ITAT Chandigarh Bench
6,746 judgments
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, LUDHIANA, LUDHIANA vs JASWINDER KAUR GREWAL, LUDHIANA
SHRI. LALIET KUMAR (Judicial Member), SHRI. KRINWANT SAHAY (Accountant Member)
IPF VIKRAM INDIA PRIVATE LIMITED,CHANDIGARH vs DY. COMMISSIONER OF INCOME TAX, CIRCLE, PANCHKULA, PANCHKULA
SHRI. LALIET KUMAR (Judicial Member), SHRI. KRINWANT SAHAY (Accountant Member)
SUDARSHAN JEANS PRIVATE LIMITED,KOLHAPUR vs ITO, AMBALA
SHRI LALIET KUMAR (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
M/S AKSHAJ INFRA PRIVATE LIMITED,DELHI vs DCIT, CHANDIGARH
SHRI. LALIET KUMAR (Judicial Member), SHRI. KRINWANT SAHAY (Accountant Member)
THE ALEWA PRIMARY AGRICULTURE COOPERATIVE SOCIETY LIMITED,ALEWA, JIND vs INCOME TAX OFFICER, WARD -1, JIND
SHRI. LALIET KUMAR (Judicial Member), SHRI. MANOJ KUMAR AGGARWAL (Accountant Member)
HARYANA URBAN DEVELOPMENT AUTHORITY,PANCHKULA, HARYANA vs PRINCIPAL COMMISSIONER OF INCOME TAX, PANCHKULA , HARYANA
ASHOKA INDUSTRIAL FASTNERS,,LUDHIANA vs DCIT CENTRAL CIRCLE 3, , LDUHIANA
SHRI. LALIET KUMAR (Judicial Member), SHRI. KRINWANT SAHAY (Accountant Member)
ASHOKA INDUSTRIAL FASTNERS, ,LUDHIANA vs DCIT CENTRAL CIRCLE-3,, LUDHIANA
ASHOKA INDUSTRIAL FASTNERS, ,LUDHIANA vs DCIT CENTRAL CIRLCE-3, , LUDHIANA
SWARAN SINGH,MOHALI vs INCOME TAX OFFICER, MOHALI
SHRI LALIET KUMAR (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
THAKUR SAIN,KINGAL vs INCOME TAX OFFICER , WARD RAMPUR
SHRI LALIET KUMAR (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
BHARAT KUMAR ,CHANDIGARH vs INCOME TAX OFFICER, WARD-5(4), CHANDIGARH
SHRI. LALIET KUMAR (Judicial Member), SHRI. KRINWANT SAHAY (Accountant Member)
NISHANT GOYAL,CHANDIGARH vs INCOME TAX OFFICER, WARD 2(1), CHANDIGARH
SHRI LALIET KUMAR (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
SH. NISHANT GOYAL,CHANDIGARH vs INCOME TAX OFFICER, WARD 2(1), CHANDIGARH
SHRI LALIET KUMAR (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
NISHANT GOYAL,CHANDIGARH vs INCOME TAX OFFICER, WARD 2(1), CHANDIGARH
SHRI LALIET KUMAR (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
NIKHIL BECTOR,SARABHA NAGAR LUDHIANA vs DCIT, CIRLCE-1, LUDHIANA
SHRI. LALIET KUMAR (Judicial Member), SHRI. MANOJ KUMAR AGGARWAL (Accountant Member)
RANJEET SINGH,KURUKSHETRA vs ITO WARD-1, KURUSHETRA, KURUKSHETRA
SHRI. LALIET KUMAR (Judicial Member), SHRI. MANOJ KUMAR AGGARWAL (Accountant Member)
MAA DURGA GUMTI MANDIR GAUSHALA TRUST, KURUKSHETRA,KURUKSHETRA vs THE CIT EXEMPTIONS, CHANDIGARH, CHANDIGARH
SHRI. LALIET KUMAR (Judicial Member), SHRI. MANOJ KUMAR AGGARWAL (Accountant Member)
SH. AMRISH SINGH,SIRSA vs ACIT/DCIT- INT. TAX, GURGAON
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
SHRI KABAL JEET SINGH,SIRSA vs DCIT/ACIT-INT.-TAX,, GURGAON
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)