← All Benches
ITAT Chennai Bench
24,547 judgments
DCIT LTU-1, CHENNAI vs COGNIZANT TECHNOLOGY SOLUTIONS INDIA PVT. LTD., CHENNAI
ITA 2743/CHNY/2017[2009-10]Status: Disposed27/4/2018AY 2009-10
MARG PROJECTS & INFRASTRUCTURE LTD.,CHENNAI vs DCIT CORPORATE CIRCLE IV(1), CHENNAI
ITA 2615/CHNY/2017[2012-13]Status: Disposed27/4/2018AY 2012-13
KANCHAN SINGHVI,CHENNAI vs ITO NON CORPORATE WARD 5(1), CHENNAI
ITA 2553/CHNY/2017[2014-15]Status: Disposed27/4/2018AY 2014-15
SHILPA A PATEL,CHENNAI vs ITO NON CORPORATE WARD 3(2), CHENNAI
ITA 2376/CHNY/2017[2013-14]Status: Disposed27/4/2018AY 2013-14
MANIGA JEWELLERY,COIMBATORE vs ACIT NON CORPORATE CIRCLE 2, COIMBATORE
ITA 1692/CHNY/2017[2012-13]Status: Disposed27/4/2018AY 2012-13
UPPU KARUNASESH,CHENNAI vs JCIT, CHENNAI
ITA 979/CHNY/2015[2010-11]Status: Disposed27/4/2018AY 2010-11
UPPU KARUNASESH,CHENNAI vs JCIT, CHENNAI
ITA 978/CHNY/2015[2009-10]Status: Disposed27/4/2018AY 2009-10
ITO, CHENNAI vs SHANMUGHAM RAMAMOORTHY, CHENNAI
ITA 402/CHNY/2017[2012-13]Status: Disposed26/4/2018AY 2012-13
SHEELA VARGHESE,CHENNAI vs ITO INTERNATIONAL TAXATION WARD 2(2), CHENNAI
ITA 2943/CHNY/2017[2014-15]Status: Disposed26/4/2018AY 2014-15
DCIT (EXEMPTIONS), CHENNAI vs INTERNATIONAL INSTITUTE OF BIO-TECHNOLOGY & TOXICOLOGY, CHENNAI
ITA 2898/CHNY/2017[2014-15]Status: Disposed26/4/2018AY 2014-15
DCIT (EXEMPTIONS), CHENNAI vs INTERNATIONAL INSTITUTE OF BIO-TECHNOLOGY & TOXICOLOGY, CHENNAI
ITA 2897/CHNY/2017[2013-14]Status: Disposed26/4/2018AY 2013-14
DCIT (EXEMPTIONS), CHENNAI vs INTERNATIONAL INSTITUTE OF BIO-TECHNOLOGY & TOXICOLOGY, CHENNAI
ITA 2896/CHNY/2017[2012-13]Status: Disposed26/4/2018AY 2012-13
A.JESU RAJENDRAN,CHENNAI vs ITO BUSINESS WARD XIII(2), CHENNAI
ITA 2817/CHNY/2017[2005-06]Status: Disposed26/4/2018AY 2005-06
SUNITA DEVI CHORDIA,CHENNAI vs ITO NON CORPORATE WARD 6(3), CHENNAI
ITA 2805/CHNY/2017[2009-10]Status: Disposed26/4/2018AY 2009-10
GLOTTIS,CHENNAI vs ACIT NON CORPORATE CIRCLE 11, CHENNAI
ITA 2661/CHNY/2017[2014-15]Status: Disposed26/4/2018AY 2014-15
AVINASH AGENCIES,KARUR vs ITO, KARUR
ITA 1343/CHNY/2017[2012-2013]Status: Disposed26/4/2018AY 2012-2013
ACIT, CHENNAI vs M/S. CHOLA BUSINESS SERVICES LTD., CHENNAI
ITA 3105/CHNY/2016[2012-13]Status: Disposed26/4/2018AY 2012-13
(LATE) BYRE GOWDER SRIKANTAN, R/BY L/H. SUBRAMANI SRIKANTAN,OOTY vs ITO, OOTY
ITA 3063/CHNY/2016[2010-11]Status: Disposed26/4/2018AY 2010-11
K.RAMDEVAN,CHENNAI vs ADDITIONAL CIT, CHENNAI
ITA 2675/CHNY/2016[2004-05]Status: Disposed26/4/2018AY 2004-05
SANMAR SPECIALITY CHEMICALS LTD.,CHENNAI vs ITO, CHENNAI
ITA 2665/CHNY/2016[2004-05]Status: Disposed26/4/2018AY 2004-05