ITAT Chandigarh Bench
6,746 judgments
RAVINDER SINGH,FEROZEPUR CANTT vs DCIT CENTRAL CIRCLE-2, LUDHIANA
SH. SANJAY GARG (Judicial Member)
RAJNEESH NARULA,SIRSA, HARYANA vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE SIRSA, SIRSA, HARYANA.
SH. SANJAY GARG (Judicial Member)
CHAUNTRA SERVICE CO-OPERATIVE SOCIETY LIMITED,MANDI vs INCOME TAX OFFICER, WARD, MANDI, MANDI
SH. SANJAY GARG (Judicial Member)
BALVINDER PAL SINGH,MOHALI vs INCOME TAX OFFICER, MOHALI
SH. SANJAY GARG (Judicial Member)
INCOME TAX OFFICER, WARD-1, FATEHABAD, FATEHABAD vs KAILASH CHANDER, FATEHABAD
SH. SANJAY GARG (Judicial Member)
HARWINDER SINGH,SANGRUR vs ITO WARD SANGRUR, SANGRUR
SH. SANJAY GARG (Judicial Member)
HARMEET SINGH,SHIMLA vs INCOME TAX OFFICER WARD SHIMLA, SHIMLA
SH. SANJAY GARG (Judicial Member)
DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, LUDHIANA, LUDHIANA vs M/S JAMNA DASS NIKKAMAL JAIN SARAF PVT. LTD., LUDHIANA
SHRI. LALIET KUMAR (Judicial Member), SHRI. KRINWANT SAHAY (Accountant Member)
VISHAL KUMAR,YAMUNA NAGAR vs ITO WARD-5 YAMUNANAGAR, YAMUNAN NAGAR
SH. SANJAY GARG (Judicial Member)
JAMNA DASS NIKKAMAL JAIN SARAF PRIVATE LIMITED, LUDHIANA,LUDHIANA vs THE DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 1, LUDHIANA, LUDHIANA
SHRI. LALIET KUMAR (Judicial Member), SHRI. KRINWANT SAHAY (Accountant Member)
RAJIV KUMAR,FATEHGARH SAHIB vs INCOME TAX OFFICER, WARD SIRHIND, SIRHIND
SH. SANJAY GARG (Judicial Member)
MANJINDER SINGH GREWAL,JAGRAON vs ADDITIONAL/DEPUTY COMMISSIONER OF INCOME TAX, LUDHIANA
SH. SANJAY GARG (Judicial Member)
HARKESH SINGH,KURUKSHETRA vs INCOME TAX OFFICER, AMBALA
SHRI. LALIET KUMAR (Judicial Member), SHRI. KRINWANT SAHAY (Accountant Member)
BHUSHAN KUMAR,KHANAURI vs INCOME TAX OFFICER, SUNAM, SANGRUR
BALWINDER SINGH, KURUKSHETRA,KURUKSHETRA vs THE INCOME TAX OFFICER WARD 1 KURUKSHETRA, HARYANA
SH. SANJAY GARG (Judicial Member)
PARWINDER SINGH,CHANDIGARH vs INCOME TAX OFFICER, MOHALI
SH. SANJAY GARG (Judicial Member)
SOHAN LAL,ANAJ MANDI, LADWA vs ITO, WARD 2, KURUKSHETRA
SHRI SANJAY GARG (Judicial Member)
SOHAN SINGH GARCHA,LUDHIANA vs ACIT CIRCLE 1, LUDHIANA
SHRI SANJAY GARG (Judicial Member)
VAPCO PACKAGING INDUSTRIES PRIVATE LIMITED,CHANDIGARH vs DEPUTY COMMISSIONER OF INCOME TAX, CHANDIGARH
SHRI SANJAY GARG (Judicial Member)
SODHI GARMENTS,,LUDHIANA vs ASSESSING OFFICER,, LUDHIANA
SH. SANJAY GARG (Judicial Member)