ITAT Chandigarh Bench
6,746 judgments
AMARJOT SINGH SOHI-HUF,MOHALI vs INCOME TAX OFFICER, WARD-6, CHANDIGARH
Tribunal. Having heard rival submissions and upon perusal of case records, the appeal is disposed-off as under.
DEPUTY COMMISSIONER OF INCOME TAX, PATIALA vs ARUN BHANDARI, PATIALA
SHRI LALIET KUMAR (Judicial Member), SHRI KRINWANT SAHAY (Accountant Member)
ARUN BHANDARI,PATIALA vs ACIT DCIT CENTRAL CIRCLE PATIALA, PATIALA
SHRI LALIET KUMAR (Judicial Member), SHRI KRINWANT SAHAY (Accountant Member)
THE NANAWAN CO-OPERATIVE AGRICULTURE SOCIETY,HAMIRPUR vs INCOME TAX OFFICER, HAMIRPUR
Tribunal.
THE SWAHALWA CO-OPERATIVE AGRICULTURE SERVICE SOCIETY LTD.,DISTT. HAMIRPUR vs ITO, WARD HAMIPUR, HAMIRPUR
us.3. I find that the appropriate course of action for the assessee, on the facts of such cases, lies in CBDT Circular No. 13 of 2023 dated 26-07-2023 (F.No.173/2112023-IT A-I) which read as under: -
KRISHNA PUNIA,JIND vs ITO, JIND
Ld. CIT(A) which has been opposed by Ld. Sr. DR.
RCS ASSOCIATES CHARITABLE TRUST,SHIMLA vs INCOME TAX OFFICER EXEMPTION, SOLAN
SHRI LALIET KUMAR (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
RCS ASSOCIATES CHARITABLE TRUST,SHIMLA vs INCOME TAX OFFICER (EXEMPTION), SOLAN
SHRI LALIET KUMAR (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
AMARDEEP CHAUDHARY,PANCHKULA, HARYANA vs INCOME TAX OFFICER, WARD 1 PANCHKULA, PANCHKULA HARYANA
HON’BLE SHRI LALIET KUMAR (Judicial Member), SHRI KRINWANT SAHAY (Accountant Member)
CHAMAN LAL,MANDI vs INCOME TAX OFFICER, MANDI
the National Faceless Appeals Centre-Commissioner of Income tax (Appeals) and the appeal is dismissed and stated that in the absence of any document/ evidence, no separate reasons needs to be recorded by the appellate authority for affirming the order of A.O. and decided that "It is evident that the appellant during the assessment as well as appellate proceedings failed to furnish documentary evidences/ proper explanation in support of his contention, so in view of aforesaid facts hence the
KUSUM CHAUHAN ,JAGADHARI HARYANA vs INCOME TAX OFFICER WARD 3 YAMUNANAGAR , JAGADHARI
SHRI LALIET KUMAR (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
NITIN GOEL,LUDHIANA vs INCOME TAX OFFICER WARD-1, JAGRAON, JAGRAON
SHRI LALIET KUMAR (Judicial Member), SHRI KRINWANT SAHAY (Accountant Member)
NITIN GOEL,LUDHIANA vs INCOME TAX OFFICER WARD-1, JAGRAON, JAGRAON
SHRI LALIET KUMAR (Judicial Member), SHRI KRINWANT SAHAY, ACCOUNTANT MEMBER आयकर अपील सं./ ITA Nos.1201 to 1205 & 1208/CHD/2025 निर्धारण वर्ष / A.Y. : 2011-12 to 2013-14 & 2015-16 to 2017-018 | | | | |:---|:---|:---| | Shri Nitin Goel, C/o V V Bhalla & Company, SCF-39, Rishi Nagar, Main Market, Ludhiana. | Vs | The ITO, Ward 1, Jagraon. | | स्थायी लेखा सं./PAN NO: ASJPG8778J | | | अपीलार्थी/Appellant | | प्रत्यर्थी/Respondent | Assessee by : Shri Pankaj Bhalla, CA Revenue by : Shri Rajat Ku
NITIN GOEL,LUDHIANA vs INCOME TAX OFFICER WARD-1, JAGRAON, JAGRAON
SHRI LALIET KUMAR (Judicial Member), SHRI KRINWANT SAHAY, ACCOUNTANT MEMBER आयकर अपील सं./ ITA Nos.1201 to 1205 & 1208/CHD/2025 निर्धारण वर्ष / A.Y. : 2011-12 to 2013-14 & 2015-16 to 2017-018 | Shri Nitin Goel, C/o V V Bhalla & Company, SCF-39, Rishi Nagar, Main Market, Ludhiana. | Vs | The ITO, Ward 1, Jagraon. | |---|---|---| | स्थायी लेखा सं./PAN NO: ASJPG8778J | | | | अपीलार्थी/Appellant | | प्रत्यर्थी/Respondent | Assessee by : Shri Pankaj Bhalla, CA Revenue by : Shri Rajat Kumar Kuree
NITIN GOEL,LUDHIANA vs INCOME TAX OFFICER WARD-1, JAGRAON, JAGRAON
SHRI LALIET KUMAR (Judicial Member), SHRI KRINWANT SAHAY (Accountant Member)
NITIN GOEL,LUDHIANA vs INCOME TAX OFFICER WARD-1, JAGRAON, JAGRAON
SHRI LALIET KUMAR (Judicial Member), SHRI KRINWANT SAHAY (Accountant Member)
NITIN GOEL,LUDHIANA vs INCOME TAX OFFICER WARD-1, JAGRAON, JAGRAON
SHRI LALIET KUMAR (Judicial Member), SHRI KRINWANT SAHAY, ACCOUNTANT MEMBER आयकर अपील सं./ ITA Nos.1201 to 1205 & 1208/CHD/2025 निर्धारण वर्ष / A.Y. : 2011-12 to 2013-14 & 2015-16 to 2017-018 | | Vs | | :---------------------------------------- | :--------------------- | | Shri Nitin Goel, | The ITO, | | C/o V V Bhalla & Company, | Ward 1, | | SCF-39, Rishi Nagar, | Jagraon. | | Main Market, Ludhiana. | | | स्थायी लेखा सं./PAN NO: ASJPG8778J | | | अपीलार्थी/Appellant | प्रत्यर्
SURJIT KAUR ,PUNJAB vs ITO WARD 3 , KHANNA, PUNJAB
Tribunal.
INCOME TAX OFFIER, WARD 6(1), LUDHIANA vs BALPREET SINGH, LUDHIANA
SHRI. LALIET KUMAR (Judicial Member), SHRI. KRINWANT SAHAY (Accountant Member)
INCOME TAX OFFICE, LUDHIANA vs DEEPAK KUMAR, LUDHIANA
it is finally disposed off."
