← All Benches

ITAT Chennai Bench

24,526 judgments

N.BALADANDAYUDAM, REP BY POWER HOLDER R.RAVICHANDRAN,ERODE vs ITO NON CORPORATE WARD 5(2), COIMBATORE

ITA 1677/CHNY/2017[2010-11]Status: Disposed19/12/2017AY 2010-11

R.M.JAGANNATHAN,CHENNAI vs ITO, CHENNAI

ITA 1120/CHNY/2017[2007-08]Status: Disposed19/12/2017AY 2007-08

SHREE GANESH VENTURES,CHENNAI vs ITO NON CORPORATE WARD 6(2), CHENNAI

ITA 2844/CHNY/2017[2013-14]Status: Disposed15/12/2017AY 2013-14

R. JEGATHAMBAL,VIRUDHUNAGAR vs DCIT, MADURAI

ITA 3091/CHNY/2016[2011-12]Status: Disposed15/12/2017AY 2011-12

VVVR. SATHIYAM,VIRUDHUNAGAR vs DCIT, MADURAI

ITA 3090/CHNY/2016[2010-11]Status: Disposed15/12/2017AY 2010-11

RADIALL INDIA PRIVATE LIMITED,CHENNAI vs DCIT, CHENNAI

ITA 749/CHNY/2017[2011-12]Status: Disposed12/12/2017AY 2011-12

RADIALL INDIA PRIVATE LIMITED,CHENNAI vs DCIT, CHENNAI

ITA 748/CHNY/2017[2010-11]Status: Disposed12/12/2017AY 2010-11

ACIT CENTRAL CIRCLE 3, COIMBATORE vs SAKTHI MASALA PVT. LTD., ERODE

ITA 1992/CHNY/2017[2008-09]Status: Disposed12/12/2017AY 2008-09

DCIT CIRCLE 1, DINDIGUL vs N.PARVATHY TEXTILES, DINDIGUL

ITA 1763/CHNY/2017[2012-13]Status: Disposed12/12/2017AY 2012-13

ASHOK LEYLAND FINANCE LIMITED,CHENNAI vs ACIT, CHENNAI

ITA 1013/CHNY/2017[2002-03]Status: Disposed12/12/2017AY 2002-03

PAUL RATHNAKUMAR E,CHENNAI vs DCIT NON CORPORATE CIRCLE 2, CHENNAI

ITA 2362/CHNY/2017[2009-2010]Status: Disposed11/12/2017AY 2009-2010

CHANDRA RAMESH,CHENNAI vs ACIT, CHENNAI

ITA 373/CHNY/2017[2000-01]Status: Disposed8/12/2017AY 2000-01

CHANDRA RAMESH,CHENNAI vs ACIT, CHENNAI

ITA 372/CHNY/2017[1999-2000]Status: Disposed8/12/2017AY 1999-2000

CHANDRA RAMESH,CHENNAI vs ACIT, CHENNAI

ITA 371/CHNY/2017[1998-99]Status: Disposed8/12/2017AY 1998-99

MALAVIKA ENTERPRISES,CHENNAI vs ITO, NON CORPORATE WARD -5(3), CHENNAI

ITA 2309/CHNY/2017[2013-14]Status: Disposed8/12/2017AY 2013-14

KULASAI STEEL COMPANY,CHENNAI vs THE INCOME TAX OFFICER, NON CORPORATE WARD -11(3), CHENNAI

ITA 2279/CHNY/2017[2014-15]Status: Disposed8/12/2017AY 2014-15

RAKESH SINGHAL,CHENNAI vs THE ACIT, NON CORPORATE CIRCLE -6(1), CHENNAI

ITA 2276/CHNY/2017[2013-14]Status: Disposed8/12/2017AY 2013-14

MAHENDRA BABULAL JAIN,CHENNAI vs ITO NCR 5(3), CHENNAI

ITA 2232/CHNY/2017[2014-15]Status: Disposed8/12/2017AY 2014-15

WALLACE SPORTS AND RESEARCH FOUNDATION,CHENNAI vs ACIT NON CORPORATE CIRCLE 3, CHENNAI

ITA 2057/CHNY/2017[2011-12]Status: Disposed8/12/2017AY 2011-12

HARITA SEATING SYSTEMS LIMITED,CHENNAI vs DCIT CORPORATE CIRCLE 2(2), CHENNAI

ITA 1665/CHNY/2017[2013-14]Status: Disposed8/12/2017AY 2013-14