← All Benches
ITAT Chennai Bench
24,452 judgments
GURUSWAMY DEVARAJ,SULTHAPET COIMBATORE vs INCOME TAX OFFICER, WARD TWO ONE TIRUPUR
ITA 2299/CHNY/2026[2017-18]Status: Disposed7/10/2026AY 2017-18
RAVIKUMAR SELVI,CHENNAI vs ITO, CHENNAI
ITA 2272/CHNY/2026[2019-20]Status: Disposed7/10/2026AY 2019-20
RAMASAMY SUNDARRAJ,NAMAKKAL vs INCOME TAX OFFICER WARD 1, NAMAKKAL
ITA 2242/CHNY/2026[2023-24]Status: Disposed7/10/2026AY 2023-24
TYSPL97 POYYUR PRIMARY AGRICULTURAL COOPERATIVE CREDIT SOCIETY LTD,ARIYALUR vs INCOME TAX OFFICER , PERAMBALUR
ITA 2239/CHNY/2026[2019-2020]Status: Disposed7/10/2026AY 2019-2020
VENKATESH,VANIYAMBADI vs ITO, VELLORE
ITA 2011/CHNY/2026[2017-18]Status: Disposed7/10/2026AY 2017-18
MACKLY CLOTHING PRIVATE LIMITED,DINDIGUL vs COMMISSIONER OF INCOME TAX APPEALS, NATIONAL FACELESS ASSESSMENT CENTRE (NFAC)
ITA 1861/CHNY/2026[2019-20]Status: Disposed7/10/2026AY 2019-20
SMT. SHANKAR VIJI,COIMBATORE vs ITO, NCW-3(1), COIMBATORE
ITA 1750/CHNY/2026[2014-15]Status: Disposed7/10/2026AY 2014-15
NEUBERG DIAGNOSTICS PVT. LTD.,KANCHIPURAM vs ITO, CORP. WARD-4(1), CHENNAI
ITA 1529/CHNY/2026[2023-24]Status: Disposed7/10/2026AY 2023-24
NEUBERG DIAGNOSTICS PVT. LTD.,KANCHIPURAM vs ITO, CORP. WARD-4(1), CHENNAI
ITA 1528/CHNY/2026[2018-19]Status: Disposed7/10/2026AY 2018-19
SUDHA,TIRUVARUR vs ITO, WARD-1,, TIRUVARUR
ITA 1314/CHNY/2026[2015-16]Status: Disposed7/10/2026AY 2015-16
VAITHILINGAM PARASHAKTHI ELAMATHI TRUST,VIRUDHUNAGAR vs CIT, EXEMPTIONS,, CHENNAI
ITA 1284/CHNY/2026[-]Status: Disposed7/10/2026
VAITHILINGAM PARASHAKTHI ELAMATHI TRUST,VIRUDHUNAGAR vs CIT, EXEMPTIONS,, CHENNAI
ITA 1283/CHNY/2026[-]Status: Disposed7/10/2026
SURABHI CHARITABLE TRUST,THIRUVALLUR vs COMMISSIONER OF INCOME TAX(EXEMPTION) WARD 3, CHENNAI
ITA 1184/CHNY/2026[2021-22]Status: Disposed7/10/2026AY 2021-22
VETRICHELVAN VIJAYASARATHY,CHENNAI vs ITO, NCW-10(6), CHENNAI
ITA 1097/CHNY/2026[2017-18]Status: Disposed7/10/2026AY 2017-18
IQRA EDUCATIONAL AND CHARITABLE TRUST,CHENNAI vs JURISDICTIONAL ASSESSING OFFICER - NON CORP.WARD 1(2) CHE, CHENNAI
ITA 1084/CHNY/2026[2019-2020]Status: Disposed7/10/2026AY 2019-2020
IQRA EDUCATIONAL AND CHARITABLE TRUST,CHENNAI vs JURISDICTIONAL ASSESSING OFFICER - NON CORP.WARD 1(2) CHE, CHENNAI
ITA 1083/CHNY/2026[2018-19]Status: Disposed7/10/2026AY 2018-19
ARVIND GUPTA,CHENNAI vs ACIT, CENTRAL CIRCLE-1(1), CHENNAI
ITA 4103/CHNY/2025[2014-15]Status: Disposed7/10/2026AY 2014-15
NEUBERG DIAGNOSTICS PVT. LTD.,KANCHIPURAM vs ITO, CORP. WARD-4(1), CHENNAI
ITA 3804/CHNY/2025[2018-19]Status: Disposed7/10/2026AY 2018-19
SOOSAI MANICKAM THERASA,SALEM vs THE INCOME TAX OFFICER, WARD-1(2), SALEM
ITA 3433/CHNY/2025[2017-18]Status: Disposed7/10/2026AY 2017-18
BALAMURUGESH PALANIAPPA KULANDAVELU,CHENNAI vs DCIT, CIRCLE-1 LTU,, CHENNAI
ITA 3246/CHNY/2025[2018-19]Status: Disposed7/10/2026AY 2018-19
