← All Benches
ITAT Chennai Bench
24,258 judgments
DEPUTY COMMISSIONER OF INCOME TAX, CHENNAI vs APPASWAMY REAL ESTATES LIMITED, CHENNAI
ITA 2803/CHNY/2026[2024-25]Status: Disposed28/9/2026AY 2024-25
STAHL INDIA P. LTD.,KANCHIPURAM vs DCIT, CHENNAI
ITA 2102/CHNY/2026[2018-19]Status: Disposed28/9/2026AY 2018-19
NARAYANAN RAMAKRISHNAN,KANCHEEPURAM vs ADDL/JCIT (A), JODHPUR
ITA 760/CHNY/2026[2021-22]Status: Disposed25/9/2026AY 2021-22
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, TRICHY, TRICHY vs A.K.THANGAMALIGAI, MANAPPARAI, TRICHY
ITA 2868/CHNY/2026[2021-22]Status: Disposed25/9/2026AY 2021-22
KAVITHAK,COIMBATORE vs NON COOP WARD4(3), COIMBAOTORE
ITA 2258/CHNY/2026[2020-21]Status: Disposed25/9/2026AY 2020-21
ALL INDIAN SKI & HIDE TANNERS AND MERCHANTS ASSOCIATES,CHENNAI vs CIT(E), CHENNAI
ITA 2115/CHNY/2026[2027-28]Status: Disposed25/9/2026AY 2027-28
TIONG WOON PROJECT & CONTRACTING PTE LTD.,CHENNAI vs ACIT, INTL. TAXN. CIRCLE-2(2), CHENNAI
ITA 1883/CHNY/2026[2013-14]Status: Disposed25/9/2026AY 2013-14
TIONG WOON PROJECT & CONTRACTING PTE LTD.,CHENNAI vs ACIT, INTL. TAXN. CIRCLE-2(2), CHENNAI
ITA 1882/CHNY/2026[2012-13]Status: Disposed25/9/2026AY 2012-13
MOSES SUNDARDASS KINGSLY VIJAY,KANCHIPURAM vs ITO, NCW-22(1), TAMBARAM
ITA 1699/CHNY/2026[2020-21]Status: Disposed25/9/2026AY 2020-21
G. SELVARANI,THOOTHUKUDI vs ITO, WARD-2,, TUTICORIN
ITA 1034/CHNY/2026[2020-21]Status: Disposed25/9/2026AY 2020-21
NISA CHITS INDIA PVT. LTD.,COIMBATORE vs ITO, CORPORATE WARD-1,, COIMBATORE
ITA 2868/CHNY/2025[2017-18]Status: Disposed25/9/2026AY 2017-18
PERUMAL MURUGAN,THENI vs ITO, WARD-1(2), THENI
ITA 2725/CHNY/2025[2023-24]Status: Disposed25/9/2026AY 2023-24
PANDIYAN ADIYAPATHAM,CHENNAI vs DCIT/ACIT, CIRCLE 3(3)(1), BANGALORE, BANGALORE
ITA 913/BANG/2026[2022-2023]Status: Disposed24/9/2026AY 2022-2023
SRI KAVERY KODAVA ASSOCIATION MYSURU EAST,MYSURU vs COMMISSIONER OF INCOME-TAX (EXEMPTIONS), BENGALURU
ITA 750/BANG/2026[2026-27]Status: Disposed24/9/2026AY 2026-27
SRI KAVERY KODAVA ASSOCIATION MYSURU EAST,MYSURU vs COMMISSIONER OF INCOME-TAX (EXEMPTIONS), BENGALURU
ITA 748/BANG/2026[2026-27]Status: Disposed24/9/2026AY 2026-27
YOUTH BRIGADE CHARITABLE TRUST,BANGALORE vs CIT(E), BANGALORE
ITA 707/BANG/2026[2025-2026]Status: Disposed24/9/2026AY 2025-2026
SHREE STHANAKWASI JAIN TRUST THYAGARAJANAGAR,BANGALORE vs INCOME TAX OFFICER (EXEMPTIONS), WARD - 3, BANGALORE
ITA 613/BANG/2026[2018-19]Status: Disposed24/9/2026AY 2018-19
ARSHA VIDYA RESEARCH AND PUBLICATION TRUST,CHENNAI vs CIT EXEMPTIONS , CHENNAI
ITA 2907/CHNY/2026[-]Status: Disposed24/9/2026
ARSHA VIDYA RESEARCH AND PUBLICATION TRUST,CHENNAI vs CIT EXEMPTIONS, CHENNAI
ITA 2906/CHNY/2026[-]Status: Disposed24/9/2026
KAYATHAR MILK PRODUCERS COOP SOCIETY,TUTUCORIN vs ITO, WARD-2,, TUTICORIN
ITA 2649/CHNY/2026[2019-20]Status: Disposed24/9/2026AY 2019-20
