← All Benches
ITAT Chennai Bench
24,513 judgments
SELVAKUMAR ARUMUGAM,COIMBATORE vs ACIT,NON CORP, WARD 4(4), COIMBATORE, COIMBATORE
ITA 128/CHNY/2026[2018-19]Status: Disposed19/8/2026AY 2018-19
R D VELLI MAALIHAI,ERODE vs ACIT, CIRCLE-2, ERODE
ITA 3588/CHNY/2025[2017-18]Status: Disposed19/8/2026AY 2017-18
IL & FS PARADIP REFINERY WATER LTD.,CHENNAI vs DCIT, CORPORATE CIRCLE-1(1), CHENNAI
ITA 2015/CHNY/2025[2015-16]Status: Disposed19/8/2026AY 2015-16
VENKATA SIDDI RAJU SUBRAMANYAM RAJU KONDURU,TIRUVALLUR vs ACIT, KANCHIPURAM CIRCLE, KANCHIPURAM
ITA 767/CHNY/2026[2016-17]Status: Disposed18/8/2026AY 2016-17
XLLENT MARINE LINE PRIVATE LIMITED,CHENNAI vs INCOME TAX OFFICER CHE-C-(253)(1), CHENNAI
ITA 759/CHNY/2026[2023-24]Status: Disposed18/8/2026AY 2023-24
DHANASEKARAN SENGODAN,DHARMAPURI vs ITO WARD I, DHARMAPURI
ITA 747/CHNY/2026[2016-17]Status: Disposed18/8/2026AY 2016-17
SITHURAJ ASHOK,VELAGOUNDAMPALAYAM vs THE INCOME TAX OFFICER WARD 1(6), SALEM
ITA 702/CHNY/2026[2017-18]Status: Disposed18/8/2026AY 2017-18
DEPUTY COMMISSIONER OF INCOME TAX, CHENNAI vs IVAR ESTATES PRIVATE LIMITED, CHENNAI
ITA 1857/CHNY/2026[2023-24]Status: Disposed18/8/2026AY 2023-24
VED PRAKASH JALLAN RAKESH JALLAN,BANGALORE vs DCIT, NON CORPORATE CIRCLE-1, MADURAI
ITA 3582/CHNY/2025[2015-16]Status: Disposed18/8/2026AY 2015-16
CRESCENT EDUCATIONAL AND CHARITABLE TRUST,COIMBATORE vs ACIT, EXEMPTIONS, COIMBATORE
ITA 2734/CHNY/2025[2018-19]Status: Disposed18/8/2026AY 2018-19
VASUDEVAN RAGHAVAN,CHENNAI vs ACIT, NCC-10(1), CHENNAI
ITA 2242/CHNY/2025[2016-17]Status: Disposed18/8/2026AY 2016-17
KARUPPAIAH DEIVENDRAN,USILAMPATTI, MADURAI DISTRICT vs INCOME TAX OFFICER, NON CORP. WARD 2(1), MADURAI, INCOME TAX OFFICE, BIBIKULAM, MADURAI
ITA 2161/CHNY/2025[2017-2018]Status: Disposed18/8/2026AY 2017-2018
SR BLUE METALS,PUDUKKOTTAI vs DCIT, CIRCLE-2(1), TRICHY
ITA 923/CHNY/2026[2023-24]Status: Disposed17/8/2026AY 2023-24
GEETHA RAJINI,CHENNAI vs ITO, INTL TAXN. WARD 1(1), CHENNAI, CHENNAI
ITA 748/CHNY/2026[2017-18]Status: Disposed17/8/2026AY 2017-18
V. CHANDRASEKAR,ARNI vs ITO, WARD-1, TIRUVANNAMALAI
ITA 720/CHNY/2026[2020-21]Status: Disposed17/8/2026AY 2020-21
MUKESH KUMAR JAIN,CHENNAI vs ITO, CORPORATE WARD-4(2), CHENNAI
ITA 665/CHNY/2026[2014-15]Status: Disposed17/8/2026AY 2014-15
PRAKASH MAHIBA DEVI,COIMBATORE vs ITO, WARD-2(1), TIRUPUR
ITA 984/CHNY/2026[2013-14]Status: Disposed14/8/2026AY 2013-14
BANASKANTHA PALANPUR JAIN ASSOCIATION SHREE,CHENNAI vs ITO, EXEMPTIONS WARD-2, CHENNAI
ITA 2767/CHNY/2026[-]Status: Disposed14/8/2026
SHREE VARDHAMANJAIN TATVA GYAN KENDRA TRUST,CHENNAI vs ITO, EXEMPTIONS WARD-2, CHENNAI
ITA 2766/CHNY/2026[-]Status: Disposed14/8/2026
INCOME TAX OFFICER, WARD-1, NAGERCOIL vs THURAISWAMY THANGATHURAI, NAGERCOIL
ITA 1017/CHNY/2026[2019-20]Status: Disposed14/8/2026AY 2019-20
