← All Benches
ITAT Chennai Bench
24,513 judgments
OPC ASSET SOLUTIONS PRIVATE LIMITED,CHENNAI vs JOINT COMMISSIONER OF INCOME TAX (OSD), TDS CIRCLE 2, CHENNAI
ITA 2230/CHNY/2026[2018-19]Status: Disposed6/7/2026AY 2018-19
TAMIL NADU HANDLOOM WEAVERS CO-OP SOCIETY LTD.,CHENNAI vs ITO, CHENNAI
ITA 2177/CHNY/2026[2020-21]Status: Disposed6/7/2026AY 2020-21
THUMMALAPALLI DASARATHY,CHENNAI vs ITO, CHENNAI
ITA 2175/CHNY/2026[2021-22]Status: Disposed6/7/2026AY 2021-22
JAYAPRAKASH,CHENNAI vs ITO, CIRLCE (17) 1, CHENNAI
ITA 2172/CHNY/2026[2020-21]Status: Disposed6/7/2026AY 2020-21
JAYAGANESAN VEERABADRAN,TIRUCHIRAPPALLI vs DCIT CIRCLE 1(1), TRICHY, TIRUCHIRAPPALLI
ITA 2160/CHNY/2026[2021-22]Status: Disposed6/7/2026AY 2021-22
JAYAGANESAN VEERABADRAN,TIRUCHIRAPPALLI vs DCIT CIRCLE1(1), TRICHY, TIRUCHIRAPPALLI
ITA 2159/CHNY/2026[2020-21]Status: Disposed6/7/2026AY 2020-21
MARIAPPAN RAJENDRAN,THIRUVARUR vs THE INCOME TAX OFFICER, WARD - 1, , THIRUVARUR
ITA 2157/CHNY/2026[2018-19]Status: Disposed6/7/2026AY 2018-19
SITHY VINAYAGAR TRADERS,PUDUCHERRY vs ITO, WARD-1, PUDUCHERRY, PUDUCHERRY
ITA 2150/CHNY/2026[2015-16]Status: Disposed6/7/2026AY 2015-16
ALR CONSTRUCTIONS,THENI vs DCIT, MADURAI
ITA 2119/CHNY/2026[2020-21]Status: Disposed6/7/2026AY 2020-21
RICHARDSINGH MANICKARAJ,TUTICORIN vs ASSESSING OFFICER, TUTICORIN
ITA 2114/CHNY/2026[205-16]Status: Disposed6/7/2026
MOOSAKUTTY PREMNAUSHAD,TIRUPPUR vs ITO, THIRUVARUR
ITA 2103/CHNY/2026[2012-13]Status: Disposed6/7/2026AY 2012-13
BLUE NILE EXPORTS AND IMPORTS PVT. LTD.,CHENNAI vs DCIT, CORP. CIRCLE-1(1), CHENNAI
ITA 1315/CHNY/2026[2017-18]Status: Disposed6/7/2026AY 2017-18
DEPUTY COMMISSIONER OF INCOME TAX, CHENNAI vs M/S. RADIANCE REALTY DEVELOPERS INDIA LTD, CHENNAI
ITA 1300/CHNY/2026[2023-24]Status: Disposed6/7/2026AY 2023-24
PASIKULAM DEVELOPMENT TRUST,CHENNAI vs CIT, EXEMPTIONS,, CHENNAI
ITA 3981/CHNY/2025[-]Status: Disposed6/7/2026
JAYARAMAN MARIA GORETTI,VILLIVAKKAM vs INCOME TAX OFFICER, NON-CORPORATE WARD-10(3), CHENNAI
ITA 968/CHNY/2026[2015-16]Status: Disposed3/7/2026AY 2015-16
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE SALEM vs KRISHNAN MANGAIARKARASI, NAMAKKAL
ITA 744/CHNY/2026[2017-18]Status: Disposed3/7/2026AY 2017-18
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE SALEM vs VARADAPPAN NATARAJAN, SALEM
ITA 735/CHNY/2026[2017-18]Status: Disposed3/7/2026AY 2017-18
TAMILNADU BASKETBALL ASSOCIATION,CHENNAI vs ITO, EXEMPTIONS WARD-2,, CHENNAI
ITA 625/CHNY/2026[2018-19]Status: Disposed3/7/2026AY 2018-19
BABU LAKSHMI,KANCHIPURAM vs ITO, NCW-22(1), TAMBARAM
ITA 1938/CHNY/2026[2019-20]Status: Disposed3/7/2026AY 2019-20
THE SINDHI CHAMBER OF COMMERCE,CHENNAI vs CIT, EXEMPTIONS,, CHENNAI
ITA 1936/CHNY/2026[-]Status: Disposed3/7/2026
