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ITAT Chennai Bench

24,526 judgments

R.V.RAMACHANDRAN,COIMBATORE vs ITO TDS WARD, COIMBATORE

ITA 2468/CHNY/2017[2013-14 (26Q-2nd Quarter)]Status: Disposed21/12/2017

K.R.PHARMACY,COIMBATORE vs ITO TDS WARD, COIMBATORE

ITA 2467/CHNY/2017[2013-14 (26Q-3rd Quarter)]Status: Disposed21/12/2017

K.R.PHARMACY,COIMBATORE vs ITO TDS WARD, COIMBATORE

ITA 2466/CHNY/2017[2013-14 (26Q-2nd Quarter)]Status: Disposed21/12/2017

K.R.HEALTHCARE (P) LTD.,COIMBATORE vs ITO TDS WARD, COIMBATORE

ITA 2465/CHNY/2017[2013-14 (26Q-3rd Quarter)]Status: Disposed21/12/2017

K.R.HEALTHCARE (P) LTD.,COIMBATORE vs ITO TDS WARD, COIMBATORE

ITA 2464/CHNY/2017[2013-14(26Q-2nd Quarter)]Status: Disposed21/12/2017

CR & ASSOCIATES,COIMBATORE vs ITO TDS WARD, COIMBATORE

ITA 2463/CHNY/2017[2013-14(26Q-4th Quarter)]Status: Disposed21/12/2017

DCIT CORPORATE CIRCLE 2(1), CHENNAI vs EWS FINANCE & INVESTMENTS P LTD., CHENNAI

ITA 2461/CHNY/2017[2008-09]Status: Disposed21/12/2017AY 2008-09

TRANZ INDIA CORPORATION,COIMBATORE vs ITO TDS WARD, COIMBATORE

ITA 2425/CHNY/2017[2014-15(26Q-4th Quarter)]Status: Disposed21/12/2017

TRANZ INDIA CORPORATION,COIMBATORE vs ITO TDS WARD, COIMBATORE

ITA 2424/CHNY/2017[2014-15(24Q-4th Quarter)]Status: Disposed21/12/2017

TRANZ INDIA CORPORATION,COIMBATORE vs ITO TDS WARD, COIMBATORE

ITA 2423/CHNY/2017[2014-15(26Q-3rd Quarter)]Status: Disposed21/12/2017

TRANZ INDIA CORPORATION,COIMBATORE vs ITO TDS WARD, COIMBATORE

ITA 2422/CHNY/2017[2014-15(26Q-2nd Quarter)]Status: Disposed21/12/2017

TRANZ INDIA CORPORATION,COIMBATORE vs ITO TDS WARD, COIMBATORE

ITA 2421/CHNY/2017[2014-15(26Q-1st Quarter)]Status: Disposed21/12/2017

VIMAL BALVANT MAVANI (HUF),CHENNAI vs DCIT NON CORPORATE CIRCLE 12(1), CHENNAI

ITA 2228/CHNY/2017[2013-14]Status: Disposed21/12/2017AY 2013-14

L.PRAKASHMAL JAIN,CHENNAI vs ACIT, CHENNAI

ITA 1119/CHNY/2017[2009-10]Status: Disposed21/12/2017AY 2009-10

M/S. KALAIMAGAL FINANCE,KUMBAKONAM vs ITO, KUMBAKONAM

ITA 3188/CHNY/2016[2004-05]Status: Disposed21/12/2017AY 2004-05

DCIT, CHENNAI vs M/S. EMPEE HOLDINGS LTD., CHENNAI

ITA 3123/CHNY/2016[2012-13]Status: Disposed21/12/2017AY 2012-13

ITO, ERODE vs M/S. SENTHILKUMAR TEXTILE MILLS PVT. LTD., ERODE

ITA 2531/CHNY/2016[2012-13]Status: Disposed21/12/2017AY 2012-13

KESARI SANJEY KUNDALIA,CHENNAI vs DCIT, CHENNAI

ITA 1515/CHNY/2016[2012-13]Status: Disposed21/12/2017AY 2012-13

ITO, NON CORPORATE WARD 1(3), CHENNAI vs MURASOLI MARAN FAMILY TRUST, CHENNAI

ITA 2272/CHNY/2017[2008-09]Status: Disposed20/12/2017AY 2008-09

ITO, NON CORPORATE WARD 1(3), CHENNAI vs MURASOLI MARAN FAMILY TRUST, CHENNAI

ITA 2271/CHNY/2017[2007-08]Status: Disposed20/12/2017AY 2007-08