← All Benches
ITAT Chandigarh Bench
6,746 judgments
M/S CAPRI DEVELOPERS PVT. LTD.,CHANDIGARH vs ACIT, C-4(1), CHANDIGARH
ITA 200/CHANDI/2018[2013-14]Status: Disposed14/8/2018AY 2013-14
M/S METALMAN AUTO PVT. LTD.,LUDHIANA vs ADDL. CIT, LUDHIANA
ITA 935/CHANDI/2017[2008-09]Status: Disposed14/8/2018AY 2008-09
A.C. EDUCATIONAL WELFARE SOCIETY,MOHALI vs CIT-II, CHANDIGARH
ITA 800/CHANDI/2014[2013-14]Status: Disposed14/8/2018AY 2013-14
M/S NARINDER KUMAR KHANNA,PHAGWARA vs ASSTT. DIRECTOR OF INCOME TAX (INDL. TAXATION), CHANDIGARH
ITA 596/CHANDI/2018[2007-08]Status: Disposed8/8/2018AY 2007-08
SMT. POOJA JAIN,CHANDIGARH vs ITO, W-2(3), CHANDIGARH
ITA 286/CHANDI/2018[2008-09]Status: Disposed8/8/2018AY 2008-09
SH. HARPAL SINGH,CHANDIGARH vs DY. DIRECTOR OF INCOME TAX, CHANDIGARH
ITA 37/CHANDI/2016[2010-11]Status: Disposed8/8/2018AY 2010-11
SH. HARBANS LAL S/O SH. GANPAT RAM,MANDI GOBINDGARH vs ITO, WARD, NABHA CAMP AT, MANDI GOBINDGARH
ITA 419/CHANDI/2018[2013-14]Status: Disposed7/8/2018AY 2013-14
SANJEEV SHARMA,CHANDIGARH vs ITO, W-5(1), CHANDIGARH
ITA 36/CHANDI/2018[2013-14]Status: Disposed7/8/2018AY 2013-14
SH. ANIL TALWAR,CHANDIGARH vs DCIT, CC-II, CHANDIGARH
ITA 357/CHANDI/2018[2005-06]Status: Disposed7/8/2018AY 2005-06
SH. SURINDER GARG,PANCHKULA vs DCIT, CC-I, CHANDIGARH
ITA 337/CHANDI/2018[2013-14]Status: Disposed7/8/2018AY 2013-14
M/S H.P. POWER CORPORATION LTD,SHIMLA vs DCIT, SHIMLA
ITA 948/CHANDI/2017[2014-15]Status: Disposed7/8/2018AY 2014-15
DCIT, SHIMLA vs M/S HP POWER CORPORATION LTD., SHIMLA
ITA 942/CHANDI/2017[2014-15]Status: Disposed7/8/2018AY 2014-15
SH. MAHABIR SINGH,SIRSA vs ITO, SIRSA
ITA 938/CHANDI/2017[2009-10]Status: Disposed7/8/2018AY 2009-10
SH. JASMER SINGH S/O SH. JEET SINGH,KURUKSHETRA vs ITO, KURUKSHETRA
ITA 682/CHANDI/2017[2013-14]Status: Disposed7/8/2018AY 2013-14
SH. GURDEV SINGH S/O SH. GURBACHAN SINGH,KURUKSHETRA vs ITO, KURUKSHETRA
ITA 681/CHANDI/2017[2013-14]Status: Disposed7/8/2018AY 2013-14
SH. GURMEET SINGH S/O SH. GURBACHAN SINGH,KURUKSHETRA vs ITO, KURUKSHETRA
ITA 680/CHANDI/2017[2013-14]Status: Disposed7/8/2018AY 2013-14
SH. GURDEEP SINGH S/O SH. GURBACHAN SINGH,KURUKSHETRA vs ITO, KURUKSHETRA
ITA 679/CHANDI/2017[2013-14]Status: Disposed7/8/2018AY 2013-14
M/S INDAR SAKSHI FINANCIAL SERVICES,LUDHIANA vs ITO, LUDHIANA
ITA 407/CHANDI/2017[2009-10]Status: Disposed7/8/2018AY 2009-10
M/S SUNEV PHARMA SOLUTION LTD.,PANCHKULA vs ACIT, PANCHKULA
ITA 354/CHANDI/2017[2013-14]Status: Disposed7/8/2018AY 2013-14
M/S ELIN APPLIANCES PVT. LTD.,NALAGARH vs DCIT, CIRCLE, PARWANOO
ITA 1506/CHANDI/2017[2011-12]Status: Disposed7/8/2018AY 2011-12
