← All Benches
ITAT Chennai Bench
24,667 judgments
G.T.SAMBANDHAM,CHENNAI vs ITO CORP.WARD 1(1), CHENNAI
ITA 3514/CHNY/2018[2013-14]Status: Disposed9/11/2020AY 2013-14
WEISS ROHIG (INDIA) P LTD.,CHENNAI vs ACIT CORPORATE CIRCLE III(3), CHENNAI
ITA 2552/CHNY/2017[2009-10]Status: Disposed9/11/2020AY 2009-10
S.SIVAPERUMAL (HUF),SALEM vs ITO WARD 2(3), SALEM
ITA 850/CHNY/2019[2009-10]Status: Disposed4/11/2020AY 2009-10
SNJ DISTILLERS PVT LTD.,CHENNAI vs ACIT CENTRAL CIRCLE-2(1), CHENNAI
ITA 2993/CHNY/2019[2017-18]Status: Disposed4/11/2020AY 2017-18
DCIT, CC-2(1), CHENNAI vs M/S. SNJ DISTILLERS PVT. LTD., CHENNAI
ITA 2704/CHNY/2019[2015-16]Status: Disposed4/11/2020AY 2015-16
DCIT, CC-2(1), CHENNAI vs M/S. SNJ DISTILLERS PVT. LTD., CHENNAI
ITA 2703/CHNY/2019[2014-15]Status: Disposed4/11/2020AY 2014-15
SNJ DISTILLERS PVT LTD.,CHENNAI vs ACIT CENTRAL CIRCLE-2(1), CHENNAI
ITA 2195/CHNY/2019[2016-17]Status: Disposed4/11/2020AY 2016-17
SNJ DISTILLERS PVT LTD.,CHENNAI vs ACIT CENTRAL CIRCLE-2(1), CHENNAI
ITA 2194/CHNY/2019[2015-16]Status: Disposed4/11/2020AY 2015-16
DCIT, CC-2(1), CHENNAI vs M/S. SNJ DISTILLERS PVT. LTD., CHENNAI
ITA 2705/CHNY/2019[2016-17]Status: Disposed4/11/2020AY 2016-17
JAMDEV TRADERS LLP,CHENNAI vs ITO NON CORPORATE WARD 13(3), CHENNAI
ITA 3118/CHNY/2018[2014-15]Status: Disposed4/11/2020AY 2014-15
M/S. ARUNA HOTELS LTD.,CHENNAI vs DCIT, CORPORATE CIRCLE -1 (1), CHENNAI
ITA 1838/CHNY/2019[2013-14]Status: Disposed3/11/2020AY 2013-14
M/S. HELIOS SOLUTIONS LTD.,CHENNAI vs ITO, CORPORATE WARD - 2 (3), CHENNAI
ITA 181/CHNY/2020[2013-14]Status: Disposed2/11/2020AY 2013-14
M/S. HELIOS SOLUTIONS LTD.,CHENNAI vs ITO, CORPORATE WARD - 2 (3), CHENNAI
ITA 180/CHNY/2020[2013-14]Status: Disposed2/11/2020AY 2013-14
DUCKWOO AUTOIND PRIVATE LIMITED,THRIUVALLUR vs ACIT (OSD) CORPORATE RANGE 1, CHENNAI
ITA 807/CHNY/2019[2015-16]Status: Disposed2/11/2020AY 2015-16
M/S. SHREYANSH ISPAAT CHENNAI PVT. LTD.,CHENNAI vs ACIT, CC - 6 (1), CHENNAI
ITA 1305/CHNY/2019[2010-11]Status: Disposed2/11/2020AY 2010-11
M/S DEOLITE HASKINS & SELLS,CHENNAI vs ACIT NON CORP CIRCLE 1 (1) FORMERLY KNOWN AS BUSINESS CIRCLE 1, CHENNAI
ITA 3453/CHNY/2019[2017-18]Status: Disposed29/10/2020AY 2017-18
RAIZA ABBAS,CHENNAI vs ACIT NON CORPORATE WARD 14(1), CHENNAI
ITA 1201/CHNY/2019[2014-15]Status: Disposed29/10/2020AY 2014-15
DCIT CORPORATE CIRCLE 1(1), CHENNAI vs ARYAN GRANITES & MONUMENTS PVT. LTD., CHENNAI
ITA 1908/CHNY/2018[2008-09]Status: Disposed29/10/2020AY 2008-09
MANOJ HARSHAD MEHTA,CHENNAI vs ITO NON CORPORATE WARD 5(3), CHENNAI
ITA 1914/CHNY/2017[2013-14]Status: Disposed29/10/2020AY 2013-14
M/S DEOLITE HASKINS & SELLS,CHENNAI vs ACIT NON CORP CIRCLE 1 (1) FORMERLY KNOWN AS BUSINESS CIRCLE 1, CHENNAI
ITA 3452/CHNY/2019[2017-18]Status: Disposed29/10/2020AY 2017-18