← All Benches
ITAT Chennai Bench
24,526 judgments
RENTOKIL INDIA PRIVATE LIMITED,CHENNAI vs DCIT, CHENNAI
ITA 1044/CHNY/2017[2009-10]Status: Disposed8/12/2017AY 2009-10
THIRU AROORAN SUGARS LTD.,CHENNAI vs ACIT, CHENNAI
ITA 286/CHNY/2016[2005-06]Status: Disposed8/12/2017AY 2005-06
P. DIVAGAR,PUDUCHERRY vs ITO, PUDUCHERRY
ITA 2120/CHNY/2016[2011-12]Status: Disposed8/12/2017AY 2011-12
DCIT, CHENNAI vs ASVINI FISHERIES P LTD., CHENNAI
ITA 1760/CHNY/2016[2010-11]Status: Disposed8/12/2017AY 2010-11
DCIT, CHENNAI vs ASVINI FISHERIES P LTD., CHENNAI
ITA 1759/CHNY/2016[2010-11]Status: Disposed8/12/2017AY 2010-11
THIRU AROORAN SUGARS LTD.,CHENNAI vs ACIT, CHENNAI
ITA 382/CHNY/2015[2006-07]Status: Disposed8/12/2017AY 2006-07
DCIT, CHENNAI vs BGR ENERGY SYSTEM LTD., CHENNAI
ITA 954/CHNY/2017[2010-11]Status: Disposed7/12/2017AY 2010-11
ITO, CHENNAI vs NARESH KUMAR JAIN, CHENNAI
ITA 833/CHNY/2017[2012-13]Status: Disposed7/12/2017AY 2012-13
V.SUBRAMANIAN,CHENNAI vs DCIT, CHENNAI
ITA 821/CHNY/2017[2008-09]Status: Disposed7/12/2017AY 2008-09
BGR ENERGY SYSTEMS LIMITED,CHENNAI vs DCIT, CHENNAI
ITA 660/CHNY/2017[2010-11]Status: Disposed7/12/2017AY 2010-11
ITO, CHENNAI vs A.JAGANNATHAN, COIMBATORE
ITA 345/CHNY/2017[2009-10]Status: Disposed7/12/2017AY 2009-10
ITO, TUTICORIN vs A.G.PLAZA, KOVILPATTI
ITA 338/CHNY/2017[2013-14]Status: Disposed7/12/2017AY 2013-14
VAIGAI LEATHER CORPORATION,CHENNAI vs ACIT, NON CORPORATE CIRCLE - 6(1), CHENNAI
ITA 2318/CHNY/2017[2011-12]Status: Disposed7/12/2017AY 2011-12
GIRISH BHATTAD,CHENNAI vs INCOME TAX OFFICER, CHENNAI
ITA 2280/CHNY/2017[2013-14]Status: Disposed7/12/2017AY 2013-14
ITO, NON CORPORATE WARD 10(2), CHENNAI vs A INDU, CHENNAI
ITA 2266/CHNY/2017[2011-12]Status: Disposed7/12/2017AY 2011-12
ITO, NON CORPORATE WARD-10(1), CHENNAI vs ANJAN DRISHYA BHAVANI, CHENNAI
ITA 2265/CHNY/2017[2011-12]Status: Disposed7/12/2017AY 2011-12
ITO, NON CORPORATE WARD - 10(4), CHENNAI vs P S SETHU RATHINAM, CHENNAI
ITA 2264/CHNY/2017[2011-12]Status: Disposed7/12/2017AY 2011-12
ITO, NON CORPORATE WARD-10(3), CHENNAI vs A LOKAMITRA, CHENNAI
ITA 2263/CHNY/2017[2011-12]Status: Disposed7/12/2017AY 2011-12
COIMBATORE MASONIC CHARITY TRUST,COIMBATORE vs DCIT, EXEMPTIONS, COIMBATORE
ITA 2177/CHNY/2017[2014-15]Status: Disposed7/12/2017AY 2014-15
VODAFONE MOBILE SERVICES LIMITED,NEW DELHI vs DCIT INTERNATIONAL TAXATION CIRCLE 2(2), CHENNAI
ITA 1653/CHNY/2017[2014-15]Status: Disposed7/12/2017AY 2014-15
