← All Benches

ITAT Chennai Bench

24,667 judgments

M/S DEOLITE HASKINS & SELLS,CHENNAI vs ACIT NON CORP CIRCLE 1 (1) FORMERLY KNOWN AS BUSINESS CIRCLE 1, CHENNAI

ITA 3451/CHNY/2019[2008-09]Status: Disposed29/10/2020AY 2008-09

S.KISHORE KUMAR,COIMBATORE vs DCIT CENTRAL CIRCLE, SALEM

ITA 3364/CHNY/2019[2008-09]Status: Disposed29/10/2020AY 2008-09

ENMAS GB POWER SYSTEMS P.LTD,CHENNAI vs JCIT RANGE-1, TRICHY

ITA 2526/CHNY/2019[2011-12]Status: Disposed29/10/2020AY 2011-12

VELOGIC INDIA P LTD,NEW DELHI vs ACIT, CORP COR-3(2), CHENNAI

ITA 3194/CHNY/2018[2011-12]Status: Disposed29/10/2020AY 2011-12

S.Z.M.PARVEEN,CHENNAI vs ITO NON CORPORATE WARD 11(2), CHENNAI

ITA 2556/CHNY/2018[2010-11]Status: Disposed29/10/2020AY 2010-11

DCIT CORPORATE CIRCLE 1(1), CHENNAI vs ARYAN GRANITES & MONUMENTS PVT. LTD., CHENNAI

ITA 1907/CHNY/2018[2006-07]Status: Disposed29/10/2020AY 2006-07

ITO, NCW - 12 (2), CHENNAI vs RAKESH SARIN AND SONS (HUF), CHENNAI

ITA 3111/CHNY/2019[2009-10]Status: Disposed28/10/2020AY 2009-10

ITO EXEMPTION WARD 4, CHENNAI vs THE FEDERATION OF MOTOR SPORTS CLUB OF INDIA, CHENNAI

ITA 2935/CHNY/2018[2010-11]Status: Disposed28/10/2020AY 2010-11

ITO EXEMPTION WARD 4, CHENNAI vs THE FEDERATION OF MOTOR SPORTS CLUB OF INDIA, CHENNAI

ITA 2933/CHNY/2018[2006-07]Status: Disposed28/10/2020AY 2006-07

ITO EXEMPTION WARD 4, CHENNAI vs THE FEDERATION OF MOTOR SPORTS CLUB OF INDIA, CHENNAI

ITA 2932/CHNY/2018[2005-06]Status: Disposed28/10/2020AY 2005-06

POONGOTHAI SRINIVASAN,CHENNAI vs ITO NON CORPORATE WARD 22(3), CHENNAI

ITA 1878/CHNY/2018[2013-14]Status: Disposed28/10/2020AY 2013-14

S.H.MOHAMED NOWFEL,CHENNAI vs ACIT NON CORPORATE CIRCLE 15(1), CHENNAI

ITA 435/CHNY/2019[2010-11]Status: Disposed28/10/2020AY 2010-11

ITO, NCW - 12 (2), CHENNAI vs RAKESH SARIN AND SONS (HUF), CHENNAI

ITA 3110/CHNY/2019[2010-11]Status: Disposed28/10/2020AY 2010-11

ITO EXEMPTION WARD 4, CHENNAI vs THE FEDERATION OF MOTOR SPORTS CLUB OF INDIA, CHENNAI

ITA 2934/CHNY/2018[2008-09]Status: Disposed28/10/2020AY 2008-09

SUBRAMANIAN SUNDARAJAN,CHENNAI vs ITO, NCW - 2 (4), CHENNAI

ITA 2826/CHNY/2019[2016-17]Status: Disposed27/10/2020AY 2016-17

INDOWIND ENERGY LTD.,CHENNAI vs ACIT (OSD), CORP RANGE-2, CHENNAI

ITA 185/CHNY/2019[2013-14]Status: Disposed27/10/2020AY 2013-14

M/S SRIRAM EDUCATIONAL TRUST,CHENNAI vs DCIT (EXEMPTIONS) CHENNAI CIRCLE, CHENNAI

ITA 1546/CHNY/2018[2011-12]Status: Disposed27/10/2020AY 2011-12

ACIT CORPORATE CIRCLE 4(1), CHENNAI vs MERCANTILE VENTURES LIMITED, CHENNAI

ITA 2934/CHNY/2017[2013-14]Status: Disposed27/10/2020AY 2013-14

ANKITA MARDIA,CHENNAI vs ITO NON CORPORATE WARD-9(1), CHENNAI

ITA 9/CHNY/2020[2014-15]Status: Disposed27/10/2020AY 2014-15

ACIT, VELLORE vs KRAMSKI STAMPING AND MOLDING INDIA PVT LTD., VELLORE

ITA 305/CHNY/2020[2012-13]Status: Disposed27/10/2020AY 2012-13