← All Benches
ITAT Chennai Bench
24,452 judgments
INCOME TAX OFFICER , TIRUVARUR vs SUDHA, THIRUTHURAIPOONDI
ITA 3234/CHNY/2025[2015]Status: Disposed7/10/2026
KRISHNARAJ,COIMBATORE vs DCIT, NCC-4, COIMBATORE
ITA 2687/CHNY/2025[2015-16]Status: Disposed7/10/2026AY 2015-16
KOUS KHAN MAHABOOB KHAN,KANYAKUMARI vs ITO, INTL TAXN. WARD,, TUTUCORIN
ITA 981/CHNY/2026[2018-19]Status: Disposed6/10/2026AY 2018-19
SRINIVASAN CHINNAPPA,PUDUKKOTTAI vs DCIT, CIRCLE-1(1), TRICHY
ITA 924/CHNY/2026[2017-18]Status: Disposed6/10/2026AY 2017-18
SURESH, SALEM,SALEM vs DCIT, CENTRALCIRCLE, SALEM
ITA 633/CHNY/2026[2015-16]Status: Disposed6/10/2026AY 2015-16
CHARLES SELVARAJ,CHENNAI vs ITO, NCW-4(3), CHENNAI
ITA 606/CHNY/2026[2023-24]Status: Disposed6/10/2026AY 2023-24
NIGILESAN REVATHI,THOOTHUKKUDI vs INCOME TAX OFFICER, WARD 2, TUTICORIN, TUTICORIN
ITA 4176/CHNY/2026[2018-19]Status: Disposed6/10/2026AY 2018-19
MEERAN MOHAMED HAKKEM,TIRUPPUR vs INCOME TAX OFFICER WARD 2(1) TIRUPPUR, TIRUPPUR
ITA 4170/CHNY/2026[2013-14]Status: Disposed6/10/2026AY 2013-14
K.PONNAMMAL,NAMAKKAL vs THE INCOME TAX OFFICER, WARD-1, NAMAKKAL
ITA 4167/CHNY/2026[2011-12]Status: Disposed6/10/2026AY 2011-12
MUTHUSAMY NAGARAJAN,KARUR vs INCOME TAX OFFICER, WARD 1, THANJAVUR, THANJAVUR
ITA 4157/CHNY/2026[2020-21]Status: Disposed6/10/2026AY 2020-21
SELVARAJ VIVEKRAJ,KUMBAKONAM vs JURISDICTIONAL ASSESSING OFFICER ( JAO), INCOME TAX OFFICE
ITA 4152/CHNY/2026[2018-2019]Status: Disposed6/10/2026AY 2018-2019
VD SWAMI AND COMPANY PRIVATE LIMITED,CHENNAI vs DEPUTY COMMISSIONER OF INCOME TAX, CORPORATE CIRCLE 3(1), , CHENNAI
ITA 4148/CHNY/2026[2014-15]Status: Disposed6/10/2026AY 2014-15
VD SWAMI AND COMPANY PRIVATE LIMITED,CHENNAI vs DEPUTY COMMISSIONER OF INCOME TAX, CORPORATE CIRCLE 3(1), , CHENNAI
ITA 4147/CHNY/2026[2014-15]Status: Disposed6/10/2026AY 2014-15
VD SWAMI AND COMPANY PRIVATE LIMITED,CHENNAI vs DEPUTY COMMISSIONER OF INCOME TAX, CORPORATE CIRCLE 3(1), , CHENNAI
ITA 4146/CHNY/2026[2014-15]Status: Disposed6/10/2026AY 2014-15
VD SWAMI AND COMPANY PRIVATE LIMITED,CHENNAI vs DEPUTY COMMISSIONER OF INCOME TAX, CORPORATE CIRCLE 3(1), , CHENNAI
ITA 4145/CHNY/2026[2014-15]Status: Disposed6/10/2026AY 2014-15
UNISPIN CARD CLOTHING INDIA PRIVATE LIMITED,COIMBATORE vs INCOME TAX OFFICER TDS, COIMBATORE
ITA 4134/CHNY/2026[2013-14]Status: Disposed6/10/2026AY 2013-14
VIVEKANANDA SOCIAL AND EDUCATIONAL SOCIETY,PAPANASAM vs CIT EXEMPTIONS CHENNAI, CHENNAI
ITA 3829/CHNY/2026[2024-25]Status: Disposed6/10/2026AY 2024-25
SRI MUTHUMALAI MURUGAN TRUST,PUTHIRAGOUNDENPALAYAM vs THE INCOME TAX OFFICER (EXEMPTIONS), SALEM
ITA 3802/CHNY/2026[2026-27]Status: Disposed6/10/2026AY 2026-27
SANGARALINGAM RATNAM BOOBATHIRAJ,MADURAI vs DEPUTY COMMISSIONER OF INCOME TAX, NON CORPORATE CIRCLE-1, MADURAI
ITA 3652/CHNY/2026[2021-22]Status: Disposed6/10/2026AY 2021-22
M/S. TAMILNADU OPHTHALMIC ASSOCIATION,TRICHY vs DCIT, CIRCLE-1,, ERODE
ITA 3447/CHNY/2026[2020-21]Status: Disposed6/10/2026AY 2020-21
