← All Benches
ITAT Chennai Bench
24,547 judgments
ITO, VILLUPURAM vs SHRI V.R. GUNASEKARAN, KALLAKURICHI
ITA 2662/CHNY/2016[2011-12]Status: Disposed26/4/2018AY 2011-12
ITO, OOTY vs (LATE) SHRI BYRE GOWDER SRIMANTAN, OOTY
ITA 2596/CHNY/2016[2010-11]Status: Disposed26/4/2018AY 2010-11
SHRI V.R. GUNASEKARAN,HYDERABAD vs ITO, VILLUPURAM
ITA 2538/CHNY/2016[2011-12]Status: Disposed26/4/2018AY 2011-12
SHRI V.R. GUNASEKARAN,HYDERABAD vs ITO, VILLUPURAM
ITA 2537/CHNY/2016[2010-11]Status: Disposed26/4/2018AY 2010-11
SHRI V.R. GUNASEKARAN,HYDERABAD vs ITO, VILLUPURAM
ITA 2536/CHNY/2016[2009-10]Status: Disposed26/4/2018AY 2009-10
SHRI V.R. GUNASEKARAN,HYDERABAD vs ITO, VILLUPURAM
ITA 2535/CHNY/2016[2008-09]Status: Disposed26/4/2018AY 2008-09
SHRI V.R. GUNASEKARAN,HYDERABAD vs ITO, VILLUPURAM
ITA 2534/CHNY/2016[2007-08]Status: Disposed26/4/2018AY 2007-08
DCIT, CHENNAI vs GURBINDER SINGH, CHENNAI
ITA 1319/CHNY/2016[2008-09]Status: Disposed26/4/2018AY 2008-09
DCIT, CHENNAI vs HARINDER SINGH, CHENNAI
ITA 1318/CHNY/2016[2008-09]Status: Disposed26/4/2018AY 2008-09
DCIT, CHENNAI vs HARBINDER SINGH, CHENNAI
ITA 1317/CHNY/2016[2008-09]Status: Disposed26/4/2018AY 2008-09
AVM CHARITIES,CHENNAI vs ITO EXEMPTIONS WARD 1, CHENNAI
ITA 276/CHNY/2018[1991-92]Status: Disposed25/4/2018AY 1991-92
AVM CHARITIES,CHENNAI vs ITO EXEMPTIONS WARD 1, CHENNAI
ITA 275/CHNY/2018[1987-88]Status: Disposed25/4/2018AY 1987-88
KANDASWAMY CHETTY LAKSHMANAN,CHENNAI vs ITO NON CORPORATE WARD 11(5), CHENNAI
ITA 2546/CHNY/2017[2011-12]Status: Disposed25/4/2018AY 2011-12
KANDASWAMY CHETTY LAKSHMANAN,CHENNAI vs ITO NON CORPORATE WARD 11(5), CHENNAI
ITA 2545/CHNY/2017[2011-12]Status: Disposed25/4/2018AY 2011-12
LIFERAY FOUNDATION,COIMBATORE vs CIT (EXEMPTIONS), CHENNAI
ITA 885/CHNY/2018[---]Status: Disposed24/4/2018
DCIT, LARGE TAXPAYER UNIT-1, CHENNAI vs WHEELS INDIA LTD, CHENNAI
ITA 2198/CHNY/2017[2011-12]Status: Disposed24/4/2018AY 2011-12
CHANDRA RAMESH,CHENNAI vs ACIT(OSD), CHENNAI
ITA 273/CHNY/2017[2007-08]Status: Disposed23/4/2018AY 2007-08
DCIT(EXEMPTIONS), CHENNAI vs COUNCIL FOR LEATHER EXPORTS, CHENNAI
ITA 2172/CHNY/2017[2012-13]Status: Disposed23/4/2018AY 2012-13
PROTECTRON ELECTROMECH PRIVATE LIMITED,CHENNAI vs DCIT, CHENNAI
ITA 403/CHNY/2017[2012-13]Status: Disposed20/4/2018AY 2012-13
UMA REDDY,CHENNAI vs ITO NON CORPORATE WARD 3(5), CHENNAI
ITA 1870/CHNY/2017[2008-09]Status: Disposed20/4/2018AY 2008-09