← All Benches
ITAT Chennai Bench
24,513 judgments
SEETHAPATHY NARENDIRAN,DHARMAPURI vs ITO, WARD-1,, DHARMAPURI
ITA 1476/CHNY/2026[2015-16]Status: Disposed3/7/2026AY 2015-16
SEETHAPATHY NARENDRAN,DHARMAPURI vs ITO, WARD-1,, DHARMAPURI
ITA 1475/CHNY/2026[2015-16]Status: Disposed3/7/2026AY 2015-16
KRISHNAN RAJINI,DHARMAPURI vs ITO, WARD-1., DHARMAPURI
ITA 1462/CHNY/2026[2015-16]Status: Disposed3/7/2026AY 2015-16
MOULANA AZAD EDUCATIONAL TRUST,VELLORE vs CIT, EXMEPTIONS,, CHENNAI
ITA 1461/CHNY/2026[-]Status: Disposed3/7/2026
INDRAYANI BIOTECH LTD.,CHENNAI vs ITO, CORP. WARD-2(3), CHENNAI
ITA 1429/CHNY/2026[2023-24]Status: Disposed3/7/2026AY 2023-24
P.N. VISWANATHAN,NAMAKKAL vs ACIT,, ERODE
ITA 1028/CHNY/2026[2015-16]Status: Disposed3/7/2026AY 2015-16
P.N. VISWANATHAN,NAMAKKAL vs ACIT, , ERODE
ITA 1027/CHNY/2026[2015-16]Status: Disposed3/7/2026AY 2015-16
INDIUM SOFTWARE (INDIA) PVT. LTD.,CHENNAI vs DCIT, CORPORATE CIRCLE-1(1), CHENNAI
ITA 3959/CHNY/2025[2017-18]Status: Disposed3/7/2026AY 2017-18
VARADAPPAN NATARAJAN,NAMAKKAL vs ACIT, CENTRAL CIRCLE,, SALEM
ITA 3813/CHNY/2025[2017-18]Status: Disposed3/7/2026AY 2017-18
KRISHNAN MANGAIARKARASI,NAMAKKAL vs ACIT, CENTRAL CIRCLE,, SALEM
ITA 3812/CHNY/2025[2017-18]Status: Disposed3/7/2026AY 2017-18
DEPUTY COMMISSIONER OF INCOME TAX , CHENNAI vs SAINT - GOBAIN INDIA PRIVATE LIMITED, CHENNAI
ITA 3242/CHNY/2025[2015-16]Status: Disposed3/7/2026AY 2015-16
DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE 2(1), TRICHY STATIONED AT THANJAVUR, THANJAVUR vs DHARMARAJAN ARUMAIKKANNU, THANJAVUR
ITA 2328/CHNY/2025[2018-19]Status: Disposed3/7/2026AY 2018-19
SUNTEC BUSINESS SOLUTIONS PRIVATE LIMITED,CHENNAI vs DEPUTY COMMISSIONER OF INCOME TAX, CHENNAI
ITA 2510/CHNY/2024[2020-21]Status: Disposed3/7/2026AY 2020-21
LAKSHMI MACHINE WORKS LTD.,COIMBATORE vs DCIT COMPANY CIRCLE I, COIMBATORE
ITA 2094/CHNY/2017[2013-14]Status: Disposed3/7/2026AY 2013-14
TRIMEX INDUSTRIES PRIVATE LIMITED,CHENNAI vs DCIT CENTRAL CIRCLE 1(3), CHENNAI
ITTPA 131/CHNY/2024[2021-22]Status: Disposed2/7/2026AY 2021-22
R1589 UYYAKONDAN TIRUMALAI PRIMARY AGRICULTURAL COOPERATIVE SOCIETY LIMITED,TRICHY vs INCOME TAX OFFICER, WARD 2(1), TRICHY, TRICHY
ITA 2598/CHNY/2026[2016-17]Status: Disposed2/7/2026AY 2016-17
R1589 UYYAKONDAN TIRUMALAI PRIMARY AGRICULTURAL COOPERATIVE SOCIETY LIMITED,TRICHY vs INCOME TAX OFFICER, WARD 2(1), TRICHY, TRICHY
ITA 2597/CHNY/2026[2015-16]Status: Disposed2/7/2026AY 2015-16
SUBRAMANIAN SAMPATH KUMAR,CHENNAI vs ACIT, NON CORPORATE CIRCLE 22, TAMBARAM, CHENNAI
ITA 2586/CHNY/2026[2019-20]Status: Disposed2/7/2026AY 2019-20
M/S. GLOSS STUDIO PVT. LTD.,CHENNAI vs ITO, CORP. WARD-2(2), CHENNAI
ITA 2516/CHNY/2026[2022-23]Status: Disposed2/7/2026AY 2022-23
SHI vs U PIELKENROOD WATEK LTD.,CHENNAIVS.ITO, CORP. WARD-6(2), CHENNAI
ITA 2514/CHNY/2026[2014-15]Status: Disposed2/7/2026AY 2014-15
