← All Benches

ITAT Chennai Bench

24,526 judgments

K.P.CHEVVELL,COIMBATORE vs ITO, COIMBATORE

ITA 3430/CHNY/2016[2008-09]Status: Disposed8/2/2018AY 2008-09

SRI A.V. GOPALAKRISHNAN,CHENNAI vs ITO, CHENNAI

ITA 3163/CHNY/2016[2007-08]Status: Disposed8/2/2018AY 2007-08

M/S. COIMBATORE WELFARE ASSOCIATION,CHENNAI vs ACIT, COIMBATORE

ITA 2692/CHNY/2016[2012-13]Status: Disposed8/2/2018AY 2012-13

ACIT, NAGERCOIL vs M/S. KRISHNAVAKA BENEFIT FUND LTD., NAGERCOIL

ITA 2653/CHNY/2016[2012-13]Status: Disposed8/2/2018AY 2012-13

ACIT, NAGERCOIL vs M/S. VILAVANCODE SELF RELIANCE CREDIT SERVICES LTD., NAGERCOIL

ITA 2651/CHNY/2016[2012-13]Status: Disposed8/2/2018AY 2012-13

SREEDHARAN VIJAYAKUMAR,CHENNAI vs ITO INTERNATIIONAL TAXATION 2(2), CHENNAI

ITA 1799/CHNY/2017[2014-15]Status: Disposed7/2/2018AY 2014-15

ITO CORPORATE WARD 1(2), CHENNAI vs BEACH MINERALS COMPANY PVT. LTD., CHENNAI

ITA 1737/CHNY/2017[2013-14]Status: Disposed7/2/2018AY 2013-14

PREMIER MARINE PRODUCTS PVT. LTD.,CHENNAI vs DCIT CORPORATE CIRCLE 5(2), CHENNAI

ITA 1733/CHNY/2017[2014-15]Status: Disposed7/2/2018AY 2014-15

APOLLO HOSPITALS ENTERPRISE LTD.,CHENNAI vs DCIT, CHENNAI

ITA 1081/CHNY/2017[2011-12]Status: Disposed7/2/2018AY 2011-12

APOLLO HOSPITALS ENTERPRISE LTD.,CHENNAI vs DCIT, CHENNAI

ITA 1080/CHNY/2017[2010-11]Status: Disposed7/2/2018AY 2010-11

MAGICK WOODS EXPORTS PRIVATE LIMITED,KANCHEEPURAM vs DCIT, CHENNAI

ITA 871/CHNY/2017[2012-13]Status: Disposed6/2/2018AY 2012-13

INDIRA GANESAN EDUCATIONAL AND CHARITABLE TRUST,TRICHY vs DCIT, TRICHY

ITA 250/CHNY/2017[2009-10]Status: Disposed6/2/2018AY 2009-10

MR. J. MUTHUKUMAR,CHENNAI vs ITO, INTL. TAXATION, WARD 1(2), CHENNAI

ITA 2203/CHNY/2017[2010-11]Status: Disposed6/2/2018AY 2010-11

THE INCOME TAX OFFICER, WARD -4, PUDUCHERRY vs KALAPET PRIMARY AGRICULTURAL CO-OPERATIVE BANK LTD., PONDICHERRY

ITA 2190/CHNY/2017[2008-09]Status: Disposed6/2/2018AY 2008-09

TRISHUL SHELTERS PVT LTD.,COIMBATORE vs DCIT, COIMBATORE

ITA 856/CHNY/2017[2012-2013]Status: Disposed5/2/2018AY 2012-2013

T.T.KRISHNAMACHARI & CO.,CHENNAI vs ACIT, CHENNAI

ITA 46/CHNY/2017[2013-14]Status: Disposed5/2/2018AY 2013-14

EASTERN CARGO MOVERS,CHENNAI vs ACIT BUSINESS CIRCLE VIII, CHENNAI

ITA 2583/CHNY/2017[1997-98]Status: Disposed5/2/2018AY 1997-98

GURUPRAKASH HOTELS,CHENNAI vs ACIT NON CORPORATE CIRCLE 1, CHENNAI

ITA 2253/CHNY/2017[2011-12]Status: Disposed5/2/2018AY 2011-12

SATHYA MARKETING SERVICES,CHENNAI vs DCIT, NON CORPORATE CIRCLE-2, CHENNAI

ITA 2169/CHNY/2017[2012-13]Status: Disposed5/2/2018AY 2012-13

ROCKY MARKETING (CHENNAI) PVT LTD.,CHENNAI vs DCITCENTRAL CIRCLE 1(1), CHENNAI

ITA 1707/CHNY/2017[2013-14]Status: Disposed5/2/2018AY 2013-14