← All Benches
ITAT Chennai Bench
24,452 judgments
ARUMUGA PAPER PRODUCTS PRIVATE LIMITED,COIMBATORE vs ITO, CORPORATE WARD -I COIMBATORE, COIMBATORE
ITA 5222/CHNY/2026[2015-16]Status: Disposed9/10/2026AY 2015-16
SISTERS OF OUR LADY OF MERCY SOCIETY,NAGERCOIL vs CIT - EXEMPTION CHENNAI, CHENNAI
ITA 3168/CHNY/2026[2026-2027]Status: Disposed9/10/2026AY 2026-2027
SISTERS OF OUR LADY OF MERCY SOCIETY,NAGERCOIL vs CIT - EXEMPTION CHENNAI, CHENNAI
ITA 3167/CHNY/2026[2026-2027]Status: Disposed9/10/2026AY 2026-2027
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 2(2), CHENNAI, CHENNAI vs ARTHI ASSOCIATES PRIVATE LIMITED, CHENNAI
ITA 3002/CHNY/2026[2022-23]Status: Disposed9/10/2026AY 2022-23
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 2(2), CHENNAI, CHENNAI vs JAYAPRIYA COMPANY, CHENNAI
ITA 3001/CHNY/2026[2023-24]Status: Disposed9/10/2026AY 2023-24
ABDUL RAHIM AMEERUL HUSSAIN,CHENNAI vs ACIT, NON CORPORATE CIRCLE-7(1), CHENNAI
ITA 2757/CHNY/2026[2017-18]Status: Disposed9/10/2026AY 2017-18
INCOME TAX OFFICER, CHENNAI vs PVNSK SADHITHANAR E TRUST, PALLAVARAM
ITA 563/CHNY/2026[2022-23]Status: Disposed8/10/2026AY 2022-23
MANIMOZHI,PONDICHERRY vs ACIT, CIRCLE 1, PUDUCHERRY
ITA 3947/CHNY/2026[2020-21]Status: Disposed8/10/2026AY 2020-21
NADUPATTY VENKATACHALAM JAYARAMAN,SALEM vs ITO, WARD-1(6), SALEM
ITA 3417/CHNY/2026[2015-16]Status: Disposed8/10/2026AY 2015-16
MEMON CHARITABLE TRUST,COONOOR vs COMMISSIONER OF INCOME TAX (EXEMPTION), CHENNAI
ITA 3166/CHNY/2026[2027-28]Status: Disposed8/10/2026AY 2027-28
SIDDICK HAJEE AHMED SAIT PRIVATE FAMILY TRUST,COONOOR vs COMMISSIONER OF INCOME TAX (EXEMPTION), CHENNAI
ITA 3165/CHNY/2026[2027-28]Status: Disposed8/10/2026AY 2027-28
ADDISON & COMPANY LTD.,CHENNAI vs DCIT, CORP. CIRCLE-1(1), CHENNAI
ITA 2946/CHNY/2026[2021-22]Status: Disposed8/10/2026AY 2021-22
DEEPA SILKS,KARUR vs ITO, WARD 1 KARUR, KARUR
ITA 3988/CHNY/2025[2017-18]Status: Disposed8/10/2026AY 2017-18
DEEPA SILKS,KARUR vs ITO WARD 1 KARUR, KARUR
ITA 3987/CHNY/2025[2017-18]Status: Disposed8/10/2026AY 2017-18
RAMASAMY SIVASANKAR,TIRUPUR vs ITO, WARD 1(4), TIRUPUR, TIRUPUR
ITA 1831/CHNY/2025[2017-18]Status: Disposed8/10/2026AY 2017-18
KOTTAIMALAIYAN RAVIKUMAR,TENKASI vs INCOME TAX OFFICER, WARD -4, TIRUNELVELI
ITA 99/CHNY/2026[2020-21]Status: Disposed7/10/2026AY 2020-21
SHANMUGASUNDARAM JAYANTHI,SALEM vs ITO, INTL TAXN WARD, , COIMBATORE
ITA 669/CHNY/2026[2023-24]Status: Disposed7/10/2026AY 2023-24
SUGANTHI SRINIVASAN ,SALEM vs ITO, INTERNATIONAL TAXATION WARD,, COIMBATORE
ITA 668/CHNY/2026[2023-24]Status: Disposed7/10/2026AY 2023-24
DCIT, NUNGAMBAKKAM vs ARVIND GUPTA, ANNAMALAIPURAM
ITA 425/CHNY/2026[2015-16]Status: Disposed7/10/2026AY 2015-16
DCIT, NUNGAMBAKKAM vs ARVIND GUPTA, ANNAMALAIPURAM
ITA 424/CHNY/2026[2014-15]Status: Disposed7/10/2026AY 2014-15
