← All Benches
ITAT Chennai Bench
24,526 judgments
ACIT, NAMAKKAL vs JANSONS INDUSTRIES LIMITED, NAMAKKAL
ITA 614/CHNY/2017[2009-10]Status: Disposed8/2/2018AY 2009-10
ACIT, NAMAKKAL vs JANSONS INDUSTRIES LIMITED, NAMAKKAL
ITA 613/CHNY/2017[2009-10]Status: Disposed8/2/2018AY 2009-10
DCIT, CHENNAI vs AINDRO PHARMACEUTICALS PVT LTD., CHENNAI
ITA 511/CHNY/2017[2013-14]Status: Disposed8/2/2018AY 2013-14
R.MAHALAKSHMI,CHENNAI vs DCIT NON CORPORATE RANGE 17, CHENNAI
ITA 2784/CHNY/2017[2008-09]Status: Disposed8/2/2018AY 2008-09
ROVERCO APPAREL COMPANY PVT. LTD.,CHENNAI vs ACIT COMPANY CIRCLE V(4), CHENNAI
ITA 2652/CHNY/2017[2010-11]Status: Disposed8/2/2018AY 2010-11
G.B.LAKSHMANAKUMAR,CHENNAI vs ITO NON CORPORATE WARD 17(1), CHENNAI
ITA 2551/CHNY/2017[2011-12]Status: Disposed8/2/2018AY 2011-12
LEO FASTENERS,PONDICHERRY vs DCIT, PONDICHERRY CIRCLE, PONDICHERRY
ITA 2165/CHNY/2017[2009-10]Status: Disposed8/2/2018AY 2009-10
LEO FASTENERS,PONDICHERRY vs DCIT, PONDICHERRY CIRCLE, PONDICHERRY
ITA 2164/CHNY/2017[2013-14]Status: Disposed8/2/2018AY 2013-14
VASUMATHI ASHOK,CHENNAI vs ITO, NON CORPORATE WARD-3(5), CHENNAI
ITA 2157/CHNY/2017[2013-14]Status: Disposed8/2/2018AY 2013-14
DCIT CORPORATE CIRCLE 5(1), CHENNAI vs REGEN POWERTECH PVT LTD., CHENNAI
ITA 2050/CHNY/2017[2010-11]Status: Disposed8/2/2018AY 2010-11
ESTRA ENTERPRISES PVT. LTD. ((NOW SUCCESSOR OF M/S. ROVERCO APPAREL COMPANY PVT LTD.),CHENNAI vs DCIT NON CORPORATE CIRCLE 5(1), CHENNAI
ITA 2034/CHNY/2017[2010-11]Status: Disposed8/2/2018AY 2010-11
KINNER PRAFULCHANDRA SAPANI,CHENNAI vs DCIT NON CORPORATE CIRCLE 5(1), CHENNAI
ITA 2033/CHNY/2017[2013-14]Status: Disposed8/2/2018AY 2013-14
NIRAV KUMAR MAHENDRA KUMAR SAPANI,CHENNAI vs DCIT NON CORPORATE CIRCLE 5(1), CHENNAI
ITA 2032/CHNY/2017[2013-14]Status: Disposed8/2/2018AY 2013-14
INIDRA INDUSTRIES,RANIPET vs ACIT CIRCLE 1, VELLORE
ITA 2030/CHNY/2017[2013-14]Status: Disposed8/2/2018AY 2013-14
CITADEL FINE PHARMACEUTICALS PRIVATE LIMITED,CHENNAI vs ACIT COMPANY CIRCLE I(3), CHENNAI
ITA 2028/CHNY/2017[2006-07]Status: Disposed8/2/2018AY 2006-07
CITADEL FINE PHARMACEUTICALS PRIVATE LIMITED,CHENNAI vs ACIT COMPANY CIRCLE I(3), CHENNAI
ITA 2027/CHNY/2017[2005-06]Status: Disposed8/2/2018AY 2005-06
ACIT NON CORPORATE WARD 21(1), CHENNAI vs M.RAGHURAMAN, MUMBAI
ITA 1990/CHNY/2017[2013-14]Status: Disposed8/2/2018AY 2013-14
DCIT INTERNATIONAL TAXATION, COIMBATORE vs HABASIT LAKOKA PRIVATE LTD., COIMBATORE
ITA 1526/CHNY/2017[2016-17(27Q-Q3)]Status: Disposed8/2/2018
DCIT INTERNATIONAL TAXATION, COIMBATORE vs HABASIT LAKOKA PRIVATE LTD., COIMBATORE
ITA 1525/CHNY/2017[2015-16(27Q-Q4)]Status: Disposed8/2/2018
ACIT NON CORPORATE CIRCLE 1(1), CHENNAI vs DELOITTE HASKINS & SELLS, CHENNAI
ITA 1517/CHNY/2017[2012-13]Status: Disposed8/2/2018AY 2012-13