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ITAT Chennai Bench

24,513 judgments

JAYAPRAKASH,CHENNAI vs DCIT, NCC-8(1), CHENNAI

ITA 3477/CHNY/2025[2013-14]Status: Disposed14/8/2026AY 2013-14

SULTAN BATCHA MUBARAK ALI,THANJAVUR vs ITO, WARD-1, THIRUVARUR

ITA 604/CHNY/2026[2020-21]Status: Disposed13/8/2026AY 2020-21

SULTAN BATCHA MUBARAK ALI,THIRUVARUR vs ITO, WARD-1, THIRUVARUR

ITA 603/CHNY/2026[2017-18]Status: Disposed13/8/2026AY 2017-18

VNC PROPERTY DEVELOPERS,CHENNAI vs ITO, NCW-8(2), CHENNAI

ITA 2695/CHNY/2026[2015-16]Status: Disposed13/8/2026AY 2015-16

SARAVANAKUMAR CHITRADEVI,ERODE vs ASSESSING OFFICER, CIRCLE

ITA 2156/CHNY/2026[2017-18]Status: Disposed13/8/2026AY 2017-18

KATHIRVEL RAVIKUMAR,KANCHIPURAM vs ITO, NCW-22(4), TAMBARAM

ITA 1148/CHNY/2026[2020-21]Status: Disposed13/8/2026AY 2020-21

M/S. LUCAS INDIAN SERVICE LTD.,CHENNAI vs DCIT, CORP. CIRLCE-4(1), CHENNAI

ITA 1132/CHNY/2026[2020-21]Status: Disposed13/8/2026AY 2020-21

M/S. LUCAS INDIAN SERVICE LTD.,CHENNAI vs DCIT, CORPORATE CIRCLE-4(1), CHENNAI

ITA 1131/CHNY/2026[2018-19]Status: Disposed13/8/2026AY 2018-19

PADMAVATHI JEGADEESAN,TRICHY vs INCOME TAX OFFICER, WARD 2(1), TRICHY

ITA 3682/CHNY/2025[2020-21]Status: Disposed13/8/2026AY 2020-21

DEPUTY COMMISSIONER OF INCOME TAX, CHENNAI vs MAGICK WOODS EXPORTS PRIVATE LIMITED, KANCHEEPURAM

ITA 3377/CHNY/2025[2018-19]Status: Disposed13/8/2026AY 2018-19

TECH CLARITIES PRIVATE LIMITED,CHENNAI vs ITO CORPORATE WARD 3(3), CHENNAI

ITTPA 21/CHNY/2026[2022-23]Status: Disposed12/8/2026AY 2022-23

ZF WIND POWER COIMBATORE PRIVATE LIMITED,CHENNAI vs JCIT (OSD) CORPORATE CIRCLE 1, COIMABTORE

ITTPA 20/CHNY/2026[2020-21]Status: Disposed12/8/2026AY 2020-21

SELVAM EDUCATIONAL AND CHARITABLE TRUST,VADAKANKULAM vs ACIT EXEMPTIONS, COIMBATORE

ITA 3282/CHNY/2026[2025-26]Status: Disposed12/8/2026AY 2025-26

EERNOLLA LOKESWARA,ANDHRA PRADESH vs ACIT,CENTRAL CIRCLE 1(2), CHENNAI

ITA 289/CHNY/2026[2019-20]Status: Disposed12/8/2026AY 2019-20

EERANOLLA LOKESWARA,ANDHRA PRADESH vs ACIT, CENTRAL CIRCLE 1(2), CHENNAI

ITA 288/CHNY/2026[2018-19]Status: Disposed12/8/2026AY 2018-19

EERANOLLA LOKESWARA,ANDHRA PRADESH vs ACIT, CENTRAL CIRCLE 1(2), CHENNAI

ITA 287/CHNY/2026[2017-18]Status: Disposed12/8/2026AY 2017-18

EERANOLLA LOKESWARA,ANDHRA PRADESH vs ACIT CENTAL CIRCLE 1(2), CHENNAI

ITA 286/CHNY/2026[2016-17]Status: Disposed12/8/2026AY 2016-17

EERANOLLA LOKESWARA,ANDHRA PRADESH vs ACIT, CENTRAL CIRCLE 1(2), CHENNAI

ITA 285/CHNY/2026[2015-16]Status: Disposed12/8/2026AY 2015-16

P.P. AGENCY,ERODE vs ITO, WARD-1(1), ERODE

ITA 2742/CHNY/2026[2017-18]Status: Disposed12/8/2026AY 2017-18

GOVINDASAMY SARAVANAKUMAR,COIMBATORE vs INCOME TAX OFFICER NON CORP WARD 4(1), COIMBATORE

ITA 972/CHNY/2026[2022-2023]Status: Disposed11/8/2026AY 2022-2023