← All Benches
ITAT Chennai Bench
24,667 judgments
M/S. THIRUMURUGAN PLASTICS P. LTD.,THIRUMAZHISAI vs ACIT, CPC, GHAZIABAD
ITA 2984/CHNY/2019[2015-16 (26Q-Q1)]Status: Disposed17/12/2019
M/S. THIRUMURUGAN PLASTICS P. LTD.,THIRUMAZHISAI vs ACIT, CPC, GHAZIABAD
ITA 2983/CHNY/2019[2015-16 (24Q-Q4)]Status: Disposed17/12/2019
M/S. THIRUMURUGAN PLASTICS P. LTD.,THIRUMAZHISAI vs ACIT, CPC, GHAZIABAD
ITA 2982/CHNY/2019[2015-16 (24Q-Q3)]Status: Disposed17/12/2019
M/S. THIRUMURUGAN PLASTICS P. LTD.,THIRUMAZHISAI vs ACIT, CPC, GHAZIABAD
ITA 2981/CHNY/2019[2015-16 (24Q-Q1)]Status: Disposed17/12/2019
M/S. THIRUMURUGAN PLASTICS P. LTD.,THIRUMAZHISAI vs ACIT, CPC, GHAZIABAD
ITA 2980/CHNY/2019[2014-15 (26Q-Q4)]Status: Disposed17/12/2019
M/S. THIRUMURUGAN PLASTICS P. LTD.,THIRUMAZHISAI vs ACIT, CPC, GHAZIABAD
ITA 2979/CHNY/2019[2014-15 (26Q-Q3)]Status: Disposed17/12/2019
M/S. THIRUMURUGAN PLASTICS P. LTD.,THIRUMAZHISAI vs ACIT, CPC, GHAZIABAD
ITA 2978/CHNY/2019[2014-15 (26Q-Q2)]Status: Disposed17/12/2019
MRS. SHALINI SARANGAPANI,CHENNAI vs ITO, CORPORATE WARD-4(1), CHENNAI
ITA 2775/CHNY/2019[2010-11]Status: Disposed17/12/2019AY 2010-11
MADURANTHAGAM SELVARAJ RAVI,CHENNAI vs DCIT NON CORPORATE CIRCLE 2, CHENNAI
ITA 2489/CHNY/2017[2013-14]Status: Disposed17/12/2019AY 2013-14
VEENA B JAIN,CHENNAI vs ITO, NON CORP WARD -6(4), CHENNAI
ITA 404/CHNY/2019[2011-12]Status: Disposed16/12/2019AY 2011-12
SHRI PERIASAMY VENKATESH KUMAR,CHENNAI vs ITO, NCW - 8 (5), CHENNAI
ITA 2144/CHNY/2019[2010-11]Status: Disposed16/12/2019AY 2010-11
SHRIRAM FINANCIAL VENTURES (CHENNAI)PVT. LTD.,CHENNAI vs DCIT, CC - 6 (1), CHENNAI
ITA 1768/CHNY/2019[2016-17]Status: Disposed16/12/2019AY 2016-17
SHRIRAM CREDIT COMPANY LTD.,CHENNAI vs DCIT CORPORATE CIRCLE 6(1), CHENNAI
ITA 1767/CHNY/2019[2015-16]Status: Disposed16/12/2019AY 2015-16
SHRIRAM CAPITAL LTD,CHENNAI vs DCIT, CORP CIR-6(1), CHENNAI
ITA 1766/CHNY/2019[2013-14]Status: Disposed16/12/2019AY 2013-14
N.NARAYANASAMY,VIRUDHUNAGAR vs ACIT, VIRUDHUNAGAR
ITA 1432/CHNY/2019[2015-16]Status: Disposed16/12/2019AY 2015-16
N.NARAYANASAMY,VIRUDHUNAGAR vs ACIT, VIRUDHUNAGAR
ITA 1431/CHNY/2019[2014-15]Status: Disposed16/12/2019AY 2014-15
SHRIRAM TRANSPORT FINANCE COMPANY LIMITED,CHENNAI vs DCIT CORPORATE CIRCLE 6(1), CHENNAI
ITA 1250/CHNY/2019[2013-14]Status: Disposed16/12/2019AY 2013-14
K.DEVENDIRAN,CHENNAI vs ACIT NON CORPORATE CIRCLE 8(1), CHENNAI
ITA 2714/CHNY/2018[2013-14]Status: Disposed16/12/2019AY 2013-14
DCIT, CHENNAI vs M/S. SOUTHERN PETROCHEMICAL INDUSTRIES CORPN. LTD., CHENNAI
ITA 1466/CHNY/2009[2003-04]Status: Disposed16/12/2019AY 2003-04
SARAVANA STORES (TEX),CHENNAI vs ACIT, CENTRAL CIRCLE 1(2), CHENNAI
ITA 151/CHNY/2019[2013-14]Status: Disposed13/12/2019AY 2013-14