ITA 2878/CHNY/2016[2012-13]Status: Disposed12/9/2019AY 2012-13

DCIT, CENTRAL CIT-2(4), CHENNAI vs A GANDHIMATHI, KANCHEEPURAM

ITA 16/CHNY/2019[2015-16]Status: Disposed10/9/2019AY 2015-16