ITAT Chandigarh Bench
6,746 judgments
SH. RAMESH CHAND,JAGADHRI vs ITO, WARD-3, YAMUNA NAGAR
SH. SURESH PAL,YAMUNA NAGAR vs ITO, WARD 5, YAMUNA NAGAR
SH. KULBIR SINGH S/O SH. JAGIR SINGH,PINJORE vs ITO, WARD 2, PANCHKULA
SAROJ CHAUDHARY BALA,PANCHKULA vs ITO, WARD-4, PANCHKULA
SHRI. LALIET KUMAR (Judicial Member), SHRI. KRINWANT SAHAY (Accountant Member)
SMT. SHANKRI DEVI,PANCHKULA vs ACIT, PANCKULA CIRCLE, PANCHKULA
SHRI. LALIET KUMAR (Judicial Member), SHRI. KRINWANT SAHAY (Accountant Member)
HARMALA,CHANDIGARH vs ITO, WARD 1(1), NANGAL
AMRINDER SINGH KHUBBER,AMBALA vs ITO, W-5, AMBALA
AMRINDER SINGH KHUBBER,AMBALA vs ITO, W-5, AMBALA
SANE RETAILS PRIVATE LIMITED,PANCHKULA HARYANA vs COMMISSIONER OF INCOME-TAX (APPEALS), NANTIONAL FACELESS APPEAL CENTRE DELHI
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
INCOME TAX OFFICER, PARWANOO vs SABOO TOR PRIVATE LIMITED, KALA AMB. DISTT SIRMOUR
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
RICO AUTO INDUSTRIES LIMITED,LUDHIANA vs PR. COMMISSIONER OF INCOME TAX-1, LUDHIANA
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
RICO AUTO INDUSTRIES LIMITED,LUDHIANA vs PR. COMMISSIONER OF INCOME TAX-1, LUDHIANA
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
MOHALI EDUCATION SOCIETY, MOHALI,MOHALI vs COMMISSIONER OF INCOME TAX,EXEMPTIONS, CHANDIGARH
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, LUDHIANA, LUDHIANA vs MANU GUPTA, DHURI
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, LUDHIANA , LUDHIANA vs ROHIT GUPTA, DHURI
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
SAB DEVELOPERS PRIVATE LIMITED,CHANDIGARH vs INCOME TAX OFFICER, WARD-5(1), CHANDIGARH, CHANDIGARH
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
RAIDEEP BHALLA & SONS,LUDHIANA vs INCOME TAX OFFICER, WARD-VII (2), LUDHIANA, LUDHIANA
SH. SANJAY GARG (Judicial Member)
EURO STEELS MANDI GOBINDGARH,MANDI GOBINDGARH vs JAO INCOME TAX OFFICE, WARD-1, SIRHIND, SIRHIND
SH. SANJAY GARG (Judicial Member)
ROHIT JAIN, MANDI GOBINDGARH,PUNJAB vs JAO, ITO WARD - 1, SIRHIND, PUNJAB
SH. SANJAY GARG (Judicial Member)
ROHIT JAIN, MANDI GOBINDGARH,PUNJAB vs ITO, WARD- 1, MANDI GOBINDGARH, PUNJAB
SH. SANJAY GARG (Judicial Member)