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ITAT Chennai Bench

24,452 judgments

DCIT, NUNGAMBAKKAM vs ARVIND GUPTA, ANNAMALAIPURAM

ITA 423/CHNY/2026[2013-14]Status: Disposed7/10/2026AY 2013-14

DCIT , NUNGAMBAKKAM vs ARVIND GUPTA, ANNAMALAIPURAM

ITA 422/CHNY/2026[2012-13]Status: Disposed7/10/2026AY 2012-13

DCIT, NUNGAMBAKKAM vs ARVIND GUPTA, ANNAMALAIPURAM

ITA 421/CHNY/2026[2011-12]Status: Disposed7/10/2026AY 2011-12

DCIT, NUNGAMBAKKAM vs ARAVIND GUPTA, ANNAMALAIPURAM

ITA 420/CHNY/2026[2010-11]Status: Disposed7/10/2026AY 2010-11

DCIT , NUNGAMBAKKAM vs ARAVIND GUPTA, ANNAMALAIPURAM

ITA 419/CHNY/2026[2009-10]Status: Disposed7/10/2026AY 2009-10

VELAYUTHAM,PUDUCHERRY vs INCOME TAX OFFICER, WARD 3, PUDUCHERRY, PUDUCHERRY

ITA 4107/CHNY/2026[2015-16]Status: Disposed7/10/2026AY 2015-16

GANAPATHY SUNDARI,THIRUVALLUR vs ITO ,WARD 1 , TIRUVALLUR, TIRUVALLUR

ITA 3850/CHNY/2026[2017-18]Status: Disposed7/10/2026AY 2017-18

GANAPATHY SUNDARI,THIRUVALLUR vs ITO,WARD 1 , TIRUVALLUR, TIRUVALLUR

ITA 3849/CHNY/2026[2016-17]Status: Disposed7/10/2026AY 2016-17

COVER THE POOR,KANCHIPURAM vs CIT EXMEPTIONS,, CHENNAI

ITA 3673/CHNY/2026[-]Status: Disposed7/10/2026

SATHIYAMOORTHY ,CUDDALORE vs ITO, WARD-2,, CUDDALORE

ITA 3584/CHNY/2026[2022-23]Status: Disposed7/10/2026AY 2022-23

M/S. N.R.INFRA,CHENNAI vs ITO, NCW-8(2), CHENNAI

ITA 3405/CHNY/2026[2021-22]Status: Disposed7/10/2026AY 2021-22

AM NEELEVANESWARAR THIRUKOIL,TRICHY vs ACIT EXEMPTIONS, COIMBATORE

ITA 3363/CHNY/2026[2019-20]Status: Disposed7/10/2026AY 2019-20

AM NEELEVANESWARAR THIRUKOIL,TRICHY vs ACIT EXEMPTIONS, COIMBATORE

ITA 3362/CHNY/2026[2018-19]Status: Disposed7/10/2026AY 2018-19

AM NEELEVANESWARAR THIRUKOIL,TRICHY vs ACIT EXEMPTIONS,, COIMBATORE

ITA 3361/CHNY/2026[2016-17]Status: Disposed7/10/2026AY 2016-17

AYUB KHAN KADER,CHENNAI vs ITO, NCW-9(1), CHENNAI

ITA 3343/CHNY/2026[2018-19]Status: Disposed7/10/2026AY 2018-19

ILINK MULTITECH SOLUTIONS LTD., SUCCESSOR IN INTEREST OF M/S. ILINK SYSTEMS PVT. LTD.,CHENNAI vs DCIT, CORP. CIRCLE-1(1), CHENNAI

ITA 3130/CHNY/2026[2020-21]Status: Disposed7/10/2026AY 2020-21

M/S. ILINK MULTITECH SOLUTIONS LTD., SUCCESSOR IN INTEREST OF M/S/ILING SYSTEMS PVT. LTD.,CHENNAI vs DCIT, CORPORATE CIRCLE-1(1), CHENNAI

ITA 3129/CHNY/2026[2020-21]Status: Disposed7/10/2026AY 2020-21

MADRAS ORTHOPAEDIC SOCIETY,CHENNAI vs ITO, EXEMPTIONS WARD-4,, CHENNAI

ITA 3114/CHNY/2026[-]Status: Disposed7/10/2026

K CHANDRAPRAKASH (HUF),COIMBATORE vs THE INCOME TAX OFFICER, COIMBATORE

ITA 2585/CHNY/2026[2018-19]Status: Disposed7/10/2026AY 2018-19

DR RAJ SINGH,CHENNAI vs DCIT NON CORPORATE CIRCLE 7(1), CHENNAI

ITA 2564/CHNY/2026[2013-14]Status: Disposed7/10/2026AY 2013-14