← All Benches
ITAT Chandigarh Bench
6,746 judgments
M/S CAN & ABLE EVENTS PVT. LTD.,CHANDIGARH vs ACIT, CC-II, CHANDIGARH
ITA 558/CHANDI/2018[2011-12]Status: Disposed23/8/2018AY 2011-12
M/S CAN & ABLE EVENTS PVT. LTD.,CHANDIGARH vs ACIT, CC-II, CHANDIGARH
ITA 557/CHANDI/2018[2009-10]Status: Disposed23/8/2018AY 2009-10
M/S CAN & ABLE EVENTS PVT. LTD.,CHANDIGARH vs ACIT, CC-II, CHANDIGARH
ITA 556/CHANDI/2018[2008-09]Status: Disposed23/8/2018AY 2008-09
M/S CAN & ABLE EVENTS PVT. LTD.,CHANDIGARH vs ACIT, CC-II, CHANDIGARH
ITA 555/CHANDI/2018[2012-13]Status: Disposed23/8/2018AY 2012-13
M/S CAN & ABLE EVENTS PVT. LTD.,CHANDIGARH vs ACIT, CC-II, CHANDIGARH
ITA 554/CHANDI/2018[2011-12]Status: Disposed23/8/2018AY 2011-12
M/S CAN & ABLE EVENTS PVT. LTD.,CHANDIGARH vs ACIT, CC-II, CHANDIGARH
ITA 553/CHANDI/2018[2009-10]Status: Disposed23/8/2018AY 2009-10
M/S CAN & ABLE EVENTS PVT. LTD.,CHANDIGARH vs ACIT, CC-II, CHANDIGARH
ITA 552/CHANDI/2018[2008-09]Status: Disposed23/8/2018AY 2008-09
DCIT (EXEMPTIONS), CHANDIGARH vs APEEJAY EDUCATION SOCIETY, LUDHIANA
ITA 65/CHANDI/2017[2012-13]Status: Disposed23/8/2018AY 2012-13
INCOME TAX OFFICER, BILASPUR vs M/S AUSTEE HYDRO POWER & CONSTRUCTION COMPANY (P) LTD., BILASPUR
ITA 837/CHANDI/2017[2012-13]Status: Disposed21/8/2018AY 2012-13
M/S AUSTEES HYDRO POWER & CONSTRUCTION COMPANY (P) LTD.,BILASPUR vs INCOME TAX OFFICER, BILASPUR
ITA 729/CHANDI/2017[2012-13]Status: Disposed21/8/2018AY 2012-13
M/S CHANDIGARH INSTITUTE OF HOTEL MANAGEMENT,CHANDIGARH vs DCIT, CHANDIGARH
ITA 462/CHANDI/2017[2013-14]Status: Disposed21/8/2018AY 2013-14
M/S BRAZA TYRES (P) LTD.,PAONTA SAHIB vs DCIT, CIRCLE, SHIMLA
ITA 1417/CHANDI/2017[2013-14]Status: Disposed21/8/2018AY 2013-14
M/S CHINQ MICRON CHEM (P) LTD.,PAONTA SAHIB vs DCIT, CIRCLE, SHIMLA
ITA 1416/CHANDI/2017[2013-14]Status: Disposed21/8/2018AY 2013-14
M/S CHANDIGARH INSTITUTE OF HOTEL MANAGEMENT & CATERING TECHNOLOGY (CIHMCT),CHANDIGARH vs CIT (EXEMPTIONS), CHANDIGARH
ITA 1021/CHANDI/2016[]Status: Disposed21/8/2018
M/S BEBO TECHNOLOGIES PVT. LTD.,MOHALI vs DCIT, MOHALI
ITA 241/CHANDI/2018[2014-15]Status: Pending20/8/2018AY 2014-15
M/S GENIUS EDUCATION SOCIETY,MANDI vs ACIT, C-2, (E), CHANDIGARH
ITA 238/CHANDI/2018[2012-13]Status: Disposed20/8/2018AY 2012-13
DEPUTY COMMISSIONER OF INCOME TAX, LUDHIANA vs M/S VARDHMAN ACRYLICS LIMITED, LUDHIANA
ITA 743/CHANDI/2016[2012-13]Status: Disposed20/8/2018AY 2012-13
DCIT, LUDHIANA vs M/S VARDHMAN ACRYLICS LIMITED, LUDHIANA
ITA 517/CHANDI/2016[2011-12]Status: Disposed20/8/2018AY 2011-12
VARDHMAN ACRYLICS LTD.,LUDHIANA vs DCIT, LUDHIANA
ITA 482/CHANDI/2016[2012-13]Status: Disposed20/8/2018AY 2012-13
VARDHMAN ACRYLICS LTD.,LUDHIANA vs ACIT, LUDHIANA
ITA 481/CHANDI/2016[2011-12]Status: Disposed20/8/2018AY 2011-12