← All Benches
ITAT Chennai Bench
24,667 judgments
J SUNDAR,CHENNAI vs ACIT, CENTRAL CIR-3(2), CHENNAI
ITA 3456/CHNY/2018[2009-10]Status: Disposed23/12/2019AY 2009-10
SMT. D. SAILAJA,CHENNAI vs DCIT, CHENNAI
ITA 2350/CHNY/2016[2012-13]Status: Disposed23/12/2019AY 2012-13
ANNASWAMY SURESH,CHENNAI vs ACIT, CHENNAI
ITA 2769/CHNY/2019[2012-13]Status: Disposed19/12/2019AY 2012-13
M/S. PELICAN REALTY PROJECTS PVT. LTD.,CHENNAI vs DCIT, CPC TDS, GHAZIABAD
ITA 2255/CHNY/2019[2016-17 (Quarter-1)-(24Q)]Status: Disposed19/12/2019
M/S. PELICAN REALTY PROJECTS PVT. LTD.,CHENNAI vs DCIT, CPC TDS, GHAZIABAD
ITA 2253/CHNY/2019[2015-16 (Quarter-3) - 26Q]Status: Disposed19/12/2019
M/S. PELICAN REALTY PROJECTS PVT. LTD.,CHENNAI vs DCIT, CPC TDS, GHAZIABAD
ITA 2252/CHNY/2019[2015-16 (Qtr.1)-26Q]Status: Disposed19/12/2019
MAHALAKSHMI ESTATES P. LTD.,CHENNAI vs ACIT CENTRAL CIRCLE 3(3), CHENNAI
ITA 1521/CHNY/2019[2014-15]Status: Disposed19/12/2019AY 2014-15
DCIT, CHENNAI vs RATTHA HOLDING COMPANY PVT LTD., CHENNAI
ITA 2228/CHNY/2019[2015-16]Status: Disposed18/12/2019AY 2015-16
RAVIKUMAR DHANDHANIA,SALEM vs ITO WARD 1(4), SALEM
ITA 1041/CHNY/2019[2007-08]Status: Disposed18/12/2019AY 2007-08
LATE KANNIAPPAN THIRUVNGADAM,CHENNAI vs DCIT, NON CORPORATE CIRCLE-10(1), CHENNAI
ITA 96/CHNY/2018[2013-14]Status: Disposed18/12/2019AY 2013-14
ACIT LARGE TAX PAYER UNIT 2, CHENNAI vs M/S INDIA JAPAN LIGHTING LIMITED, CHENNAI
ITA 717/CHNY/2018[2010-11]Status: Disposed18/12/2019AY 2010-11
ACIT LARGE TAX PAYER UNIT 2, CHENNAI vs M/S INDIA JAPAN LIGHTING LIMITED, CHENNAI
ITA 716/CHNY/2018[2009-10]Status: Disposed18/12/2019AY 2009-10
LEO PRIMECOMP PRIVATE LIMITED,CHENNAI vs ITO CORP WARD 4 (2), CHENNAI
ITA 486/CHNY/2018[2014-15]Status: Disposed18/12/2019AY 2014-15
LEO PRIMECOMP PRIVATE LIMITED,CHENNAI vs ITO CORP WARD 4 (2), CHENNAI
ITA 485/CHNY/2018[2013-14]Status: Disposed18/12/2019AY 2013-14
ACIT NON CORPORATE RANGE 13, CHENNAI vs KOUSALYA, CHENNAI
ITA 2008/CHNY/2018[2012-13]Status: Disposed18/12/2019AY 2012-13
SARASH WORLDWIDE EXPORTS (P) LTD.,CHENNAI vs ITO, CHENNAI
ITA 1146/CHNY/2017[2004-05]Status: Disposed18/12/2019AY 2004-05
ITO, ERODE vs V.SARAVANAN, ERODE
ITA 362/CHNY/2016[2011-12]Status: Disposed18/12/2019AY 2011-12
THE UNION COMPANY (MOTORS) PVT. LTD.,CHENNAI vs ACIT, CHENNAI
ITA 1420/CHNY/2015[2002-2003]Status: Disposed18/12/2019AY 2002-2003
M/S. THIRUMURUGAN PLASTICS P. LTD.,THIRUMAZHISAI vs ACIT, CPC, GHAZIABAD
ITA 2987/CHNY/2019[2015-16 (26Q-Q4)]Status: Disposed17/12/2019
M/S. THIRUMURUGAN PLASTICS P. LTD.,THIRUMAZHISAI vs ACIT, CPC, GHAZIABAD
ITA 2985/CHNY/2019[2015-16 (26Q-Q2)]Status: Disposed17/12/2019
