ITAT Chandigarh Bench
6,746 judgments
KULBIR SINGH,MOHALI vs INCOME TAX OFFICER, WARD-6(4), MOHALI, MOHALI
SHRI RAJPAL YADAV (Vice President), SHRI KRINWANT SAHAY, ACCOUNTANT MEMBER आयकर अपील सं./ ITA No. 1240/CHD/2024 निर्धारण वर्ष / Assessment Year: 2012-13 | Shri Kulbir Singh, | The ITO, | C/o Shri Tej Mohan Singh, Advocate | V | Ward 6(4), | # 527, Sector 10-D, Chandigarh. | S | Mohali. | स्थायी लेखा सं./PAN NO: BUTPS5735C | अपीलार्थी/Appellant | प्रत्यर्थी/Respondent Assessee by : Shri Tej Mohan Singh, Advocate Revenue by : Shri Vivek Vardhan, Addl. CIT Sr.DR Date of Hearing : 02.09.2025 Da
PLAKSHA INCUBATION CENTRE,MOHALI vs COMMISSIONER OF INCOME TAX EXEMPTION , CHANDIGARH
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
DCIT, C-V, LUDHIANA vs M/S HERO CYCLES LTD., LUDHIANA
SHRI. RAJPAL YADAV (Vice President), SHRI. KRINWANT SAHAY, AM आयकर अपील सं. / ITA No. 588/Chd/2018 निर्धारण वर्ष / Assessment Years : 2012-13 The DCIT C-V, Ludhiana बनाम M/s Hero Cycles Ltd. Hero Nagar, G.T. Road Ludhiana स्थायी लेखा सं./PAN NO: AAACH4073P अपीलार्थी/Appellant प्रत्यर्थी / Respondent आयकर अपील सं. / ITA No. 473/Chd/2018 निर्धारण वर्ष / Assessment Years : 2012-13 M/s Hero Cycles Ltd. Hero Nagar, G.T. Road Ludhiana बनाम The ACIT C-V, Ludhiana स्थायी लेखा सं./PAN NO: AAACH4073P
M/S HERO CYCLES LTD.,LUDHIANA vs ACIT, C-V, LUDHIANA
CHANNAN SINGH, ,SANGRUR vs JAO INCOME TAX OFFICER, WARD SUNAM, PUNJAB
SHRI LALIET KUMAR (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
INCOME TAX OFFICER, LUDHIANA vs SANCHIT MALHOTRA, LUDHIANA
SHRI LALIET KUMAR (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
ITO, PATIALA vs SH. KAMALPREET SINGH, PATIALA
SHRI LALIET KUMAR (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
ITO, PATIALA vs SH. BALWINDER SINGH, PATIALA
SHRI LALIET KUMAR (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
SH. KAMALPREET SINGH,PATIALA vs ACIT, PATIALA
SHRI LALIET KUMAR (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
AFI FEED INDUSTRIES,KHANNA vs DEPUTY COMMISSIONER OF INCOME TAX, CC-1, LUDHIANA, LUDHIANA
SHRI. RAJPAL YADAV (Vice President), SHRI. KRINWANT SAHAY (Accountant Member)
AFI FEED INDUSTRIES,KHANNA vs DEPUTY COMMISSIONER OF INCOME TAX, CC-1, LUDHIANA, LUDHIANA
SHRI. RAJPAL YADAV (Vice President), SHRI. KRINWANT SAHAY (Accountant Member)
ANIL KUMAR,BILASPUR vs INCOME TAX OFFICER, WARD HAMIRPUR
SHRI RAJPAL YADAV (Vice President), SHRI KRINWANT SAHAY (Accountant Member)
THE CHIMNA AGRI. SER VICE SOCIETY LTD.,PUNJAB vs JAO INCOME TAX OFFICER, ITO, WARD-1, JAGRAON, PUNJAB
SHRI RAJPAL YADAV (Vice President), SHRI KRINWANT SAHAY, ACCOUNTANT MEMBER आयकर अपील सं./ ITA No. 422/CHD/2025 निर्धारण वर्ष / Assessment Year : 2020-21 & आयकर अपील सं./ ITA No. 423/CHD/2025 निर्धारण वर्ष / Assessment Year : 2020-21 The Chimna Co-op. Agri. Service Society Ltd., VPO Chimna, Jagraon, Ludhiana. 141011 बनाम Vs. JAO. Income Tax Officer Ward 1, Jagraon स्थायी लेखा सं./PAN NO. AAAAT4706D अपीलार्थी/Appellant प्रत्यर्थी/Respondent (Hybrid Mode) निर्धारिती की ओर से/Assessee by : Shri
THE CHIMNA CO-OP AGRI. SERVICE SOCIETY LTD.,PUNJAB vs JAO THE INCOME TAX OFFICER WARD 1 JAGRAON, PUNJAB
SHRI RAJPAL YADAV (Vice President), SHRI KRINWANT SAHAY (Accountant Member)
IMPROVEMENT TRUST,RAJPURA vs ITO EXEMPTION, CHANDIGARH
SHRI RAJPAL YADAV (Vice President), SHRI KRINWANT SAHAY (Accountant Member)
INCOME TAX OFFICER, KULLU vs SPAN MOTELS PRIVATE LIMITED, KULLU
SHRI. LALIET KUMAR (Judicial Member), SHRI. MANOJ KUMAR AGGARWAL (Accountant Member)
MEHTA KARYANA STORE,YAMUNA NAGAR vs INCOME TAX OFFICER, WARD-3, YAMUNA NAGAR, YAMUNA NAGAR,
SHRI. LALIET KUMAR (Judicial Member), SHRI. MANOJ KUMAR AGGARWAL (Accountant Member)
BALDEEP SINGH,CHANDIGARH vs ASSTT. COMMISSIONER OF INCOME TAX, CIRCLE-5(1), CHANDIGARH, CHANDIGARH
SHRI RAJPAL YADAV (Vice President), SHRI KRINWANT SAHAY (Accountant Member)
ADITI GUPTA,LUDHIANA vs INCOME TAX OFFICER, WARD VII(1), LUDHIANA
SHRI RAJPAL YADAV (Vice President), SHRI KRINWANT SAHAY (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, , LUDHIANA vs HOMELIFE BUILDCON PVT. LTD., LUDHIANA
SHRI. RAJPAL YADAV (Vice President), SHRI. KRINWANT SAHAY, AM आयकर अपील सं. / ITA No. 190/Chd/2025 निर्धारण वर्ष / Assessment Years : 2019-20 The Dy. CIT Central Circle-1 Ludhiana बनाम Homelife Buildcon Pvt. Ltd. Sunview Enclave, Ayali Kalan, Ludhiana, Punjab-142027 स्थायी लेखा सं./ PAN NO: AABCH5690M अपीलार्थी/ Appellant प्रत्यर्थी / Respondent निर्धारिती की ओर से/Assessee by : Shri Sudhir Sehgal, Advocate राजस्व की ओर से / Revenue by : Shri Manav Bansal, CIT, DR सुनवाई की तारीख / Date of