← All Benches
ITAT Chennai Bench
24,526 judgments
PUSHPA SOHANLALJI FOMRA,CHENNAI vs ITO, NON CORPORATE WARD 12(3), CHENNAI
ITA 2243/CHNY/2017[2013-14]Status: Disposed20/12/2017AY 2013-14
N BASKAR,CHENNAI vs ITO, CORPORATE WARD-3(2), CHENNAI
ITA 2202/CHNY/2017[2012-13]Status: Disposed20/12/2017AY 2012-13
G.NARENDAR CHORDIA,CHENNAI vs ITO NCW 5(2), CHENNAI
ITA 1819/CHNY/2017[2012-13]Status: Disposed20/12/2017AY 2012-13
ACIT NON CORPORATE CIRCLE 11, CHENNAI vs KAMINI SUNDARAM, CHENNAI
ITA 1636/CHNY/2017[2008-09]Status: Disposed20/12/2017AY 2008-09
LATE PACHANDASS MOHNOT, REP BY L/H.SHRI M.K.MOHNOT,CHENNAI vs ACIT, CHENNAI
ITA 1589/CHNY/2016[1984-85]Status: Disposed20/12/2017AY 1984-85
LATE PACHANDASS MOHNOT, REP BY L/H.SHRI M.K.MOHNOT,CHENNAI vs ACIT, CHENNAI
ITA 1588/CHNY/2016[1983-84]Status: Disposed20/12/2017AY 1983-84
LATE PACHANDASS MOHNOT, REP BY L/H.SHRI M.K.MOHNOT,CHENNAI vs ACIT, CHENNAI
ITA 1587/CHNY/2016[1982-83]Status: Disposed20/12/2017AY 1982-83
LATE PACHANDASS MOHNOT, REP BY L/H.SHRI M.K.MOHNOT,CHENNAI vs ACIT, CHENNAI
ITA 1586/CHNY/2016[1977-78]Status: Disposed20/12/2017AY 1977-78
BHERULAL AND SONS (HUF),CHENNAI vs ITO, CHENNAI
ITA 86/CHNY/2017[2009-10]Status: Disposed19/12/2017AY 2009-10
P.SHANTHI,CHENNAI vs ITO, NAGAPATTINAM
ITA 475/CHNY/2017[2007-08]Status: Disposed19/12/2017AY 2007-08
SERVICES ASSOCIATION OF SEVENTH DAY ADVENTISTS P LTD,CHENNAI vs JDIT EXEMPTION, CHENNAI
ITA 2419/CHNY/2017[2010-11]Status: Disposed19/12/2017AY 2010-11
GANAPATHY LAKSHMANAN,KODAIKANAL vs DCIT INTERNATIONAL TAXATION, MADURAI
ITA 2378/CHNY/2017[2013-14]Status: Disposed19/12/2017AY 2013-14
ITO WARD 3, NAMAKKAL vs S 1286 R.PUDUPALAYAM PACCS LTD., NAMAKKAL
ITA 2369/CHNY/2017[2014-15]Status: Disposed19/12/2017AY 2014-15
ITO WARD 2(1), SALEM vs S-39 GAJJALNAICKENPATTY PACCS LTD., SALEM
ITA 2367/CHNY/2017[2014-15]Status: Disposed19/12/2017AY 2014-15
ITO WARD 2(1), SALEM vs S-1140 SARKAR KOLLAPATTY PACCS LTD., SALEM
ITA 2366/CHNY/2017[2014-15]Status: Disposed19/12/2017AY 2014-15
H.POOJA,CHENNAI vs ITO NON CORPORATE WARD 12(3), CHENNAI
ITA 2363/CHNY/2017[2009-10]Status: Disposed19/12/2017AY 2009-10
ITO CORPORATE WARD 1(4), CHENNAI vs DSM SOFT PVT LTD., CHENNAI
ITA 1850/CHNY/2017[2011-12]Status: Disposed19/12/2017AY 2011-12
RAR ENTERPRISES P LTD.,CHENNAI vs ITO CORPORATE WARD 5(4), CHENNAI
ITA 1800/CHNY/2017[2014-15]Status: Disposed19/12/2017AY 2014-15
CONGRUENT SOLUTIONS P LTD.,CHENNAI vs ACIT CORPORATE CIRCLE 1(2), CHENNAI
ITA 1798/CHNY/2017[2007-08]Status: Disposed19/12/2017AY 2007-08
N.BALADANDAYUDAM, REP BY POWER HOLDER R.RAVICHANDRAN,ERODE vs ITO NON CORPORATE WARD 5(2), COIMBATORE
ITA 1678/CHNY/2017[2011-12]Status: Disposed19/12/2017AY 2011-12
