SHRIRAM CREDIT COMPANY LTD.,CHENNAI vs. DCIT CORPORATE CIRCLE 6(1), CHENNAI

PDF · subscribers
ITA 1767/CHNY/2019Status: DisposedITAT Chennai16 December 2019AY 2015-16

Judgment text not available

The text for this order has not been extracted yet.

Recent GST High Court judgments

Search GST case law →