← All Benches
ITAT Chennai Bench
24,513 judgments
SHREE JAIN MEDICAL RELIEF SOCIETY,CHENNAI vs DCIT EXEMPTIONS, CHENNAI
ITA 2929/CHNY/2026[2013-14-26Q-Q3]Status: Disposed27/7/2026
SHREE JAIN MEDICAL RELIEF SOCIETY,CHENNAI vs DCIT EXEMPTIONS, CHENNAI
ITA 2928/CHNY/2026[2013-14-26Q-Q2]Status: Disposed27/7/2026
SHREE JAIN MEDICAL RELIEF SOCIETY,CHENNAI vs DCIT EXEMPTIONS, CHENNAI
ITA 2927/CHNY/2026[2013-14 - 24Q-Q4]Status: Disposed27/7/2026
SHREE JAIN MEDICAL RELIEF SOCEITY,CHENNAI vs DCIT EXEMPTIONS, CHENNAI
ITA 2926/CHNY/2026[2013-14]Status: Disposed27/7/2026AY 2013-14
SHREE JAIN MEDICAL RELIEF SOCIETY,CHENNAI vs DCIT EXEMPTIONS, CHENNAI
ITA 2925/CHNY/2026[2013-14 24Q-Q2]Status: Disposed27/7/2026
GURUVAIAH REDDIAR RAJAMANI,NAGERCOIL vs THE INCOME TAX OFFICER, WARD -1, NAGERCOIL, NAGERCOIL
ITA 273/CHNY/2026[2020-21]Status: Disposed27/7/2026AY 2020-21
GURUVAIAH REDDIAR RAJAMANI,NAGERCOIL vs THE INCOME TAX OFFICER, WARD - 1, NAGERCOIL, NAGERCOIL
ITA 272/CHNY/2026[2020-2021]Status: Disposed27/7/2026AY 2020-2021
SREEDHARAN ALAGIYASINGER SRINIVASAN,CHENNAI vs ITO NON CORP WARD 9(1), CHENNAI
ITA 251/CHNY/2026[2016-17]Status: Disposed27/7/2026AY 2016-17
MUTHUR DURAIYAN THANGAVEL,ERODE vs ASSESSING OFFICER, ERODE
ITA 204/CHNY/2026[2023 24]Status: Disposed27/7/2026
MARIMUTHU GOVINDARAJU,THANJAVUR vs INCOME TAX OFFICER, THANJAVUR
ITA 178/CHNY/2026[2017-2018]Status: Disposed27/7/2026AY 2017-2018
SERENE SENIOR LIVING PRIVATE LIMITED,CHENNAI vs DCIT, CORPORATE CIRCLE 3(1) TAX, CHENNAI
ITA 3832/CHNY/2025[2018-19]Status: Disposed27/7/2026AY 2018-19
MADHAVAN THAMBI VIJAYA KUMAR,TRIVANDRUM vs COMMISSIONER OF INCOME TAX (APPEALS), CUDDALORE
ITA 2669/CHNY/2025[2018-19]Status: Disposed27/7/2026AY 2018-19
ARIVALAGAN IMMANUEL PONMONI PUSHPA,THIRUMANGALAM vs INCOME TAX OFFICER, WARD 1(1), NON CORP WARD, MADURAI
ITA 3296/CHNY/2026[2021-22]Status: Disposed24/7/2026AY 2021-22
ARIVALAGAN IMMANUEL PONMONI PUSHPA,THIRUMANGALAM vs INCOME TAX OFFICER, WARD 1(1), NON CORP WARD, MADURAI
ITA 3295/CHNY/2026[2020-21]Status: Disposed24/7/2026AY 2020-21
RAKESH SONI,CHENNAI vs ITO, NCW-10(3), CHENNAI
ITA 3117/CHNY/2026[2018-19]Status: Disposed24/7/2026AY 2018-19
LOGANATHAN MEENALOCHANI,CHENNAI vs ITO, NCW-7(3), CHENNAI
ITA 194/CHNY/2026[2018-19]Status: Disposed24/7/2026AY 2018-19
SRI LAXMI TIMBERS PRIVATE LIMITED,PONDICHERRY vs COMMISSIONER OF APPEALS, PONDICHERRY
ITA 1449/CHNY/2026[2019-2020]Status: Disposed24/7/2026AY 2019-2020
AASHA CHANDIRAN,ERODE vs ITO , WARD-2(1), ERODE
ITA 1382/CHNY/2026[2020-21]Status: Disposed24/7/2026AY 2020-21
SUDNDARAM RAJASUNDARAM,CHENNAI vs ACIT CENTRAL CIRCLE 2(3), CHENNAI
ITA 3932/CHNY/2025[2014-15]Status: Disposed24/7/2026AY 2014-15
INDIAN OVERSEAS BANK,CHENNAI vs PCIT, CHENNAI
ITA 1494/CHNY/2026[2022-23]Status: Disposed23/7/2026AY 2022-23
