← All Benches
ITAT Chennai Bench
24,452 judgments
DHANDAPANI ARUNACHALAM,CHENNAI vs INCOME TAX OFFICER, NON-CORPORATE WARD 15(1), CHENNAI
ITA 3416/CHNY/2026[2016-17]Status: Disposed6/10/2026AY 2016-17
SR BUILDERS CHENNAI LLP,CHENNAI vs PCIT, CENTRAL, CHENNAI-1, CHENNAI
ITA 3253/CHNY/2026[2022-23]Status: Disposed6/10/2026AY 2022-23
SAGADEVAN SARAVANAMUTHU,SALEM vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 1(1), SALEM
ITA 3177/CHNY/2026[2023-24]Status: Disposed6/10/2026AY 2023-24
PALANISAMY,TIRUPPUR vs ITO, WARD-1(1), TIRUPPUR
ITA 3089/CHNY/2026[2015-16]Status: Disposed6/10/2026AY 2015-16
THANGAVEL SRIDHAR,TIRUCHENGODE vs ITO , WARD-1,, TIRUCHENGODE
ITA 2728/CHNY/2026[2016-17]Status: Disposed6/10/2026AY 2016-17
PREETHI T S,HOSUR vs INCOME TAX OFFICER, CHENNAI
ITA 1783/CHNY/2026[2019-2020]Status: Disposed6/10/2026AY 2019-2020
PREETHI T S,HOSUR vs INCOME TAX OFFICER, CHENNAI
ITA 1782/CHNY/2026[2019-2020]Status: Disposed6/10/2026AY 2019-2020
PREETHI T S,HOSUR vs INCOME TAX OFFICER, CHENNAI
ITA 1781/CHNY/2026[2019-2020]Status: Disposed6/10/2026AY 2019-2020
THANGAVEL RAJAA,DINDIGUL vs INCOME TAX OFFICER, WARD 1, DINDIGUL, DINDIGUL
ITA 1181/CHNY/2026[2020-21]Status: Disposed6/10/2026AY 2020-21
ITO WARD 1, TVM, TIRUVANNAMALAI vs RAMAKRISHNAN YOKESH KUMAR, ARNI
ITA 1015/CHNY/2026[2015-16]Status: Disposed6/10/2026AY 2015-16
ELECTRONICS CORPORATION OF TAMILNADU LTD.,CHENNAI vs ITO, CORPORATE WARD-2(10, CHENNAI
ITA 3591/CHNY/2025[2019-20]Status: Disposed6/10/2026AY 2019-20
VALSALAM VIJU,KANYAJUMARI vs INCOEM TAX OFFICER WARD 1, NAGERCOIL
ITA 3262/CHNY/2025[2012-13]Status: Disposed6/10/2026AY 2012-13
MURALI VITHIYA,NAGAPATTINAM vs ITO, WARD-1,, KUMBAKONAM
ITA 3219/CHNY/2025[2014-15]Status: Disposed6/10/2026AY 2014-15
JOTHIRAJAN SATHIYAMOORTHY,CHENNAI vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 2(1) TRICHY, TRICHY
ITA 4204/CHNY/2026[2015-16]Status: Disposed6/10/2026AY 2015-16
JOTHIRAJAN SATHIYAMOORTHY,CHENNAI vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 2(1) TRICHY, TRICHY
ITA 4203/CHNY/2026[2014-15]Status: Disposed6/10/2026AY 2014-15
KUMARESA BAKYALAKSHMI,KARUR vs ITO WARD I, POLLACHI
ITA 513/CHNY/2026[2010-11]Status: Disposed5/10/2026AY 2010-11
FIVE STAR AUDIO,CHENNAI vs ASSISTANT COMMISSIONER OF INCOME TAX, CHENNAI
ITA 4761/CHNY/2026[2018-2019]Status: Disposed5/10/2026AY 2018-2019
MINDVALLEY CHARITABLE AND EDUCATION TRUST,CHENNAI vs CIT (EXEMPTION), CHENNAI
ITA 4123/CHNY/2026[2025-26]Status: Disposed5/10/2026AY 2025-26
INDIA ASEAN SRILANKA CHAMBER OF COMMERCE INDUSTRY,CHENNAI vs CIT (EXEMPTIONS), CHENNAI, CHENNAI
ITA 4018/CHNY/2026[NA]Status: Disposed5/10/2026
ALAGIRI ANJUGASELVI,CHENNAI vs ITO, NON CORP WARD 3(1), CHENNAI
ITA 3458/CHNY/2026[2013-14]Status: Disposed5/10/2026AY 2013-14